असाधारण िबहार (स0ं पटना 191 ) पटना laŒ ,y0th0&01&02@2020 vf/kfu;e] ftlij egkefge jkT;iky fnukad 5 ekpZ 2020 lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A िनबंधन
अकं
सरकार ᳇ारा ᮧकािशत
1 5 QkYxqu 1941 (श0)
, og̀Lifrokj , 5 माचᭅ 2020
fof/k foHkkx
———
vf/klwpuk
5 ekpZ 2020
@1658@yst%A&—fcgkj fo/kku eaMy }kjk ;Fkkikfjr a Z dks vuqefr ns pqds gSa
w s s z S
fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj
ljdkj ds
ं la[;k पी0टी0-40
a fuEufyf[kr
Sa] blds }kjk loZ
s s s
s dkSf'kd]
s lfpoA
1
[fcgkj vf/kfu;e 2] 2020] fcgkj fofu;ksx vf/kfu;e] 2020 fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fudklh 31 ekpZ 2020 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;e A Hkkjr x.kjkT; ds bdgÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g vf/kfu;fer gks A&
1- laf{kIr uke] foLrkj vkSj izkjEHk A&
¼1½ ;g vf/kfu;e fcgkj fofu;ksx vf/kfu;e] 2020 dgk tk ldsxk A
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A
¼3½ ;g 01 vizhy 2019 ds izHkko ls izo`Ùk gksxkA
2- 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy 8868]52]58]000 ¼vkB gtkj vkB lkS vM+lB djksM+ ckou yk[k vBkou gtkj½ :i;s dh fudklh A& fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh iwfrZ ds fy,] dqy 8868]52]58]000 ¼vkB gtkj vkB lkS vM+lB djksM+ ckou yk[k vBkou gtkj½ :i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk] fudkys tk ldasxs A
3- fofu;ksx A& bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k esa ls fudklh ds fy, izkf/kdr̀ jkf'k] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA
2
vuqlwph ¼/kkjk,a 2 vkSj 3 ns[ksa½ ekax@
fofu;ksx
la[;k
lsok ls lacaf/kr ekax ;k fofu;ksx
jktLo
iwath
vuf/kd jkf'k;ka ¼#i;ksa esa½ fcgkj fo/kku eaMy
}kjk fn, x,
vuqnku
jkT; dh lafpr
fuf/k ij Hkkfjr ;ksx
1 2 3 4 5 6
1 d`f"k foHkkx jktLo 1,44,47,17,000 0 1,44,47,17,000 iwath 0 0 0
2
i'kq ,oa eRL; lalk/ku foHkkx jktLo 18,88,67,000 0 18,88,67,000 iwath 0 0 0
3 Hkou fuekZ.k foHkkx jktLo 6,49,00,000 0 6,49,00,000 iwath 96,86,23,000 0 96,86,23,000
4
eaf=eaMy lfpoky; foHkkx
jktLo 56,00,000 0 56,00,000 iwath 0 0 0
5 jkT;iky lfpoky;
jktLo 0 30,00,000 30,00,000 iwath 0 0 0
6 fuokZpu foHkkx
jktLo 0 0 0
iwath 0 0 0
7
fuxjkuh foHkkx jktLo 0 0 0 iwath 0 0 0
8
dyk] laLdf̀r ,oa ;qok foHkkx
jktLo 45,88,000 0 45,88,000 iwath 0 0 0
9 lgdkfjrk foHkkx
jktLo 1,73,38,03,000 0 1,73,38,03,000 iwath 78,02,30,000 0 78,02,30,000 10 mtkZ foHkkx
jktLo 31,74,000 0 31,74,000 iwath 0 0 0
11
fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 23,00,000 0 23,00,000 iwath 0 0 0
12 foÙk foHkkx
jktLo 78,01,000 0 78,01,000 iwath 63,59,00,000 0 63,59,00,000 13 lwn Hkqxrku
jktLo 0 0 0
iwath 0 0 0
14 _.k vnk;fx;k¡
jktLo 0 0 0
iwath 0 0 0
3
ekax@ fofu;ksx la[;k
lsok ls lacaf/kr ekax ;k fofu;ksx
jktLo
iwath
vuf/kd jkf'k;ka ¼#i;ksa esa½ fcgkj fo/kku eaMy
}kjk fn, x,
vuqnku
jkT; dh lafpr
fuf/k ij Hkkfjr ;ksx
1 2 3 4 5 6
15 isa'ku jktLo 10,00,000 0 10,00,000 iwath 0 0 0
16 iapk;rh jkt foHkkx jktLo 10,00,00,00,000 0 10,00,00,00,000 iwath 0 0 0
17 okf.kT;&dj foHkkx
jktLo 0 0 0
iwath 0 0 0
18
[kk| ,oa miHkksDrk laj{k.k foHkkx jktLo 65,14,000 0 65,14,000 iwath 0 0 0
19
i;kZoj.k ou ,oa tyok;q ifjorZu foHkkx
jktLo 3,58,67,000 0 3,58,67,000 iwath 35,12,89,000 0 35,12,89,000
