Registered No. WB/SC-247
No. WB(Part-III)/2006/SAR-4
RoUtata toette
Extraordinary Published by Authority
CAITRA 10] FRIDAY, MARCH 31, 2006 [SAKA 1928
PART III—Acts of the West Bengal Legislature.
GOVERNMENT OF WEST BENGAL
LAW DEPARTMENT
Legislative
NOTIFICATION
No. 404-L.----31st March, 2006.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:—
West Bengal Act VII of 2006
THE EAST KOLKATA WETLANDS (CONSERVATION AND
MANAGEMENT) ACT, 2006.
(Passed by the West Bengal Legislature.) [Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 31st March, 2006.]
An Act to provide for conservation and management of the East Kolkata wetlands and for matters connected therewith and incidental thereto. WHEREAS the wetlands act as regulator of water regime, source for underground water recharging, mechanism for waste water treatment, air quality purifier and store of water for fire-fighting and have great ecological significance for human life; AND WHEREAS there is an increasing pressure on land for human settlement leading to filling up of the wetlands;
AND WHEREAS the East Kolkata wetlands are ecologically and socio-economically very important;
AND WHEREAS it is expedient to provide for conservation and management of the East Kolkata wetlands and for matters connected therewith and incidental thereto;
R.•
1
2 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
(Sections 1-3.)
It is hereby enacted in the Fifty-seventh Year of the Republic of India, by the Legislature of West Bengal, as follows:-
Short title and
commencement. 1. (1) This Act may be called the East Kolkata Wetlands (Conservation and Management) Act, 2006.
(2) It shall be deemed to have come into force on the 16th day of November, 2005.
Definitions. 2. In this Act, unless the context otherwise requires,—
(a) "Authority" means the East Kolkata Wetlands Management Authority constituted under section 3;
(b) "Chairperson" means the Chairperson of the Authority;
(c) "East Kolkata wetlands" means such of the areas included in the list of Ramsar Sites as are specified in Schedule I and shown in the map in Schedule II.
Explanation 1.—For the purposes of this Act, "Ramsar Sites" means the wetlands of international importance under Ramsar Convention. Explanation IL—For the purposes of this Act, "Ramsar Convention"
means the Ramsar Convention on Wetlands, Ramsar, Iran;
(d) "land" includes any wetland;
(e) "Land and Land Reforms Department" means the Land and Land Reforms Department of the Government of West Bengal;
(f) "local body" means a Panchayat within the meaning of clause (1) of Article 243B, or a Municipality within the meaning of clause (1) of Article 243Q, of the Constitution or, in the absence of a Panchayat or Municipality, an institution of self-Government constituted or established under any other provision of the Constitution or by or under any Central Act or State Act;
(g) "Member-Secretary" means the Member-Secretary of the Authority;
(h) "notification" means a notification published in the Official Gazette;
(i) "prescribed" means prescribed by rules made under this Act;
(j) "State Government" means the Government of West Bengal in the Department of Environment;
(k) "water body" includes any land holding water. Constitution of 3. (1) The State Government shall, with effect from such date as it may, by East Kolkata notification, appoint, constitute an Authority to be called the East Kolkata Wetlands Wetlands
Management Management Authority.
Authority. (2) The Authority shall consist of the following Members:—
(i) Chief Secretary to the Government of West Bengal, Chairperson;
(ii) Secretary, Department of Environment, Member- Government of West Bengal, Secretary;
(iii) Secretary, Department of Urban Development, Member; Government of West Bengal,
(iv) Secretary, Department of Irrigation and Member; Waterways, Government of West Bengal,
(v) Secretary, Department of Fisheries, Member; Government of West Bengal,
(vi) Secretary, Department of Forest, Member; Government of West Bengal,
(vii) Secretary, Department of Municipal Affairs, Member; Government of West Bengal,
(viii) Secretary, Department of Land and Land Reforms, Member; Government of West Bengal,
(ix) Secretary, Department of Panchayat and Rural Member; Development, Government of West Bengal,
(x) Chairman, West Bengal Pollution Control Board, Member;
(xi) Member-Secretary, West Bengal Pollution Member; Control Board,
2
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 3
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
(Section 4.)
(xii) Chief Executive Officer, Kolkata Metropolitan Member; Development Authority,
(xiii) Commissioner, Kolkata Municipal Corporation, Member;
(xiv) District Magistrate, 24-Parganas (South), Member;
(xv) District Magistrate, 24-Parganas (North), Member;
(xvi) three persons to be nominated by the State Members; Government of whom one each shall be from amongst the representatives of—
(a) the non-Government organisations having expertise in the field of wetland conservation;
(b) the non-Government organisations having expertise in the field of wetland management; and
(c) the fishermen's co-operative societies formed for the purpose under the West Bengal Inland West Ben. Act XXV of 1984. Fisheries Act, 1984,
(xvii) one representative of the Institute of Environmental Member. Studies and Wetland Management, Kolkata, to be
nominated by the State Government.
(3) The Authority shall be a body corporate with the name specified in sub-section
(1) having perpetual succession and a common seal with power to acquire, hold and dispose of property and to contract and may, by the aforesaid name, sue or be sued. Functions and 4. (1) The functions and powers of the East Kolkata Wetlands Management powers of
Authority: Authority shall be—
(a) to demarcate the boundaries of the East Kolkata wetlands on the field as shown in the map in Schedule II;
(b) to take measures or make an order to stop, undo and prevent any unauthorised development project in, or unauthorised use of, or unauthorised act on, the East Kolkata wetlands;
(c) to make an order directing demolition or alteration of any hoarding, frame, post, kiosk, structure, neon-signed or sky-sign, erected or exhibited illegally for the purpose of advertisement on any land within the East Kolkata wetlands;
(d) to make an order to prevent, prohibit or restrict any mining, quarrying, blasting, or other operation of like nature, for the purpose of protecting or conserving the East Kolkata wetlands;
(e) to take measures to abate pollution in the East Kolkata wetlands and conserve the flora, fauna and biodiversity in general;
(f) to prepare action plans conforming to the resolutions taken and recommendations made, from time to time, under the Ramsar Convention and to update the land use maps of the East Kolkata wetlands;
(g) to implement and monitor the activities specified in the action plans;
(h) to promote research and disseminate findings of such research among the stakeholders;
(i) to raise awareness about the utility of the wetlands in general and the East Kolkata wetlands in particular;
(j) to promote basic conservation principles like sewage fed pisciculture and eco-tourism in the East Kolkata wetlands;
(k) to enforce land use control in the substantially water body oriented areas and other areas in the East Kolkata wetlands;
(1) to detect changes of ecological character and in land use in the East Kolkata wetlands;
(m) to establish network with other Ramsar Sites in India;
(n) to conduct inquiry or scientific study for any purpose of this Act;
(o) to constitute expert committee for any purpose of this Act;
(p) to enter any land or premises, including to collect samples of air, water, soil and other biological resources, for any purpose of this Act;
(q) to call for relevant records and documents and information from any Department, organisation or local body for any purpose of this Act;
3
4 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
(Sections 5-10.)
(r) to do such act, or pass such order, which may be necessary and expedient for the purpose of conservation and management of the East Kolkata wetlands.
(2) The Authority shall, before making an order under clause (b), or clause (c), or clause (d), of sub-section (1), give the person affected thereby a reasonable opportunity of being heard.
Term of office, 5. (1) The term of office and allowances of a nominated Member of the Authority allowances, etc.
of nominated shall be such as may be prescribed:
Member of
Authority. Provided that the State Government may, if it thinks fit, terminate, by order and for the reasons to be recorded in writing, the appointment of any nominated Member before the expiry of his term of office.
(2) A nominated Member of the Authority may resign his membership under his hand addressed to the State Government and, on acceptance of such resignation by the State Government, he shall cease to be a Member as such.
(3) Any vacancy, by resignation, death or otherwise, of a nominated Member shall be filled by fresh nomination by the State Government.
Meeting of 6. (1) The Authority shall meet at such place and time, and the meeting shall Authority.
be conducted in such manner, as may be prescribed.
(2) All orders and decisions of the Authority shall be authenticated by the Chairperson or by such other Member or such officer of the Authority as may be authorised in this behalf by the Chairperson.
Vacancy, etc. not 7. No act or proceeding of the Authority shall be called in question on the ground to invalidate acts
or proceedings of merely of the existence of any vacancy in, or any defect in the constitution of, the Authority. Authority.
Officers and 8. (1) The Authority may appoint such officers and employees as it considers employees of
Authority. necessary for the efficient performance of its functions.
(2) The method of recruitment and the terms and conditions of service of the officers and employees shall be such as may be prescribed. Explanation.—For the purposes of sub-section (1) and sub-section (2), the expression
"officers and employees" does not include the Chairperson or the Member-Secretary or any other Member of the Authority.
(3) Notwithstanding anything contained in sub-section (1) or sub-section (2), the State Government, on request of the Authority, may, by order in writing, require, for performance of any function of the Authority, services of any officer or employee of the State Government by way of duties in addition to his normal duties. Maintenance and 9. Notwithstanding anything contained in any law for the time being in force, preservation of
land in East every person holding any land in the East Kolkata wetlands shall maintain and preserve Kolkata wetlands. such land in a manner that its area is not diminished, or its character is not changed, or it is not converted for any purpose other than the purpose for which it was settled or previously held, except with the previous sanction of the Authority under section 10.
