act 006 of 2018 : Appropriation (No. 5) Act, 2017

Appropriation (No. 5) Act, 2017

ACTNO. 6 OF 2018
01 June, 2019

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2017-18.

Be it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows:

Section 1. Short title

This Act may be called The Appropriation (No. 5) Act, 2017.

Section 2. Issue of Rs. 66113, 34, 00, 000 out of the consolidated Fund of India for the financial year 2017-18

From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of sixty-six thousand one hundred thirteen crore and thirty-four lakh rupees towards defraying the several charges which will come in course of payment during the financial year Fund of India 2017-18 in respect of the services specified in column 2 of the Schedule.

Section 3. Appropriation

The sums authorised to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

THE SCHEDULE

(See sections 2 and 3)

1

2

3

No.

Services and purposes

Sums not exceeding

of

Voted

Charged

Vote

by Parliament

on the

Consolidated

Fund

Total

Rs.

Rs.

Rs.

1

Department of Agriculture, Cooperation and Farmers'

Welfare Revenue

Capital

2,00,000

1,00,000

2,00,000

1,00,000

2

Department of Agricultural Research and Education

Revenue

192,00,00,000

192,00,00,000

3

Department of Animal Husbandry, Dairying and Fisheries

Revenue

2,00,000

2,00,000

4

Atomic Energy

Revenue

Capital

688,26,00,000

278,73,00,000

688,26,00,000

278,73,00,000

5

Ministry of Ayurveda, Yoga and Naturopathy, Unani, Siddha and Homoeopathy (AYUSH)

Revenue

Capital

101,15,00,000

28,00,00,000

101,15,00,000

28,00,00,000

7

Department of Fertilisers

Revenue

20532,51,00,000

20532,51,00,000

8

Department of Pharmaceuticals

Revenue

18,35,00,000

18,35,00,000

9

Ministry of Civil Aviation

Revenue

Capital

85,22,00,000

1,00,000

85,22,00,000

1,00,000

11

Department of Commerce

Revenue

Capital

1077,52,00,000

59,00,00,000

1077,52,00,000

59,00,00,000

12

Department of Industrial Policy and Promotion

Revenue

Capital

4,00,000

1,00,000

4,00,000

1,00,000

13

Department of Posts

Revenue

Capital

204,00,00,000

216,00,00,000

3,01,00,000

207,01,00,000

216,00,00,000

14

Department of Telecommunications

Revenue

Capital

2,00,000

35,00,00,000

2,00,000

35,00,00,000

15

Department of Consumer Affairs

Revenue

Capital

1,00,000

8,50,00,000

1,00,000

8,50,00,000

16

Department of Food and Public Distribution

Revenue

Capital

3486,99,00,000

2,00,000

2,00,000

3487,01,00,000

2,00,000

17

Ministry of Corporate Affairs

Revenue

40,79,00,000

40,79,00,000

18

Ministry of Culture

Revenue

Capital

2,00,000

1,00,000

2,00,000

1,00,000

19

Ministry of Defence (Miscellaneous)

Capital

500,00,00,000

500,00,00,000

20

Defence Services (Revenue)

Revenue

2954,66,00,000

2954,66,00,000

23

Ministry of Development of North Eastern Region

Revenue

65,00,00,000

65,00,00,000

24

Ministry of Drinking Water and Sanitation

Revenue

40,00,000

40,00,000

26

Ministry of Electronics and Information Technology

Revenue

Capital

1,00,000

1,00,000

1,00,000

1,00,000

27

Ministry of Environment, Forests and Climate Change

Revenue

Capital

372,03,00,000

1,00,000

372,03,00,000

1,00,000

28

Ministry of External Affairs

Revenue

Capital

1,00,000

2,00,000

1,00,000

2,00,000

29

Department of Economic Affairs

Revenue

Capital

36,02,00,000

100,03,00,000

36,02,00,000

100,03,00,000

31

Department of Financial Services

Revenue

Capital

4,00,000

292,00,00,000

4,00,000

292,00,00,000

33

Department of Revenue

Revenue

43,69,00,000

43,69,00,000

1

2

3

No.

Services and purposes

Sums not exceeding

of

Voted

Charged

Vote

by Parliament

on the

Consolidated

Fund

Total

Rs.

Rs.

Rs.

