नबधंन सं या पी0ट0-40 ॢबहर गजट
[सधरण [क
ॢबहर सरकर हर क०शत 1 वण 142 श
(स पटन 4) पटन सोमवार 10 अग त 2020 fof/k foHkkx
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vf/klwpuk 10 vxLr 2020 laŒ ,yŒthŒ&01&12@2020&4367@ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 7 vxLr 2020 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
ihŒ lhŒ pkS/kjhSSS ]
ljdkj ds lfpoA
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[fcgkj vf/kfu;e 10] 2020⁄= fcgkj e|fu"ks/k vkSj mRikn ¼la'kks/ku ,oa fof/kekU;dj.k½ vf/kfu;e] 2020 fcgkj e|fu"ks/k ,oa mRikn vf/kfu;e] 2016 dk la'kks/ku djus ds fy;s vf/kfu;e A Hkkjr x.kjkT; ds bDgrjosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;e gks%&
1- laf{kIr uke ,ao foLrkj A&¼1) ;g vf/kfu;e fcgkj e|fu"ks/k vkSj mRikn ¼la'kks/ku ,oa fof/kekU;dj.k½ vf/kfu;e 2020 dgk tk;sxkA
¼2) bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3) ;g fcgkj e|fu"ks/k ,oa mRikn vf/kfu;e] 2016 ds izHkkoh gksus dh frfFk vFkkZr 02-10-2016 ls izHkkoh le>k tk,xkA
2 fcgkj e|fu"ks/k vkSj mRikn vf/kfu;e 2016 dh /kkjk&73 esa la'kks/ku A& mDr vf/kfu;e dh /kkjk&73 ds [k.M ¼³½ esa 'kCn ^^voj fujh{kd** dks ^^lgk;d voj fujh{kd** }kjk izfrLFkkfir fd;k tk;sxkA 3- fcgkj e|fu"ks/k vkSj mRikn vf/kfu;e 2016 dh /kkjk&78 esa la'kks/ku A& mDr vf/kfu;e dh /kkjk&78 dh mi/kkjk ¼2½ esa 'kCn ^^voj fujh{kd** dks ^^lgk;d voj fujh{kd** }kjk izfrLFkkfir fd;k tk;sxkA 4- fof/k ekU;dj.k A& fdlh vU; vf/kfu;e] v/;kns'k] fu;ekoyh] fu.kZ;] U;k; fu.kZ;] fMØh ;k U;k;ky; ds vkns'k esa dqN Hkh izfrdwy gksrs gq, Hkh bl vf/kfu;e ds izko/kkuksa dk vf/kHkkoh izHkko gksxk rFkk fcgkj e|fu"ks/k ,oa mRikn vf/kfu;e] 2016 ds izko/kkuksa ds varxZr iqfyl lgk;d voj fujh{kd ds }kjk fd, x, lHkh dk;Z oS/k ekus tk,axsA
5- fujlu ,oa O;ko`fÙkA&
¼i½ fcgkj e|fu"ks/k vkSj mRikn ¼la'kks/ku ,oa fof/kekU;dj.k½ v/;kns'k] 2020 ¼ fcgkj v/;kns'k la[;k&04] 2020½ blds }kjk fujflr fd;k tkrk gSA
¼ii½ ,sls fujlu ds gksrs gq, Hkh mDr v/;kns'k ds }kjk ;k ds v/khu iznÙk fdlh 'kfDr ds iz;ksx esa fd;k x;k dksbZ dk;Z ;k dh x;h dksbZ dkjZokbZ bl vf/kfu;e ds }kjk ;k ds v/khu iznÙk 'kfDr;ksa ds iz;ksx esa fd;k x;k ;k dh x;h le>h tk;sxkh] ekuks ;g vf/kfu;e ml fnu izo`Ùk Fkk] ftl fnu ,slk dk;Z fd;k x;k Fkk ;k ,slh dkjZokbZ dh x;h FkhA
fcgkj&jkT;iky ds vkns'k ls]
ihŒ lhŒ pkS/kjhSSS ]
ljdkj ds lfpoA
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10 vxLr 2020
laŒ ,yŒthŒ&01&12@2020&4368@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge
jkT;iky }kjk fnukad 07 vxLr 2020 dks vuqer fcgkj e|fu"ks/k vkSj mRikn ¼la'kks/ku ,oa fof/kekU;dj.k½ vf/kfu;e] 2020 dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
ihŒ lhŒ pkS/kjhSSS ]
ljdkj ds lfpoA
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[Bihar Act 10, 2020] The Bihar Prohibition and Excise (Amendment and Validation) Act, 2020
AN
ACT
TO AMEND THE BIHAR PROHIBITION AND EXCISE ACT, 2016
Be it enacted by the Legislature of the State of Bihar in the Seventy first year of the Republic of India as follows:-
1. Short title and extent and commencement.—(1) This Act may be called the Bihar Prohibition and Excise(Amendment and Validation) Act, 2020
(2) It shall extend to whole of the State of Bihar.
(3) It shall deemed to have come into force from the date of commencement of Bihar Prohibition and Excise Act, 2016 i.e. from 02.10.2016
2. Amendment to Section-73 of the Bihar Prohibition and Excise Act, 2016.—The words "Sub-Inspector" under Clause (e) of Section-73 of said Act shall be substituted by
"Assistant Sub-Inspector".
3. Amendment to Section-78 of the Bihar Prohibition and Excise Act, 2016.—The words "Sub-Inspector" under sub section (2) of section-78 of said Act shall be substituted by "Assistant Sub-Inspector".
4. Validation.—Notwithstanding anything contained contrary in any other Act, Ordinances, Rules or decision or judgment, decree or order of any Court of Law, the provisions of this Act shall have overriding effect and all acts done according to the provisions of Bihar Prohibition and Excise Act, 2016 by Assistant Sub- inspectors of Police shall be deemed to be valid.
5. Repeal and Saving.—
(i) Prohibition and Excise (Amendment and Validation) Ordinance, 2020 (Bihar Ordinance No.-04, 2020) is hereby repealed.
(ii) Notwithstanding such repeal, anything done or any action taken in exercise of any power conferred by or under the said ordinance shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act as if this Act were in force on the day on which such thing was done or action taken.
By Order of the Governor of Bihar,
P.C. Choudhary,
Secretary to the Government.
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ॢबहर गजट
[सधरण 478%5'1+400%ड+ट,+प+?
Website: http://egazette.bih.nic.in
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