Procedure for
granting sanction. 10. (1) Any person holding a land in the East Kolkata wetlands may apply, in such manner as may be prescribed, to the Authority for change of character or mode of use of the land.
(2) The Authority shall, on receipt of the application, examine the merit of the case and, if necessary, inspect the proposed site.
(3) After examination of the case and inspection, if any, of the proposed site under sub-section (2), the Authority shall refer the case to the Collector of the concerned District for taking necessary action for issuance of an order under section 4C of the West Ben. Act X West Bengal Land Reforms Act, 1955. of 1956.
(4) On receipt of the order from the Collector of the concerned District, the Authority may pass, in such form and with such restrictions and conditions as may be prescribed, an order granting sanction for change of character or mode of use of the land:
4
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 5
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
(Sections 11-16.)
Provided that if the sanction may result in filling up of any water body, the Authority shall, prior to granting sanction under this sub-section, require the person to create at an appropriate place within the East Kolkata Wetlands a water body of which the area shall not be less than the area of the water body which may be so filled up.
(5) Nothing in this section shall empower the Authority to grant sanction for change of character or mode of use of a land unless the change is for improvement or upkeep of the local environment and its surroundings. Restoration of
land to original 11. (1) If the Authority is, either suo motu or on receipt of any information, character or mode satisfied that the character or mode of use of a land is being changed or has been of use. changed in contravention of any provision of this Act, it may, by order in writing, require the person responsible for the change to restore the land, at his own expense, to the original character or mode of use within such period as may be specified in the order and, in case of default by such person, undertake the restoration by itself and recover the cost thereof as arrears of land-revenue:
Provided that before passing the order the Authority shall give the person a reasonable opportunity of being heard.
(2) The Authority may use appropriate technology and method in determining whether a land comprises or has comprised a wetland or whether water is being or has been drawn from a wetland so as to change the character or mode of use of the wetland or whether a wetland is being or has been filled up partially or fully or whether a wetland is being or has been encroached upon in any manner.
Fund of 12. The Authority shall have its own fund and the sums which may be paid to Authority.
the Authority by the State Government and all other receipts, by way of grants, gifts, donations, benefactions or otherwise, of the Authority shall be carried to the fund and all payments by the Authority shall be made therefrom.
Accounts and 13.
audit. (1) The Authority shall maintain proper accounts and other relevant records and prepare an annual statement of accounts in such form as may be prescribed.
(2) The annual accounts of the Authority shall be audited by the Accountant- General, West Bengal.
(3) The Accountant-General, West Bengal, shall have the same rights, privileges and authority in connection with such audit as the Accountant-General, West Bengal, generally has in connection with the audit of Government accounts and, in particular, shall have the right to demand the production of books, accounts, connected vouchers and other documents and papers and to inspect the office of the Authority. Annual report. 14. The Authority shall prepare for each financial year, in such form and at such time each year as may be prescribed, its annual report giving a full account of its activities during such financial year and forward a copy thereof to the State Government.
Powers and duties 15. (1) The Chairperson shall exercise such powers and discharge such duties of Chairperson
and Member- as may be prescribed or as may, from time to time, be delegated to him by the Secretary. Authority.
(2) The Member-Secretary shall exercise such powers and discharge such duties as may be prescribed or as may, from time to time, be delegated to him by the Authority or the Chairperson.
Directions by 16. The Authority shall be guided, in performance of its functions, by such State Government.
directions as may be given, from time to time, to it by the State Government:
Provided that no such direction shall be inconsistent with any provision of this Act.
5
6 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
(Sections 17-22.)
Power to include 17. (1) The State Government may, if it is of opinion that it is necessary or any area in, or expedient in the public interest so to do, by notification, include any area in, or enlarge enlarge any area
of, East Kolkata any area of, the East Kolkata wetlands and, thereupon, Schedule I and Schedule II
wetlands. shall be deemed to have been amended accordingly.
(2) Every notification issued under sub-section (1) shall, as soon as may be after it is issued, be laid before the State Legislature.
Penalties. 18. (1) Whoever fails to comply with or contravenes any provision of this Act or the rules made, or orders issued, thereunder shall be guilty of an offence and shall, in respect of each such failure or contravention, be punished with imprisonment for a term which may extend to three years or with fine which may extend to one lac rupees or with both and, in case such failure or contravention continues, with an additional fine which may extend upto five thousand rupees for every day during which such failure or contravention continues after the conviction for first such failure or contravention.
(2) Every such offence shall be cognizable and non-bailable. Offences by 19. (1) Where an offence under this Act has been committed by a company, companies. every person, who at the time the offence was committed, was in charge of, and was responsible to, the company for the conduct of the business of the company, as well as the company, shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly:
Provided that nothing contained in this sub-section shall render any such person liable to any punishment, if he proves that the offence was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.
(2) Notwithstanding anything contained in sub-section (1), where an offence under this Act has been committed by a company and it is proved that the offence has been committed with the consent or connivance of, or is attributable to, any neglect on the part of, any director, manager, secretary or other officer of the company, such director, manager, secretary or other officer shall also be deemed to be guilty of that offence and shall be liable to be proceeded against and punished accordingly.
Explanation.—For the purposes of this section,—
(a) "company" means any body corporate, and includes a firm or other association of individuals; and
(b) "director", in relation to a firm, means a partner in the firm. Offences by 20. If any officer of the State Government or of a local body permits or neglects officers of State doing, or wilfully fails to do, any act whereby an offence under this Act is Government or
local bodies. committed, he shall, notwithstanding anything contained in the service law applicable to him for the time being in force, be deemed to have committed under such service law misconduct in discharge of his official duties and be subjected to the disciplinary proceedings and penalties accordingly.
Protection of 21. No suit, prosecution or other legal proceeding shall lie against the Authority action taken in
good faith. or any Member, officer or employee thereof or the State Government or any officer or employee thereof for anything, or any damage caused or likely to be caused by anything, which is in good faith done or intended to be done under this Act or the rules made thereunder.
Act to override 22. The provisions of this Act shall have effect notwithstanding anything contained other laws. in any law for the time being in force or in any contract, express or implied, or in any instrument having effect by virtue of any law or in any custom or usage.
6
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
(Sections 23-25.)
Power to make 23. (1) The State Government may, by notification, make rules for carrying out rules. the purposes of this Act.
(2) In particular and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the following matters:—
(a) the term of office and allowances of a nominated Member of the Authority under sub-section (1) of section 5;
(b) the place and time and manner of conducting the meeting of the Authority under section 6;
(c) the method of recruitment and the terms and conditions of service of the officers and employees of the Authority under sub-section (2) of section 8;
(d) the manner of making application for change of character or mode of use of the land under sub-section (1) of section 10;
(e) the form and the restrictions and conditions of an order granting sanction for change of character or mode of use of the land under sub-section (4) of section 10;
(f) the form of maintaining accounts and other relevant records and preparing an annual statement of accounts under sub-section (1) of section 13;
(g) the form and time for preparing the annual report under section 14;
(h) the powers and duties to be exercised and discharged by the Chairperson and the Member-Secretary under section 15;
(i) any other matter which is required to be, or may be, prescribed.
(3) All rules made under this section shall be laid, as soon as may be after it is made, before the State Legislature, while it is in session, for a total period of fourteen days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or the successive sessions aforesaid, the State Legislature agrees in making any modification in the rules, or the State Legislature agrees that such rules should not be made, the rules shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under those rules. Power to remove 24. (1) If any difficulty arises in giving effect to the provisions of this Act, the difficulties.
State Government may, for the purpose of removing such difficulty, by order published in the Official Gazette, make such provisions, not inconsistent with the provisions of this Act, as it may deem to be necessary or expedient:
Provided that no such order shall be made after the expiry of a period of two years from the commencement of this Act.
(2) Every order made under sub-section (1) shall, as soon as may be after it is made, be laid before the State Legislature.
Repeal and
saving. 25. (1) The East Kolkata Wetlands (Conservation and Management) Ordinance, West Ben. Ord. VII of 2005.
2005, is hereby repealed.
(2) Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been validly done or taken under the corresponding provisions of this Act.
7
8 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Schedule I
[See clause (c) of section 2.] District Police Station Mouza J.L. No. Area Sl. No. as shown in the
map in
Schedule II
(1) (2) (3) (4) (5) (6)
24-Parganas Tiljola Dhapa 2 as specified in Table 1 1. (South) Chowbaga 3 as specified in Table 2 2. Bonchtala 4 as specified in Table 3 3. Dhalenda 8 as specified in Table 4 4.
Paschim Chowbaga 9 as specified in Table 5 5. Nonadanga 10 as specified in Table 6 36. Sonarpur Chak Kolar Khal 1 as specified in Table 7 6. Karimpur 2 as specified in Table 8 7.
Jagatipota 3 as specified in Table 9 8. Mukundapur 4 as specified in Table 10 9. Atghara 5 as specified in Table 11 10. Ranabhutia 6 as specified in Table 12 11. Kantipota 7 as specified in Table 13 12. Bhagabanpur 8 as specified in Table 14 13. Kharki 9 as specified in Table 15 14.
Deara 10 as specified in Table 16 15.