34

Direct Taxes

Capital

1,00,000

1,00,000

35

Indirect Taxes

Revenue

1210,49,00,000

1210,49,00,000

36

Indian Audit and Accounts Department

Revenue

85,77,00,000

85,77,00,000

39

Pensions

Revenue

5905,00,00,000

95,00,00,000

6000,00,00,000

41

Ministry of Food Processing Industries

Revenue

2,00,000

2,00,000

42

Department of Health and Family Welfare

Revenue

6687,52,00,000

6687,52,00,000

43

Department of Health Research

Revenue

243,39,00,000

243,39,00,000

44

Department of Heavy Industry

Revenue

1,00,000

1,00,000

46

Ministry of Home Affairs

Revenue

4,04,00,000

4,04,00,000

47

Cabinet

Revenue

20,00,00,000

20,00,00,000

48

Police

Revenue

4292,86,00,000

4292,86,00,000

49

Andaman and Nicobar Islands

Revenue

100,00,00,000

100,00,00,000

50

Chandigarh

Revenue

62,77,00,000

62,77,00,000

52

Daman and Diu

Revenue

4,00,000

4,00,000

Capital

20,01,00,000

20,01,00,000

53

Lakshadweep

Revenue

2,00,000

2,00,000

56

Ministry of Housing and Urban Poverty Alleviation

Revenue

1,00,000

1,00,000

57

Department of School Education and Literacy

Revenue

650,03,00,000

650,03,00,000

58

Department of Higher Education

Revenue

1532,76,00,000

1532,76,00,000

59

Ministry of Information and Broadcasting

Revenue

3,00,000

3,00,000

60

Ministry of Labour and Employment

Revenue

2,00,000

2,00,000

61

Law and Justice

Revenue

1,00,000

1,00,000

62

Election Commission

Revenue

5,00,00,000

5,00,00,000

Charged. Supreme Court of India

Revenue

8,00,00,000

8,00,00,000

64

Ministry of Micro, Small and Medium Enterprises

Revenue

2,00,000

2,00,000

65

Ministry of Mines

Revenue

47,00,00,000

47,00,00,000

66

Ministry of Minority Affairs

Revenue

4,00,000

4,00,000

67

Ministry of New and Renewable Energy

Revenue

1,00,000

1,00,000

68

Ministry of Panchayati Raj

Revenue

1,00,000

1,00,000

69

Ministry of Parliamentary Affairs

Revenue

50,00,000

50,00,000

70

Ministry of Personnel, Public Grievances and Pensions

Revenue

196,67,00,000

196,67,00,000

Charged. Central Vigilance Commission

Revenue

3,35,00,000

3,35,00,000

72

Ministry of Petroleum and Natural Gas

Revenue

3,02,00,000

3,02,00,000

73

Ministry of Planning

Revenue

27,27,00,000

27,27,00,000

74

Ministry of Power

Revenue

2995,55,00,000

2995,55,00,000

78

Secretariat of the Vice-President

Revenue

1,28,00,000

1,28,00,000

Charged. Union Public Service Commission

Revenue

12,11,00,000

12,11,00,000

80

Ministry of Railways

Capital

1,00,000

1,00,000

1

2

3

No.

Services and purposes

Sums not exceeding

of Vote

Voted by Parliament

Charged

on the

Consolidated

Total

Fund

81

Ministry of Road Transport and Highways

Revenue

Capital

2,00,000

1,00,000

2,00,000

1,00,000

82

Department of Rural Development Revenue

8394,59,00,000

8394,59,00,000

84

Department of Science and Technology

Revenue

Capital

1,00,000

5,00,00,000

1,00,000

5,00,00,000

85

Department of Biotechnology

Revenue

38,00,00,000

38,00,00,000

87

Ministry of Shipping

Revenue

2,00,000

2,00,000

88

Ministry of Skill Development and Entrepreneurship

Revenue

1,00,000

1,00,000

89

Department of Social Justice and Empowerment

Revenue

1,51,00,000

1,51,00,000

90

Department of Empowerment of Persons with Disabilities

Revenue

1,00,000

1,00,000

91

Department of Space

Revenue

Capital

61,78,00,000

40,00,000

61,78,00,000

3,40,00,000

94

Ministry of Textiles

Revenue

Capital

24,25,00,000

1,00,000

24,25,00,000

1,00,000

95

Ministry of Tourism

Revenue

1,00,000

1,00,000

96

Ministry of Tribal Affairs

Revenue

3,00,00,000

3,00,00,000

97

Ministry of Urban Development

Revenue

Capital

50,01,00,000

86,02,00,000

50,01,00,000

86,02,00,000

98

Ministry of Water Resources, River Developmentand Ganga Rejuvenation

Revenue

Capital

330,08,00,000

1,00,000

330,08,00,000

1,00,000

99

Ministry of Women and Child Development

Revenue

3,00,000

3,00,000

100

Ministry of Youth Affairs and Sports

TOTAL:

Revenue

1,00,000

96,87,00,000

96,88,00,000

65577,40,00,000

535,94,00,000

66113,34,00,000

1. Received the assent of the President on the 18th January, 2018

SECTIONS