20 LokLF; foHkkx jktLo 5,46,01,38,000 0 5,46,01,38,000 iwath 0 0 0
21 f'k{kk foHkkx
jktLo 9,66,59,17,000 0 9,66,59,17,000 iwath 0 0 0
22 xg̀ foHkkx
jktLo 13,91,27,000 0 13,91,27,000 iwath 15,00,00,000 0 15,00,00,000 23 m|ksx foHkkx
jktLo 52,52,32,000 0 52,52,32,000 iwath 50,00,00,000 0 50,00,00,000
24
lwpuk ,oa tulaidZ foHkkx
jktLo 0 0 0
iwath 0 0 0
25
lwpuk izkoSf/kdh foHkkx
jktLo 8,91,18,000 0 8,91,18,000 iwath 15,82,00,000 0 15,82,00,000
26 Je lalk/ku foHkkx jktLo 13,88,97,000 0 13,88,97,000 iwath 0 0 0
27 fof/k foHkkx
jktLo 3,37,50,000 0 3,37,50,000 iwath 0 0 0
28 mPp U;k;ky;
jktLo 0 0 0
iwath 0 0 0
29
[kku ,oa HkwrRo foHkkx
jktLo 0 0 0 iwath 0 0 0
4
ekax@ fofu;ksx la[;k
lsok ls lacaf/kr ekax ;k fofu;ksx
jktLo
iwath
vuf/kd jkf'k;ka ¼#i;ksa esa½ fcgkj fo/kku eaMy
}kjk fn, x,
vuqnku
jkT; dh lafpr
fuf/k ij Hkkfjr ;ksx
1 2 3 4 5 6
30
vYila[;d dY;k.k foHkkx
jktLo 37,12,000 0 37,12,000 iwath 0 0 0
31 lalnh; dk;Z foHkkx jktLo 2,00,000 0 2,00,000 iwath 0 0 0
32 fo/kku eaMy
jktLo 0 0 0
iwath 0 0 0
33
lkekU; iz'kklu foHkkx
jktLo 0 0 0 iwath 0 0 0
34
fcgkj yksd lsok vk;ksx
jktLo 0 0 0 iwath 0 0 0
35
;kstuk ,oa fodkl foHkkx
jktLo 23,00,000 0 23,00,000 iwath 33,000 0 33,000
36
yksd LokLF; vfHk;a=.k foHkkx jktLo 0 0 0
iwath 45,68,00,000 0 45,68,00,000 37 xzkeh.k dk;Z foHkkx
jktLo 0 0 0
iwath 50,00,00,000 0 50,00,00,000
38
e| fu"ks/k] mRikn ,oa fuca/ku foHkkx jktLo 13,15,00,000 0 13,15,00,000 iwath 0 0 0
39 vkink izca/ku foHkkx jktLo 11,17,00,00,000 0 11,17,00,00,000 iwath 0 0 0
40
jktLo ,oa Hkwfe lq/kkj foHkkx jktLo 8,76,95,000 0 8,76,95,000 iwath 0 0 0
41 iFk fuekZ.k foHkkx
jktLo 1,50,00,00,000 0 1,50,00,00,000 iwath 3,000 0 3,000
42 xzkeh.k fodkl foHkkx
jktLo 22,76,80,10,000 0 22,76,80,10,000 iwath 0 0 0
43
foKku ,oa izkoSf/kdh foHkkx
jktLo 0 0 0
iwath 0 0 0
5
ekax@ fofu;ksx la[;k
lsok ls lacaf/kr ekax ;k fofu;ksx
jktLo
iwath
vuf/kd jkf'k;ka ¼#i;ksa esa½ fcgkj fo/kku eaMy
}kjk fn, x,
vuqnku
jkT; dh lafpr
fuf/k ij Hkkfjr ;ksx
1 2 3 4 5 6
44
vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx jktLo 10,00,00,000 0 10,00,00,000 iwath
0 0 0
45 xUuk m|ksx foHkkx jktLo 23,00,000 0 23,00,000 iwath 0 0 0
46 i;ZVu foHkkx
jktLo 9,16,30,000 0 9,16,30,000 iwath 0 0 0
47
ifjogu foHkkx jktLo 2,000 0 2,000 iwath
0 0 0
48
uxj fodkl ,oa vkokl foHkkx jktLo 33,81,41,000 0 33,81,41,000 iwath 0 0 0
49 Tky lalk/ku foHkkx jktLo 4,08,00,000 0 4,08,00,000 iwath 14,78,52,10,000 0 14,78,52,10,000
50
y?kq ty lalk/ku foHkkx
jktLo 2,69,00,000 0 2,69,00,000 iwath 0 0 0
51 lekt dY;k.k foHkkx
jktLo 3,58,14,70,000 0 3,58,14,70,000 iwath 0 0 0
;ksx jktLo 69,39,59,70,000 30,00,000 69,39,89,70,000 ;ksx iwath 19,28,62,88,000 0 19,28,62,88,000 egk;ksx 88,68,22,58,000 30,00,000 88,68,52,58,000 fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj dkSf'kd]
ljdkj ds lfpoA
6
5 ekpZ 2020 laŒ ,y0th0&01&02@2020@1656@yst%A&—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 5 ekpZ 2020 dks vuqer fcgkj fofu;ksx vf/kfu;e] 2020 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxk A fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj dkSf'kd]
ljdkj ds lfpoA
[Bihar Act 2, 2020]
THE BIHAR APPROPRIATION ACT, 2020
AN
ACT
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT
FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR
FOR THE SERVICES DURING THE YEAR ENDING THE THIRTYFIRST DAY OF
MARCH, 2020.
Be it enacted by the Legislature of the State of Bihar in the seventy-first year of the Republic of India as follows:-
1. Short title, extent and commencement .-
(1) This Act may be called the Bihar Appropriation Act, 2020.
(2) It shall extend to the whole of the state of Bihar.
(3) It shall come intoforce with effect from 1st April 2019.
2. Withdrawal of total Rs.- 8868,52,58,000 (Eight thousand Eight hundred Sixty eight crore Fifty two lakh and Fifty eight Thousand), out of the Consolidated Fund of the State of Bihar for the year 2019-20.- Total Rs.- 8868,52,58,000 (Eight thousand Eight hundred Sixty eight crore Fifty two lakh and Fifty eight Thousand), which will not be more than the amount mentioned in column-6 of the schedule of this Act from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 1st April, 2019 in relation to the services mentioned in column-2 of the Schedule of this Act.
3. Appropriation.- The amount authorized for withdrawal from and out of the Consolidated Fund of the State of Bihar under this Act will be for the purposes and services mentioned in the Schedule concerned related to the year commencing from first day of April, 2019 and will be appropriated in respect of them.
7
SCHEDULE
(See Section 2 and 3) Grant/
Appropriation
Number
Services and
purposes to
which the
appropriation
relates
Revenue
Capital
Sums not exceeding (In Rupees) Grant made by the
Bihar Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
1 Agriculture Department Revenue 1,44,47,17,000 0 1,44,47,17,000 Capital 0 0 0
2
Animal and Fisheries Resource Department Revenue 18,88,67,000 0 18,88,67,000 Capital 0 0 0
3
Building Construction Department Revenue 6,49,00,000 0 6,49,00,000 Capital 96,86,23,000 0 96,86,23,000
4
Cabinet Secretariat Department Revenue 56,00,000 0 56,00,000 Capital 0 0 0
5 Secretariat of the Governor Revenue 0 30,00,000 30,00,000 Capital 0 0 0
6 Election Department Revenue 0 0 0
Capital 0 0 0
7 Vigilance Department Revenue 0 0 0
Capital 0 0 0
8
Art, Culture and Youth
Department
Revenue 45,88,000 0 45,88,000 Capital 0 0 0
9 Co-operative Department Revenue 1,73,38,03,000 0 1,73,38,03,000 Capital 78,02,30,000 0 78,02,30,000
10 Energy Department Revenue 31,74,000 0 31,74,000 Capital 0 0 0
11
BC and MBC Welfare Department Revenue 23,00,000 0 23,00,000 Capital 0 0 0
12 Finance Department Revenue 78,01,000 0 78,01,000 Capital 63,59,00,000 0 63,59,00,000
13 Interest Payment Revenue 0 0 0
Capital 0 0 0
14 Repayment of Loans Revenue 0 0 0
Capital 0 0 0
15 Pension Revenue 10,00,000 0 10,00,000 Capital 0 0 0
16 Panchayati Raj Department Revenue 10,00,00,00,000 0 10,00,00,00,000 Capital
0 0 0
17 Commercial Tax Department Revenue 0 0 0
Capital 0 0 0
18
Food and Consumer Protection Department Revenue 65,14,000 0 65,14,000 Capital 0 0 0
19
Environment Forest and Climate Change Department Revenue 3,58,67,000 0 3,58,67,000 Capital 35,12,89,000 0 35,12,89,000
20
Health Department Revenue 5,46,01,38,000 0 5,46,01,38,000 Capital 0 0 0
21 Education Department Revenue 9,66,59,17,000 0 9,66,59,17,000 Capital 0 0 0