Kheadaha 11 as specified in Table 17 16. Khodahati 12 as specified in Table 18 17. Goalpota 13 as specified in Table 19 18. Kumapukuria 14 as specified in Table 20 19. Tardaha 15 as specified in Table 21 20. Tihuria 16 as specified in Table 22 21. Nayabad 17 as specified in Table 23 22. Samukpota 91 as specified in Table 24 23. Pratapnagar 92 as specified in Table 25 24. Garal 93 as specified in Table 26 25.
Kolkata Dakshin Dhapa Manpur 1 as specified in Table 27 34. Leather Dhapa Manpur (presently 2 as specified in Table 28 35. Complex Kochpukur)
Hatgachha 4 as specified in Table 29 26.
Hadia 5 as specified in Table 30 27.
Dharmatala Pachuria 6 as specified in Table 31 28. Kulberia 7 as specified in Table 32 29.
Beonta 27 as specified in Table 33 30.
Tardaha Kapashati 38 as specified in Table 34 31. Purba Jadabpur Kalikapur 20 as specified in Table 35 33. 24-Parganas South Bidhan Dhapa Manpur 1 as specified in Table 36 32. (North) Nagar
Rajarhat Thakdari 19 as specified in Table 37 37.
8
PART. III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 9
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 1
[See clause (5) of Schedule I.] Mouza Dhapa
Substantially water body Productive farming area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
38, 39, 41 to 87 to 89, 91, 37, 40, 92.
85, 93 to 96, 105, 106.
108 to 111.
Sheet No. 2:
206, 207, 209, 229, 239, 255, 205, 210, 203, 229, 239, 201, 202, 204, 203, 213 to 211, 212, 233, 267. 230, 231, 255, 267, 213 to 208, 238, 249 to 228, 232.
235, 236, 241, 237, 240, 228, 232. 252.
242, 256, 260, 243 to 248,
263 to 266, 268. 253, 254, 257 to
259, 261, 262.
Sheet No. 3:
410, 417, 444, 402, 403, 443, 401, 402, 403, 443, 421, 422, 427
446, 516, 545, 445, 447. 404 to 409, 445, 447. 656. 573, 599, 625, 411 to 416,
645, 646, 649, 418 to 420,
653, 654, 657. 423 to 426,
428 to 442,
448 to 478,
479 to 514,
515, 517,
518 to 544, 546 to 572, 574 to 598, 600 to 624, 626 to 644,
647, 648,
650 to 652, 655, 658 to 673,
2901 to 2964. Sheet No. 4:
720, 750, 824 708, 724, 725, 701 to 707, 708., 724, 901 to 936, 840, 878 to 884, 726, 732, 737, 709 to 719, 725, 726, 938 to 947, 887 to 900, 739, 763, 788, 721 to 723, 732, 737, 953. 937, 948, 950, 816, 817, 818, 727 to 731, 739, 763, 951, 952, 954, 820, 825, 826, 733 to 736, 788, 816, 2827, 2857 to 854, 876, 877, 738, 740, 741, 817, 818, 2860. 885, 886, 949, 742 to 749, 820, 825,
955 to 964, 751 to 762, 826, 854, 876,
970, 2742, 2744, 764 to 787, 877, 885, 886,
2764 to 2766, 789 to 815, 901 to 936,
2851 to 2856, 819, 821 to 823, 938 to 947,
2861 to 2868. 827 to 839, 949, 953,
841 to 853, 955 to 964,
9
10 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART HI
The East Kolkata Wetlands (Conservation and Management) Act; 2006.
Substantially water body Productive farming area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 855 to 869, 970, 2742, 2744,
870 to 875, 2764 to 2766,
965, 966, 967, 2851 to 2856,
968, 969, 2861 to 2868.
971 to 975,
976, 977,
978 to 989, 990 to 1000, 2701 to 2741, 2745 to 2750, 2751, •
2752 to 2763, 2767 to 2826, 2828 to 2850. Sheet No. 5:
1008, 1022, 1025, 1007, 1001 to 1006, 1007, 1010 to 1084, 1091, 1027 to 1032, 1010 to 1021, 1009, 1021, 1023, 1096. 1034 to 1041, 1023, 1024, 1049 to 1065, 1024, 1026, 1042 to 1046, 1026, 1033, 1067 to 1075, 1033, 1047, 1048, 1085, 1047, 1066, 1077 to 1080, 1066, 1076,
1086, 1088, 1076, 1083, 1081, 1082, 1083, 1087,
1090, 1092, 1084, 1087, 1093, 1094, 1089, 1093,
1105, 1106, 1089, 1091, 1100, 1101, 1095 to 1099,
1108, 1110, 1093, 1095, 1102, 1103, 1104, 1113,
1111, 1115, 1097 to 1099, 1107, 1109, 1117. 1118, 1121 to 1104, 1113, 1112, 1114,
1152. 1117. 1116, 1119,
1120.
Sheet No. 6:
1574, 1579, 1560 to 1567, 1589, 1560 to 1567, 2073, 2075, 1620 to 1621.
1582, 1583, 1568, 1592, 1593, 1568, 2076, 2079,
1602, 1604, 1569 to 1573, 1676, 1678, 1569 to 1573, 2083, 2085, 1607 to 1613, 1575 to 1578, 1699 to 1717, 1575 to 1578, 2094, 2095, 1615 to 1619, 1580, 1581, 1719 to 1745, 1580, 1581, 2097, 2099, 1622, 1623, 1584 to 1588, 1755, 2031, 1584 to 1588, 2102,2113,
1644, 1680, 1590, 1591, 2069, 2071, 1590, 1591, 2115, 2117,
1681, 1594 to 1601, 2077, 2097, 1594 to 1601, 2120. 1685 to 1687, 1603, 1605 2105, 2106, 1603, 1605,
1693, 1694, 1606, 1614, 2108, 2111, 1606, 1614,
1698, 1718, 1620, 1621, 2114, 2124, 1624 to 1643, 1760, 1778, 1624 to 1643, 2152, 2156. 1645 to 1675, 1796 to 1800, 1645 to 1675, 1677, 1679, 2001 to 2007, 1677, 1679, 1682 to 1684, 2016 to 2020, 1682 to 1684, 1688 to 1692, 2023 to 2029, 1688 to 1692, 1695, 1996, 2032 to 2035, 1695, 1696, 1697,
10
PART III] THE KOLKATA GAZEI1E, EXTRAORDINARY, MARCH 31, 2006 11
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Productive farming area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 2038, 2043, 1697, 1746 to 1753, ,
2058 to 2060, 1746 to 1753, 1754,
2070, 2074, 1754, 1756 to 1759,
2080, 2082, 1756 to 1759, 1761 to 1765,
2084, 2086, 1761 to 1765, 1767 to 1770,
2096, 2098, 1767 to 1770, 1772 to 1777,
2100, 2104, 1772 to 1777, 1779 to 1795,
2107, 2109, 1779 to 1795, 2008 to 2015,
2110, 2116, 2008 to 2015, 2021 to 2022,
2119, 2121, 2021, 2022, 2030, 2036,
2192. 2030, 2036, 2037,
2037, 2039 to 2042, 2039 to 2042, 2044, 2045, 2044, 2045, 2054 to 2057, 2054 to 2057, 2061 to 2068, 2061 to 2068, 2072, 2078,
2072, 2078, 2081,
2081, 2087 to 2093, 2087 to 2093, 2101, 2103,
2101, 2103, 2112, 2118,
2112, 2118, 2122, 2123,
2122, 2123, 2125 to 2151, 2125 to 2151, 2153 to 2191, 2153 to 2191, 2193 to 2213. 2193 to 2213.
Sheet No. 7:
1805 to 1812. 1801 to 1804.
Table 2
[See column (5) of Schedule I.] Mouza Chowbaga
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 1 to 39, 49 to 57, 80 to 82, 107, 108, 123. 40 to 48, 52 to 57, 80 to 82, 51, 59, 60, 105, 107, 108, 56, 58, 61 to 105.
68 to 79, 83 to 123. 67, 90 to 104,
89, 117, 119, 106, 109 to
120, 124, 125, 116, 118, 121,
127, 132, 141, 122, 126,
142, 145, 146. 128 to 131, 133 to 140,
143, 144, 147 to
665, 667 to 680,
682 to 720.
11
12 THE KOLKATA GAZE11E, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 3
[See column (5) of Schedule I.] Mouza Bonchtala
Substantially water body Productive farming area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
96, 119, 137, 177, 224, 307, 73 to 81, 85 to 95, 26, 27, 82, 83, 262, 266, 487, 526, 527, 601 to 97, 98, 84, 178, 179,
528, 545, 575, 603, 606. 110 to 118, 287, 526, 601 to
591, 592, 598. 120 to 136, - 603, 606, 2582.
