Government Savings Banks (Amendment) Act, 1917 [Repealed]
ACTNO. 5 OF 1873
09 July, 1918
[Repealed by Act 1 of 1938, Section 2 and Schedule.]
An Act to amend the Government Savings Banks Act, 1873
Whereas it is expedient to amend the Government Savings Banks Act, 5 of 1873; It is hereby enacted as follows:
Section 1. Short title
This Act may be called the Government Savings Banks (Amendment) Act, 1917.
Section 2. Amendment of Sections 4 and 8, Act 5 of 1873
In Section 4 and Section 8 of the Government Savings Banks Act, 1873, for the words one thousand-rupees the words three thousand rupees shall be substituted.