Uttar Pradesh act 007 of 1987 : The Lepers (Uttar Pradesh Repeal) Act, 1986 Date: 30 Apr 1987 Department Department of Medical Health TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short titleThis Act may be called the Lepers (Uttar Pradesh Repeal) Act, 1986. Section 2.Repeal of Act no. 3 of 1898The Lepers Act, 1898, as in force in Uttar Pradesh, is hereby repealed.