138 to 155,
164 to 176,
180 to 203,
238 to 261,
263 to 265,
267 to 286,
288 to 303,
312 to 327,
329 to 333,
461 to 465,
469, 470, 489 to
525, 529 to 544,
546 to 574,
576 to 590,
593 to 597,
599, 600, 608,
655 to 662, 665, 668 to 673, 675,
676, 693, 695,
2512 to 2514, 2573 to 2581, 2583 to 2590. Sheet No. 2:
702, 718, 768, 813, 814, 832, 701, 703 to 717, 813, 814, 832, 904, 1220, 1006 to 1041, 785, 820, 845, 962, 976, 998, 719 to 767, 962, 976, 998, 1309, 1366 to 1045 to 1060, 858, 902, 903, 1006 to 1121, 769 to 784, 1042 to 1044, 1369, 1379, 1062 to 1064, 937, 940, 988, 1265 to 1277, 786 to 812, 1061, 1065, 1387, 1389, 1067, 1069, 991, 1000, 1005, 1279, 1477, 815 to 819, 1066, 1068, 1391, 1393, 1071 to 1075, 1097, 1488 to 1490. 821 to 831, 1070, 1076, 1395 to 1397, 1078 to 1100, 1122 to 1126, 833, 834 to 1077, 1101 to 1478, 1480, 1477, 1488 to 1127, 1129, 843, 844, 1121, 1265 to 2052, 2056. 1490.
1131, 1142, 846 to 857, 1277, 1279.
1143, 1165, 859 to 901,
1217, 1219, 905 to 936,
1221, 1222, 938, 939,
1325, 1336, 941 to 961, 1337, 1343, 963 to 975, 1347, 977 to 987, 1351 to 1365, 989, 990, 1370 to 1378, 992 to 997, 1380 to 1386, 999, 1001 to
12
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 13
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Productive farming area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (pdrt) Dag No. (full) Dag No. (part)
1388, 1390, 1004, 1128,
1392, 1394, 1130,
1398 to 1476, 1132 to 1141, 1479, 1481 to 1144 to 1164, 1487, 1166 to 1216, 1491 to 1529, 1218, 1224 to
1538, 1539. 1264, 1278,
1280 to 1308,
1310 to 1324,
1326 to 1335,
1338 to 1342,
1344 to 1346,
1348 to 1350,
1530 to 1537,
1540 to 1592,
1594 to 1934,
1936 to 1964,
1966 to 2051,
2053 to 2055,
2057 to 2095.
Table 4
[See column (5) of Schedule I.] Mouza Dhalenda
Substantially water body Productive farming area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 2, 52, 58, 60, 17, 62, 69, 70, 68, 71 to 80, 1,3 to 6, 8 to 16 17, 62, 69, 70, 66, 67, 89 to 91, 140, 187 to 209, 83 to 88, 92, 18 to 20, 140, 187 to 209, 123, 124, 141, 212, 225, 236, 93, 338 to 361, 21 to 51, 53 to 212, 225, 146, 148, 166, 237. 363 to 372, 57, 59, 61, 63 to 236, 237.
173, 180, 181, 374 to 383, 65, 81, 82,
184, 211, 213, 385 to 389. 94 to 122,
215, 217, 221, 125 to 139,
224, 231 to 235, 142 to 145,
239, 240, 147, 149 to 165,
241 to 265, 267, 167 to 172,
268, 269, 270 to 174 to 179, 182,
273, 278, 294 to 183, 185, 186,
326, 327, 362, 210, 214, 216,
384, 391 to 394. 218 to 220, 222, 223, 226 to
230, 238, 266,
274 to 277, 279 to 293, 328 to
337.
13
14 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Table 5
[See column (5) of Schedule I.]
Mouza Paschim Chowbaga Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 21, 70, 71, 73, 2 to 4, 11, 114 to 116, 235. 1,5 to 10, 12 to 2 to 4, 11, 74, 76, 78, 22 to 26, 68, 175, 230, 20, 27 to 67, 72, 22 to 26, 68, 79 to 86, 95 to 69, 94, 132, 231. 114, 75 to 77, 69, 94, 132,
113, 117 to 120, 186, 187, 208, 87 to 93, 125 to 186, 187, 208. 122 to 124, 129, 235. 128, 130, 134,
131, 133, 135, 136 to 144, 146,
171, 172 to 174, 147, 149 to 170,
176 to 178, 179, 180, 188 to
181 to 185, 195, 204 to 207,
196, 211 to 218, 209, 210, 219 to
219, 222 to 225, 221, 226 to 229,
232, 234. 233.
Table 6
[See column (5) of Schedule I.]
Mouza Nonadanga Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 3:
324, 325, 329, 319, 322, 447, 340. 319, 322,
330, 331/459, 323, 343. 323, 343. 332, 333/470,
334 to 339.
Sheet No. 4:
501 to 509,
512, 513, 572 to
580, 594.
Sheet No. 5:
657, 658. 601, 602, 603. 1
Table 7
[See column (5) of Schedule I.] Mouza Chak Kolar Khal
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 9, 10, 32, 39, 34. 1 to 8, 11 to 31, 34.
44, 48, 52, 65, 33, 35 to 38,
14
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 15
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 102, 105, 40 to 43, 45 to 47,
125 to 128, 49 to 51,
140, 147, 148, 53 to 64, 66 to
153. 101, 103, 104,
106 to 124,
129 to 139,
141 to 146,
149 to 152,
154 to 162.
Table 8
[See column (5) of Schedule I.]
Mouza Karimpur Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 9, 12, 13, 37, 8, 14, 15, 16, 1 to 7, 10, 11, 8, 14, 15, 16,
39, 66, 67. 20, 44, 48, 50, 17 to 19, 21 to 20, 44, 48, 50,
51, 59, 68, 71, 36, 38, 40 to 43, 51, 59, 68, 71,
73, 76, 78, 81, 45 to 47, 49, 73, 76, 78, 81,
86, 87, 95, 97, 52 to 58, 60 to 86, 87, 95, 97,
98. 65, 69, 70, 72, 98.
74, 75, 77, 79,
80, 82, 83, 84,
85, 88, 89, 90,
91, 92, 93, 94,
96.
Table 9
[See column (5) of Schedule I.]
Mouza Jagatipota Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 3, 7, 16, 19, 14, 15, 33, 46, 1, 2, 4 to 6, 8 to 14, 15, 33, 46.
17, 20, 23, 13, 18, 21, 22,
24, 25. 26 to 32, 34 to 45, 47 to 62.
15
16 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 10
[See column (5) of Schedule I.]
Mouza Mukundapur Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 19, 26, 33 to 36, 4, 9, 10, 12, 1 to 3, 5 to 8, 11, 4, 9, 10, 12, 39 to 41, 42, 18, 20, 25, 27, 13 to 17, 21 to 18, 20, 25, 27,
43 to 45, 80, 31, 32, 37, 38, 24, 28 to 30, 46, 31, 32, 37, 38,
81, 82, 90, 110, 48, 50, 53, 54, 47, 49, 51, 52, 48, 50, 53, 54,
111, 113. 60, 76, 84. 55 to 83, 85 to 89, 60, 76, 84. 91 to 109, 112,
114 to 118.
Table 11
[See column (5) of Schedule I.]
Mouza Atghara Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 31, 37, 123, 36, 57, 95, 100, 1 to 30, 32 to 35, 36, 57, 95,
155, 157 to 164, 112, 114, 151, 38 to 56, 58 to 100, 112, 114,
176. 154, 156. 94, 96 to 99, 151, 154, 156. 101 to 111, 113,
115 to 122, 124
to 150, 152, 153,
165 to 175.
Table 12
[See column (5) of Schedule I.] Mouza Ranabhutia
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 12, 28, 32, 40, 2, 6,15, 3:;, 1, 3 to 5, 7 to 11, 2, 6, 15, 35, 37, 60, 87, 88, 89, 37, 38, 44 66, 13, 14, 16 to 27, 38, 44, 66, 68, 91, 94, 98, 108, 68, 69, 70, 77, 29 to 31, 69, 70, 77, 80,
114, 117, 125, 80, 81, 85, 95, 33, 34, 36, 81, 85, 95, 97,
127, 128, 129, 97, 99, 101, 39, 41 to 43, 99, 101, 102, 132, 134, 135, 102, 103, 104, 45 to 59, 61 to 103, 104, 105, 139, 142, 144 to 105, 106, 107, 65, 67, 71 to 106, 107, 109, 149, 151 to 158, 109, 110, 111, 76, 78, 79, 82, 110, 111, 112,
160, 161, 162, 112, 120, 121, 83, 84, 86, 90, 120, 121, 123,
163, 165, 169, 123, 124, 126, 92, 93, 96, 124, 126, 130,
171, 173, 174, 130, 136, 143, 100, 113, 115, 136, 143, 150,
16
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 17
The East Kolkata Wetlands (Consdi-vation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 176 to 178, 182, 150, 159, 164, 116, 118, 122, 159, 164, 184 to 183, 188 to 192, 184 to 186, 131, 133, 137, 186, 187, 197,
195, 196, 198, 187, 197, 201, 138, 140, 141, 201, 204, 205,
199, 200, 202, 204, 205, 208, 166 to 168, 208, 213, 215,
203, 206, 207, 213, 215, 216, 170, 172, 175, 216, 218, 234,
209, 210, 211, 218, 234, 237, 179, 180, 181, 237, 238, 240,
214, 217, 219 to 238, 240, 242, 193, 194, 212, 242, 244, 248, 228, 230 to 233, 244, 248, 252, 229, 258 to 263, 252, 253, 265.
235, 236, 239, 253, 265. 266, 267, 268,
241, 243, 245 to 270, 272.
247, 249, 250,
251, 254 to 257,
264, 269, 271,
273.