22 Home Department Revenue 13,91,27,000 0 13,91,27,000 Capital 15,00,00,000 0 15,00,00,000
8
Grant/ Appropriation Number
Services and purposes to which the appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees) Grant made by the
Bihar Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
23 Industries Department Revenue 52,52,32,000 0 52,52,32,000 Capital 50,00,00,000 0 50,00,00,000
24
Information and Public Relation Department
Revenue 0 0 0 Capital 0 0 0
25
Information Technology Department Revenue 8,91,18,000 0 8,91,18,000 Capital 15,82,00,000 0 15,82,00,000
26
Labour Resource Department Revenue 13,88,97,000 0 13,88,97,000 Capital 0 0 0
27 Law Department Revenue 3,37,50,000 0 3,37,50,000 Capital 0 0 0
28 High Court of Bihar Revenue 0 0 0
Capital 0 0 0
29
Mines and Geology Department Revenue 0 0 0 Capital 0 0 0
30
Minorities Welfare Department Revenue 37,12,000 0 37,12,000 Capital 0 0 0
31
Parliamentary Affairs
Department Revenue 2,00,000 0 2,00,000 Capital 0 0 0
32 Legislature Revenue 0 0 0 Capital 0 0 0
33
General Administration Department Revenue 0 0 0 Capital 0 0 0
34
Bihar Public Service
Commission Revenue 0 0 0 Capital 0 0 0
35
Planning and Development Department Revenue 23,00,000 0 23,00,000 Capital 33,000 0 33,000
36
Public Health Engineering Department Revenue 0 0 0 Capital 45,68,00,000 0 45,68,00,000
37 Rural Works Department Revenue 0 0 0
Capital 50,00,00,000 0 50,00,00,000
38
Prohibition, Excise, and Registration Department Revenue 13,15,00,000 0 13,15,00,000 Capital 0 0 0
39
Disaster Management Department Revenue 11,17,00,00,000 0 11,17,00,00,000 Capital 0 0 0
40
Revenue and Land Reforms Department Revenue 8,76,95,000 0 8,76,95,000 Capital 0 0 0
41
Road Construction Department Revenue 1,50,00,00,000 0 1,50,00,00,000 Capital 3,000 0 3,000
42
Rural Development Department Revenue 22,76,80,10,000 0 22,76,80,10,000 Capital
0
0 0
9
Grant/ Appropriation Number
Services and purposes to which the appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees) Grant made by the
Bihar Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
43
Science and Technology Department Revenue 0 0 0 Capital 0 0 0
44 SC & ST Welfare Department Revenue 10,00,00,000 0 10,00,00,000 Capital
0 0 0
45 Sugar Industries Department Revenue 23,00,000 0 23,00,000 Capital 0 0 0
46 Tourism Department Revenue 9,16,30,000 0 9,16,30,000 Capital 0 0 0
47 Transport Department Revenue 2,000 0 2,000 Capital 0 0 0
48
Urban Development and Housing Department Revenue 33,81,41,000 0 33,81,41,000 Capital 0 0 0
49
Water Resources Department Revenue 4,08,00,000 0 4,08,00,000 Capital 14,78,52,10,000 0 14,78,52,10,000
50
Minor Water Resource Department Revenue 2,69,00,000 0 2,69,00,000 Capital 0 0 0
51 Social Welfare Department Revenue 3,58,14,70,000 0 3,58,14,70,000 Capital 0 0 0
Total Revenue
69,39,59,70,000 30,00,000 69,39,89,70,000
Total Capital 19,28,62,88,000 0 19,28,62,88,000 Grand Total 88,68,22,58,000 30,00,000 88,68,52,58,000 By order of the Governor of Bihar,
MADAN KISHORE KAUSHIK,
Secretary to Government. ————
अधीᭃक, सिचवालय मुᮤ णालय, िबहार, पटना ᳇ारा ᮧकािशत एव ंमᳰुᮤत। िबहार गजट (असाधारण) 191-571+400-डी0टी0पी0। Website: http://egazette.bih.nic.in
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