Table 13
[See column (5) of Schedule I.]
Mouza Kantipota Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 2 to 19, 21 to 26, 1, 20, 27, 28, 20, 78, 110, 44, 54, 61 to 65, 1, 27, 28, 30, 29, 31 to 40, 30, 41, 43, 45, 147. 95 to 97, 104, 41, 43, 45, 46, 42, 49, 51, 52, 46, 47, 48, 50, 113, 114, 117 to 47, 48, 50, 55,
53, 56, 59, 60, 55, 57, 58, 67, 121, 134, 135, 57, 58, 67, 68,
66, 70, 71 to 77, 68, 69, 78, 108, 183 to 190, 193, 69, 78, 108, 79 to 94, 98 to 110, 125, 126, 197, 198, 203, 110, 125, 126, 103, 105 to 107, 147, 194, 206, 204, 205, 210, 194, 206, 207,
109, 111, 112, 207, 209, 226, 211, 216, 217, 209, 226, 233,
115, 116, 122 to 233, 253, 254, 219 to 221, 225, 253, 254, 258, 124, 127 to 133, 258, 278, 279, 230, 236 to 247, 278, 279, 286, 136 to 146, 286, 288, 307, 257, 263, 287, 288, 307, 317, 148 to 182, 191, 317, 318, 324, 291, 298, 318, 324, 325, 192, 195, 196, 325, 329, 332, 301 to 306, 329, 332, 334 to 199 to 202, 208, 334 to 336. 309 to 311, 319, 336. 212 to 215, 218, 320, 326, 328,
222 to 224, 330, 331, 333,
227 to 229, 231, 341, 343, 344.
232, 234, 235,
248 to 252, 255, 256, 259 to 262, 264 to 277,
280 to 285, 289, 290, 292 to 297,
299, 300, 308,
312 to 316, 321 to 323, 327,
337, 338, 339,
340, 342.
17
18 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 14
[See column (5) of Schedule I.]
Mouza Bhagabanpur
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
3, 4, 14 to 27, 32, 39, 102, 1, 2, 5 to 13, 32, 39, 102,
28, 30, 31, 166. 29, 41, 45, 166.
33 to 38, 40, 47 to 94, 99,
42, 43, 44, 46, 105, 106, 118,
95 to 98, 100, 119 to 164, 101, 103, 104, 167 to 219, 107, 108, 109 to 221 to 229, 117, 165, 220, 231 to 258, 230, 259 to 262. 263. Sheet No. 2:
301, 302, 315, 303 to 314, 338, 355 to 361, 303 to 314, 320, 321, 342, 316 to 319, 363 to 366, 375, 316 to 319, 346, 347, 353, 322 to 337, 377 to 379, 381, 322 to 337, 362, 367, 368, 339 to 341, 383, 384, 385, 339 to 341, 371 to 374, 382, 343 to 345, 387 to 389, 343 to 345, 411, 461, 462, 348 to 352, 391 to 398, 348 to 352, 466 to 508, 354, 369, 370, 400 to 410, 354, 369, 370, 511 to 527, 529, 376, 380, 386, 412 to 460, 376, 380, 386, 530 to 551, 554, 390, 399, 509, 463 to 465, 390, 399, 509,
557, 565, 568, 510, 528, 558, 552, 553, 555 510, 528, 558,
576. 567, 570, 572. 556, 559 to 564, 567, 570, 572.
566, 569, 571,
573 to 575. Sheet No. 3:
619, 638, 651, 616, 653, 661 to 666, 687. 601, 602 to 615, 616, 653, 661 to 654, 667, 668, 666, 669, 671 to 617, 618, 620 to 665, 669, 671 to 670, 679, 680, 678, 682 to 686, 637, 639 to 650, 678, 682 to 686, 681, 688 to 691. 687, 692, 693. 652, 655 to 660. 692, 693. Sheet No. 4:
701 to 703, 704, 720, 787. 711 to 717, 723, 720, 787. 705 to 710, 725, 726, 728 to
718, 719, 721, 738, 740 to 772,
722, 724, 727, 774, 775, 778 to
739, 773, 776, 783.
777, 784 to 786,
788.
18
PART THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 19
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Table 15
[See column (5) of Schedule I.] Mouza Kharki
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
1,2,4 to 9, 3, 10,11 to 23, 45, 51, 59, 62, 3, 10, 11 to 23,
24 to 29, 31, 30, 33, 39 to 41, 68, 74, 121, 30, 33, 39 to 41,
32, 34 to 38, 52, 106 to 109, 122, 125 to 128 52, 106 to 109,
42 to 44, 46 to 50, 119, 145, 150, 129, 132, 133, 119, 145, 150, 53 to 58, 151, 153, 168, 135, 136, 137, 151, 153, 168,
60, 61, 63 to 67, 206, 207, 209, 143, 146, 161, 206, 207, 209,
69 to 73, 75 to 219, 220, 221, 184, 225, 230, 219, 220, 221,
105, 110 to 118, 222, 223, 228, 240. 222, 223, 228,
120, 123, 124, 229, 231, 232, 229, 231, 232,
130, 131, 134, 233, 236, 242, 233, 236, 242,
138 to 142, 144, 243, 244, 245, 243, 244, 245, 147 to 149, 152, 246, 247. 246, 247. 154 to 160,
162 to 167,
169 to 183,
185 to 205, 208,
210, to 218, 224,
226, 227, 234,
235, 237 to 239, 241, 248 to
284.
Sheet No. 2:
301 to 314, 316, 315, 334, 335, 315, 334, 335, 317 to 333, 337, 336, 339, 341, 336, 339, 341,
338, 340, 344, 342, 343, 345, 342, 343, 345,
346, 347, 349, 348, 350, 353, 348, 350, 353,
351, 352, 356 to 354, 355, 360, 354, 355, 360, 359, 362 to 373. 361. 361.
19
20 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 16
[See column (5) of Schedule I.] Monza Deara
Substantially water body Agricultural area Urban/Rural settlement area oriented area
|
(I) Dag No. (full) Dag No. (part) |
| Dag No. (full) |
Dag No. (part) Dag No. (full) |
Sheet No. 1:
1 to 4, 10, 18, 6 to 9, 13 to 17, 5, 11, 12, 25, 6 to 9, 13 to 17, 19, 28, 46, 54 to 20 to 24, 26, 27, 33 to 36, 20 to 24, 26, 27, 56, 60, 67 to 74, 29, 30 to 32, 37, 38 to 43, 29 to 32, 37, 44, 76, 77 to 80, 84, 44, 45, 49, 50, 47, 48, 51 to 53 45, 49, 50, 57, 85, 97 to 105, 57, 58, 61, 62, 64 59, 63, 81, 86 to 58, 61, 62, 64 to 107 to 111, 115, to 66, 75, 82, 83, 93, 95, 96, 113, 66, 75, 82, 83, 94, 119 to 121, 132, 94, 106, 112, 117, 118, 122, 106, 112, 114, 133, 135 to 114, 116, 123 to 126, 128, 131, 116, 123 to 125, 151, 153, 164, 125, 127, 129, 134, 152, 154 to 127, 129, 130, 171, 174 to 192, 130, 158, 165, 157, 159 to 163, 158, 165, 166, 195 to 214, 226, 166 170, 172, 167 to 169, 193, 170, 172, 173, 229, 231 to 233, 173, 194, 217, 215, 216, 220 to 194, 217, 218, 235, 236, 237, 218, 219, 223 to 222, 234, 261 to 219, 223 to 225, 238, 254 to 259, 225, 227, 228, 264, 266, 270 to 227, 228, 230, 268, 269, 274, 230, 239, 240 to 273, 280, 320, 239, 240 to 253, 276 to 279, 281 253, 260, 265, 324, 325, 334 to 260, 265, 267, to 319, 321, 267, 275, 323, 338, 340, 342, 275, 323, 339, 322, 326 to 328, 339, 349, 354, 427, 445, 452, 349, 354, 355, 329 to 333, 341, 355, 424 to 426, 453, 468 to 470, 424 to 426, 343 to 348, 350 428, 429, 431, 472, 480, 481, 428, 429, 431, to 353, 356 to 436 to 438, 444, 483 to 489, 513, 436 to 438, 444, 423, 430, 432 to 447, 449, 458, 522, 524, 525, 447, 449, 458, 435, 439, 440 to 474 to 478, 512, 528, 530, 532, 474 to 478, 512,
443, 446, 448, 520, 523, 529, 533, 576, 578, 520, 523, 529,
450, 451, 454 to 531, 536 to 539, 579, 593, 594. 531, 536 to 539, 457, 459 to 465, 573 to 575, 580, 573 to 575, 466, 467, 471, 581, 584 to 587, 580, 581,
473, 479, 482, 596. 584 to 587,
490 to 511, 514 596.
to 519, 521, 526,
534, 535, 540 to
572, 577, 582,
583, 588 to 590,
591, 592, 595,
597.
20
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 21
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 2:
701, 702, 703, 731, 706, 708, 711, 897. 817, 821, 1071. 704, 705, 707, 709, 706, 708, 711,
733, 738, 742, 717, 719, 723, 1073, 1075. 710, 712 to 716, 717, 719, 723, 747 to 749, 751, 726 to 728, 730, 718, 720 to 722, 726 to 728, 730, 768 to 772, 775, 735, 737, 739, 724, 725, 729, 732, 735, 737, 739, 777 to 779, 784, 740, 746, 750, 734, 736, 741, 740, 746, 750,
785, 788 to 790, 753, 754, 759, 743 to 745, 752, 753, 754, 759, 806 to 808, 810, 760, 763, 764, 755 to 758, 761, 760, 763, 764, 822 to 833, 773, 774, 787, 762, 765 to 767, 773, 774, 787,
835 to842, 843, 791, 792, 794 to 776, 780 to 783, 791, 792, 794 to
844, 846, 849, 796, 799, 800, 786, 793, 797, 798, 796, 799, 800,
850, 859 to 861, 813 to 815, 817, 801 to 805, 809, 813 to 815, 820, 866 to 868, 820, 821, 845, 811, 812, 816, 818, 845, 847, 848, 873 to 875, 880, 847, 848, 856, 819, 834, 851 to 856, 858, 864, 882 to 885, 888, 858, 864, 869, 855, 857, 862, 863, 869, 872, 876,
900, 902, 915, 872, 876, 877, 865, 870, 871, 879, 877, 878, 881,
916, 919, 920, 878, 881, 898, 886, 887, 889 to 898, 906, 913, 929, 930, 935 to 906, 913, 917, 897, 899, 901, 917, 928, 932, 944, 947 to 951, 928, 932, 933, 903 to 905, 907 to 933, 934, 945, 972, 973, 986 to 934, 945, 946, 912, 914, 918, 946, 956, 970, 988, 992, 995, 956, 970, 975, 921 to 927, 931, 975, 977, 982, 999, 1000 to 977, 982, 983 to 952 to 955, 957 to 983 to 985, 991,
1005, 1025, 985, 991, 996, 969, 971, 974, 976, 996, 997, 1007,
1028 to 1030, 997, 1007, 1008, 978 to 981, 989, 1008, 1013,
1032, 1034, 1013, 1033, 1047, 990, 993, 994, 998, 1033, 1047.
1035, 1036, 1071, 1073, 1075. 1006, 1009 to 1037, 1045, 1012, 1014 to
1046, 1048 to 1024, 1026, 1027,
1058, 1070, 1031, 1038 to
1072, 1074, 1042, 1043,
1076, 1086 to 1044, 1061 to
1114. 1069, 1074,
1077 to 1085. Table 17
[See column (5) of Schedule I.] Mouza Kheadaha
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) I Dag No. (part) Dag No. (full) I Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
1 to 3, 5, 8 to 10, 4, 6, 11, 13, 16, 29, 31, 32, 49 to 24, 30, 37 to 40, 7, 17, 21, 23, 28, 4, 6, 11, 13, 16, 12, 14, 15, 27, 18 to 20, 22, 52, 54 to 56, 41 to 43, 44, 33 to 36, 45 to 18 to 20, 22, 25, 86 to 88, 93, 129, 24 to 26, 30, 58 to 65, 67, 68, 48, 57, 69, 47, 53, 66, 84, 26, 37 to 40, 152, 231, 304, 37 to 40, 44, 48, 73 to 75, 79 to 70 to 72,76, 85, 89 to 92, 41 to 43, 57, 78, 360, 380, 381, 69, 70 to 72, 76, 82, 223, 232, 77, 78, 83, 94, 95, 97, 98, 83, 96, 99, 120, 691, 702. 77, 99, 120, 123, 237 to 244, 96, 145, 179 to 100 to 119, 121, 123, 125, 128, 125, 128, 131, 282 to 284, 289, 181, 195, 203, 122, 124, 126, 131, 135 to 137, 135 to 137, 147, 313 to 316, 318, 210, 211, 224, 127, 130, 132 to 145, 147, 156, 156, 172, 174, 319, 320, 327 to 235, 321 to 323, 134,138 to 144, 172, 174, 179 to 211, 224, 235, 350, 352, 353, 351, 363, 365, 146, 148 to 155, 181, 195, 203,
21
22 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
291, 293 to 295, 357, 359, 364, 367, 368, 386, 157 to 171, 173, 210, 291, 293 to 321 to 323, 325, 378, 379, 382 to 392 to 396, 399, 175 to 178, 295, 325, 354, 354, 363, 365 to 385, 387 to 391, 706, 717. 182 to 194, 196 to 363, 366, 368, 368, 386, 392 to 397, 398, 400, 202, 204 to 209, 386, 393, 394. 396, 399, 706, 692 to 701, 709, 212 to 222, 225 to
717. 713 to 716, 718, 230, 233, 234, 236, 735, 738, 741, 245, 246, 247 to 742, 748 to 750. 281, 285 to 288, 290, 292, 296 to
303, 305 to 312,
317, 324, 326,
355 to 356, 358, 361, 362, 369 to 377, 703 to 705, 707, 708, 710 to 712, 719 to 734,
736, 737, 739,
740, 743 to 747. Sheet No. 2:
516, 536, 540, 401, 463, 464, 470, 406, 407, 418 to 446. 447, 483, 402 to 405, 408 to 401,446,447,463,
601. 471, 474, 484, 445, 450 to 453, 513, 515, 519, 417, 448, 449, 454 464, 470, 471, 486, 513, 515, 462, 465 to 469, 520, 549, 586, to 461, 472, 473, 474, 483, 484, 586, 617, 641, 475, 476, 499 to 615, 616, 621, 477 to 482, 485, 486, 519, 520, 902, 907. 501, 504 to 512, 626 to 630, 641, 487 to 498, 502, 549, 615, 616, 514, 521 to 535, 662, 685, 902, 503, 517, 518, 537 617, 621, 626 to 541 to 548, 550 to 907. to 539, 590 to 600, 630, 662, 685,
585, 587 to 589, 618 to 620, 902.
602 to 614, 631 622 to 625, 653 to
to 640, 642 to 655, 660, 682 to
652, 656 to 659, 684, 688, 904,
661, 663 to 681, 908 to 917.
686, 687, 689,
690, 901, 903,
905, 906.
Table 18
[See column (5) of Schedule I.]
Mouza Khodahati Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
3, 5, 8, 84, 98, 116, 7, 9, 10 to 17, 19, 142, 143, 144, 147, 2,21, 22, 106, 113, 1,4, 6, 18, 20, 23, 2,7, 9, 10 to 17, 140, 154, 155, 157, 21, 22, 31, 79, 97, 148, 149. 114, 115, 117, 118, 24, 25 to 30, 32 to 19, 31, 79, 97, 103 159, 161 to 164. 103 to 107, 113, 119, 119, 120, 121, 122, 78, 80 to 83, 85 to to 107, 114, 115, 120, 121, 122, 124, 123, 124, 141, 145, 96, 99 to 102, 108 117, 118, 120, 123,
141, 145. 146, 150, 146, 150, 151, 152, to 110, 111, 112. 156.
151, 152, 153, 156, 153, 158, 160, 165,
158, 160, 165, 166. 166.
•
22
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 23
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 2:
327, 425, 441 to 203, 208, 210, 287, 288, 289, 301, 323, 348, 200 to 202, 204 203, 208, 210, 443, 478, 533 to 211, 213, 219, 359, 362 to 372, 354, 355, 432, to 207, 209, 212, 211, 213, 219, 534, 537. 221, 229, 237, 374, 375, 423, 434, 435, 214 to 218, 220, 222 221, 229, 237, 238, 292, 299, 426, 433, 434, 444, 447, 460, to 228, 230 to 236 238, 292, 299, 300, 301, 306, 437 to 440, 445, 465, 492, 493, 239 to 286, 290, 300, 301, 306, 309, 323, 342, 446, 452, 455, 494, 495, 291, 293 to 298, 309, 342, 348, 379, 383, 385, 391, 456 to 458, 464, 498, 499, 500, 302 to 305, 307, 354, 355, 379, 393 to 395, 397, 467, 479 to 487, 531, 532, 538, 308, 310 to 322, 383, 385, 391, 400, 431, 432, 490, 491, 530 539, 540, 541, 324 to 326, 328 to 393 to 395, 397, 434, 444, 460, 544, 345, 546, 542, 543, 556, 341, 343 to 347, 400, 431, 432, 465, 488, 489, 547 to 549, 550 557, 561, 641 to 349 to 353, 356 to 434, 435, 447, 492, 493, 494, to 552, 560, 562, 643, 644 to 646, 358, 360, 361, 460, 488, 489, 498, 499, 500, 612. 647. 373, 376 to 378, 495, 498, 535,
531, 532, 535, 380 to 382, 384, 536, 540, 543,
536, 538, 539, 386 to 390, 392, 556, 557, 594,
540, 541, 542, 396, 398, 399, 641 to 643, 644 to
543, 561, 594. 401 to 422, 424, 646, 647.
427 to 430, 436,
448, 449, 450,
451, 453, 454,
459, 461 to 463, 466, 469, 470 to
477, 496, 497,
553 to 555, 583,
584, 585, 586,
595, 596, 605 to 611, 613 to 617, 648 to 654.
Sheet No. 3:
508, 510, 517, 502 to 507, 509, 508, 510, 517, 618, 619. 519, 522, 523, 511 to 516, 518, 519, 522, 523,
526, 623, 628, 520, 521, 524, 526, 623, 628,
630, 637, 638. 525, 527 to 529, 630, 637, 638. 558, 559, 563 to
567, 568 to 582,
625 to 627, 629,
631 to 636, 639,
640.
23
24 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 19
[See column (5) of Schedule I.]
Mouza Goalpota Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) .(II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 43, 52, 92. 1, 10, 12, 14, 2 to 6, 9, 1, 46, 51, 7, 8, 11, 13, 21, 10, 12, 14, 50, 46, 50, 51, 60, 15 to 20, 22 to 65, 93. 47, 48, 49, 53 to 60, 61, 65. 61, 93. 39, 40, 42, 58, 57, 59, 62 to 64,
69 to 83, 85 to 91. 66 to 68, 84.
Table 20
[See column (5) of Schedule I.]
Mouza Kumarpukuria Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag NO. (full) Dag No. (part) Dag No. (full) Dag No. (part) 8, 124. 1, 2, 5, 6, 21, 61, 3, 4, 7,' 9 to 20, 22. 2, 5, 6, 21, 23, . 25, 33, 37, 39, 49 1, 23, 42, 64, 83, 83, 84, 95, 123, 24, 26 to 32, 34 to 42, 61, 64, 83, to 60, 62, 65 to 84, 92, 115, 188,
188. 36, 38, 40, 41, 43 84, 92, 95, 115, 79, 80 to 82, 198. to 48„85 to 91, 123, 198. 125, 199.
93, 94, 96 to 114,
117 to 122, 126
to 187, 189 to
197, 200 to 211.
24
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 25
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 21
[See column (5) of Schedule I.]
Mouza Tardaha Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
19, 2503, 15, 16, 17, 21, 1 to 13, 14, 16 to 15, 16, 17, 21,
2521, 2522. 22, 23, 49, 2520. 18, 20, 24 to 48, 22, 23, 49,
50, 2501 to 2519, 2520.
2523 to 2527.
Sheet No. 2:
87, 112, 153, 70, 74, 117, 54, 71 to 73, 51 to 53, 55 to 57 to 66, 68, 79, 51 to 53, 55, 56,
257, 296, 298, 172, 173, 75, 76, 78, 82, 56, 67, 69, 70, 80, 83, 86, 91, 67, 69, 77, 81,
321, 329, 338 to 183 to 185, 187, 84, 88 to 90, 92, 74, 77, 81, 85, 94, 95, 101 to 85, 93, 96, 97, 100,
340. 188, 189, 193, 98, 99, 109 to 93, 96, 97, 100, 106, 121, 125 to 107, 108, 113, 194, 196, 197, 111, 114, 116 to 107, 108, 113, 127, 243 to 256, 115, 128, 133, 198, 199, 200, 119, 120, 122 to 115, 117, 128, 263 to 270, 147, 172, 173, 201 to 206, 124, 129 to 132, 133, 147, 172, 272 to 283, 189, 258, 305, 208 to 215, 134 to 146, 148 to 183 to 185, 187, 304, 346 to 347, 311, 328, 353 to 217 to 219, 221, 152, 154 to 171, 188, 193, 194, 396 to 398, 356, 370, 471. 222, 223, 299, 174 to 182, 186, 196, 197, 198, 409, 410, 415, 301, 303, 307, 190 to 192, 195, 199, 200, 201 to 482.
308, 309, 310, 207, 216, 220, 206, 208 to 215,
312 to 313, 314, 224 to 242, 259 to 217, 218, 219,
316, 318, 319, 262, 271, 284 to 221 to 223, 258,
320, 322, 323, 295, 297, 300, 299, 301, 303,
325 to 327, 328, 302, 306, 315, 305, 307, 308, 330, 332, 333, 317, 324, 331, 309, 310, 311 to 335, 337, 341 to 334, 336, 350, 313, 314, 316, 345, 348, 349, 352, 357 to 369, 318, 319, 320, 351, 355, 371, 372 to 374, 376 to 322, 323, 325, 375, 414, 420, 389, 399 to 408, 326, 327, 328, 421, 422, 425, 411 to 413, 330, 332, 333, 429, 430, 471, 416 to 419, 423, 335, 337, 341 to 484 to 486. 424, 426, 427, 345, 348, 349, 428, 431 to 470, 351, 353 to 356,
472 to 481, 483, 370, 371, 375,
487 to 489. 414, 420, 421,
422, 425, 429,
430, 484 to 486. Sheet No. 3:
501 to 504, 506, 505, 509, 510, 508, 514 to 516, 505, 509, 510, 586, 602, 612, 526, 591, 592, 507, 511, 518 to 512, 513, 517, 527, 528, 530 to 512, 513, 517, 617, 733, 741 to 595, 603, 606, 523, 564, 565, 524, 525, 526, 563, 570, 572, 524, 525, 568, 752, 754, 759 to 608, 609, 611, 566, 567, 571, 529, 568, 569, 575 to 578, 580 to 569, 619, 627, 771, 779, 780, 613, 614, 615, 573, 574, 579, 591, 592, 595, 584, 630 to 633, 628, 629, 634, 816, 819, 857, 616, 634, 643, 585, 587 to 590, 603, 606, 608, 635 to 642, 644 to 643, 709, 711, 858, 879, 889, 734, 735, 736, 593, 594, 596 to 609, 611, 613, 708, 710, 713 to 712, 738, 782, 916. 738, 753, 755, 601, 604, 605, 614, 615, 616, 724, 727 to 731, 786, 795, 800, 772 to 777, 785, 607, 610, 618, 619, 627, 739, 740, 756 to 817, 820, 828, 820, 828, 859, 620 to 624, 628, 629, 709, 757, 783, 860, 810, 881, 860, 880, 882,
25
26 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 625, 626, 725, 711, 712, 734 to 784, 787 to 794, 882, 900. 904, 921. 726, 737, 758, 736, 753, 755, 796 to 799, 801 to
778, 781, 851, 772 to 777, 782, 815, 818, 821 to
856, 870, 908, 786, 785, 795, 827, 829 to 850,
910, 915, 918. 800, 817, 820, 852 to 855, 861 to
859, 881, 900, 869, 871 to 878,
904, 921. 883 to 888, 890 to
899, 901, 902,
903, 905 to 907, 909, 911 to 914,
917, 919, 920.
Sheet No. 4:
1013, 1058 to 1004, 1054, 1056, 1031 to 1053, 1001, 1030, 1054, 1002, 1003, 1001, 1004, 1030, 1060, 1061, 1064, 1057, 1062, 1063, 1055, 1073 to 1056, 1057, 1062, 1005 to 1012, 1068 to 1072, 1065, 1067, 1114, 1066, 1080, 1082, 1079, 1113, 1121, 1063, 1066, 1014 to 1029, 1080, 1081, 1082, 1120, 1164, 1177, 1085, 1086, 1104, 1123 to 1127, 1068 to 1072, 1089, 1091, 1093, 1083, 1084, 1085, 1302, 1321, 1323, 1107, 1112, 1129 to 1143, 1080, 1081, 1083, 1094, 1097, 1098, 1086, 1087, 1088, 1327 to 1331, 1115 to 1117, 1157, 1158, 1199, 1084, 1087, 1088, 1100, 1101, 1102, 1090, 1092, 1095, 1333 to 1338, 1122, 1128, 1215, 1219 to 1090, 1092, 1095, 1103, 1108, 1109, 1096, 1099, 1104, 1385, 1371, 1372, 1150 to 1152, 1222, 1233 to 1096, 1099, 1105, 1118, 1119, 1105, 1106, 1107, 1384, 1422, 1423, 1156, 1159, 1236, 1239 to 1106, 1110 to 1144 to 1148, 1110, 1111, 1150, 1424, 1433, 1578, 1165, 1166, 1270, 1275, 1276, 1112, 1115 to 1153, 1154, 1151, 1152, 1155, 1624, 1631 to 1167, 1168 to 1278 to 1282, 1117, 1122, 1128, 1160 to 1163, 1165, 1166, 1176,
1636, 1653, 1694, 1172, 1175, 1176, 1285, 1287, 1288, 1155, 1156, 1159, 1173, 1174, 1182, 1231, 1232,
1736, 1761, 1772, 1181, 1182, 1290 to 1293, 1167, 1168 to 1178 to 1180, 1237, 1238, 1273, 1773. 1184, 1213, 1214, 1303, 1306 to 1172, 1175, 1181, 1183, 1185 to 1321, 1332, 1216, 1218, 1223, 1320, 1347 to 1182, 1184, 1213, 1198, 1200 to 1339 to 1341,
1237, 1238, 1274, 1365, 1368, 1370, 1214, 1216, 1218, 1212, 1217, 1366, 1367, 1373,
1277, 1283, 1284, 1374, 1376 to 1223, 1231, 1232, 1224 to 1230, 1420, 1431, 1436, 1286, 1289, 1383, 1386 to 1273, 1274, 1277, 1271, 1272, 1322, 1459, 1468, 1480, 1294 to 1301, 1390, 1392, 1393, 1283, 1284, 1286, 1324 to 1326, 1484, 1491, 1493, 1304, 1305, 1321, 1395, 1397 to 1289, 1294 to 1369, 1416 to 1516, 1528, 1540, 1332, 1339 to 1406, 1411 to 1301, 1304, 1305, 1419, 1425 to 1541 to 1542, 1341, 1342 to 1413, 1421, 1429, 1342 to 1346, 1428, 1432, 1434, 1558, 1569, 1579, 1346, 1367, 1373, 1430, 1436 to 1366, 1332, 1375, 1435, 1481 to 1585, 1586, 1375, 1391, 1394, 1448, 1450, 1451, 1391, 1394, 1396, 1483, 1488 to 1588, 1589, 1618, 1396, 1407 to 1453 to 1457, 1407 to 1410, 1490, 1492, 1628, 1630, 1648, 1410, 1414, 1415, 1460 to 1465, 1414, 1415, 1431 , 1498 to 1515, 1649, 1650 to 1420, 1423, 1424, 1467, 1469 to 1449, 1452, 1458, 1517 to 1527, 1652, 1654, 1688, 1431, 1449, 1452, 1477, 1494 to 1459, 1466, 1468, 1529 to 1539, 1689, 1693, 1698, 1458, 1459, 1466, 1497, 1544, 1478 to 1480, 1550 to 1557, 1702, 1718, 1723, 1468, 1478, 1479, 1546 to 1548, 1484 to 1487, 1570 to 1577, 1724, 1730, 1733, 1485 to 1487, 1559 to 1563, 1491, 1493, 1516, 1580 to 1582, 1742 to 1744, 1528, 1540, 1543, 1565 to 1568, 1541 to 1542, 1619 to 1623, 1747, 1750, 1752, 1545, 1549, 1564, 1583, 1584, 1587, 1543, 1545, 1625 to 1627, 1754, 1759, 1760, 1569, 1579, 1585, 1590, 1592 to 1549, 1558, 1564, 1629, 1644 to 1762 to 1765, 1591, 1608, 1609, 1607, 1615, 1616, 1569, 1585, 1586, 1647, 1658 to 1775. 1610 to 1614, 1637, 1639, 1655, 1588, 1589, 1591, 1664, 1690 to 1617, 1628, 1630, 1656, 1667 to 1608,1609, 1610 1692, 1699 to 1638, 1640 to 1687, 1696, 1697, to 1614, 1617, 1701, 1705 to 1643, 1650 to 1703, 1704, 1712, 1618, 1638, 1640 1710, 1714 to 1652, 1654, 1657, 1717, 1721, 1722, to 1643, 1648 to 1716, 1719,
26
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006
27
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
1665, 1666, 1689, 1725 to 1728, 1650,1654, 1731, 1732, 1693, 1695, 1713, 1735, 1737, 1657,1665, 1739 to 1741,
1720, 1723, 1724, 1738, 1753, 1766, 1666,1688, 1745, 1748, 1749,
1729, 1730, 1733, 1768, 1771. 1689,1693, 1751, 1755 to
1734, 1744, 1746, 1695,1698, 1758, 1774.
1747, 1750, 1759, 1702,1713,
1760, 1762 to 1718,1720,
1764, 1767, 1775. 1723,1724,
1729,1730,
1734,1742,
1743,1746,
1747,1752,
1754,1765.
Sheet No. 5:
2026,2057,2178, 2038,2056,2078, 2079, 2080, 2083, 2056, 2078, 2084, 2001 to 2025, 2038, 2095, 2110, 2179,2186,2187, 2084,2109,2149, 2098, 2103, 2095, 2109, 2110, 2027 to 2037, 2141, 2143, 2165, 2234,2271,2331, 2153,2154,2156, 2104, 2107, 2141, 2143, 2149, 2039 to 2055, 2167, 2172, 2180, 2332,2335,2413, 2157,2158,2159, 2108, 2111 to 2153, 2154, 2156, 2058 to 2077, 2196 to 2198, 2418, 2422 to 2167,2180,2184, 2140, 2142, 2157, 2158, 2081, 2082, 2214, 2243, 2259, 2424. 2185,2191,2192, 2144 to 2148, 2159, 2165, 2172, 2085 to 2094, 2260, 2279, 2280, 2198,2206,2228, 2150 to 2152, 2180, 2184, 2185, 2096, 2097, 2284, 2309, 2310, 2230,2331,2245, 2155, 2181 to 2191, 2192, 2099, 2100, 2313, 2323, 2324, 2249,2336,2356, 2183, 2188 to 2196 to 2198, 2101, 2102, 2337, 2370, 2374, 2357,2389,2390, 2190, 2193 to 2206, 2214, 2228, 2105, 2106, 2375, 2377 to 2399,2425. 2195, 2199, 2230, 2231, 2243, 2160 to 2164, 2379, 2385, 2386, 2200 to 2205, 2245, 2259, 2260, 2166, 2168 to 2389, 2390, 2393,
2212, 2213, 2279, 2280, 2284, 2171, 2173 to 2394, 2399, 2403.
2216 to 2227, 2309, 2310, 2177, 2207 to
2229, 2232, 2313, 2323, 2324, 2211, 2215, 2235,
2233, 2236, 2238, 2336, 2337, 2356, 2237, 2239, 2240,
2241, 2242, 2357, 2370, 2374, 2244, 2246 to 2261 to 2270, 2375, 2377 to 2258, 2286, 2287, 2272 to 2278, 2379, 2385, 2386, 2297, 2314 to 2281 to 2283, 2393, 2394, 2403, 2319, 2328 to 2285, 2288 to 2425. 2330, 2333, 2334, 2296, 2298 to 2338 to 2354,
2308, 2311, 2359 to 2365,
2312, 2320 to 2373, 2395 to
2322, 2325 to 2398, 2400, 2401,
2327, 2355, 2358, 2408, 2409, 2414,
2366 to 2369, 2415, 2430 to
2371, 2372, 2376, 2435.
2380 to 2384,
2387, 2388, 2391,
2392, 2402,
2410 to 2412,
2416, 2417,
2419 to 2421, 2426 to 2429.
27
28 THE KOLKATA GAZETIE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 22
[See column (5) of Schedule I.]
Mouza Tihuria Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
3 to 10, 11 to 30, 32, 36, 37, 43, 54, 1, 2, 31, 33 to 32, 36, 37, 43, 55 to 63, 65 to 72, 82, 93, 133, 172, 64, 73, 75, 84, 82, 93, 98, 99, 35, 38 to 42, 54, 98, 99, 218, 74, 76 to 81, 83, 218, 237, 273, 88, 91, 95, 100 to 172, 237, 273, 44 to 53, 92, 279, 280, 281, 85, 86, 87, 89, 90, 279, 628, 649, 110, 112, 114, 279, 280, 281, 194 to 196, 213 284, 458, 543, 94, 96, 97, 111, 650, 670. 121, 137, 142, 284, 458, 543, to 217, 258 to 549, 564. 113, 115 to 119,
145, 147, 549, 564, 628, 272, 276 to 278, 120, 122 to 129,
153, 160, 170, 649, 650, 670. 285 to 292, 294, 130, 131, 132,
174, 179, 181, 295 to 305, 307 134 to 136, 138
183, 185, 188, to 353, 355 to to 141, 143, 144,
199, 203, 205, 440, 443 to 457, 146, 148 to 152,
207, 222, 226, 459 to 473, 494 154 to 159, 161
244, 246, 248, to 496, 522, 527 to 169, 171, 173,
249, 275, 283, to 536, 540 to 175 to 178, 180,
293, 306, 441, 542, 544 to 548, 182, 184, 186,
442, 490, 493, 550 to 563, 565 187, 189 to 193,
498, 502, 510, to 622, 638, 640 197, 198, 200,
519, 521, 524 to to 645, 651 to 201, 202, 204,
526, 625, 632, 654, 660, 661, 206, 208 to 212,
646 to 648. 671 to 674. 219 to 221, 223,
224, 225, 227 to
243, 245, 247,
250 to 257, 274, 282, 354, 474 to 481, 482 to 489,
491, 492, 497,
499 to 501, 503 to 509, 511 to 518, 520, 523, 537 to
539, 623, 624,
626, 627, 629 to 631, 633 to 637, 639, 655 to 659, 662 to 669, 675,
676.
Sheet No. 2:
706, 707, 722 to 720, 793, 801, 711 to 718, 793, 801, 701 to 705, 720, 914, 916, 736, 792, 910, 914, 916, 737 to 791, 921, 1116, 708 to 710, 719, 921, 1017 to 1035, 1051, 1079, 1017 to 1020, 794 to 800, 1331, 1334, 721, 903 to 906, 1020, 1037, 1116, 1100, 1103, 1111, 1037, 1399. 802 to 902, 1348, 1349, 907 to 909, 1331, 1334, 1113, 1290, 1296, 919, 922 to 1397. 911 to 913, 915, 1348, 1349, 1398, 1461 to 1016, 1021 to 917, 918, 920, 1397, 1399.
1470, 1492 to 1034, 1036, 1038 to
1503, 1532, 1535, 1041 to 1043, 1040, 1044 to
1543, 1547, 1050, 1049, 1052 to
1551, 1557, 1073, 1074, 1072, 1075 to
28
PART HI] THE KOLKATA GAZE1 1 h, EXTRAORDINARY, MARCH 31, 2006 29 The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 1573, 1577, 1084, 1098, 1078, 1080 to 1083,
1578, 1579, 1099, 1117 to 1085 to 1097, 1101,
1580, 1582 to 1140, 1143 to 1102, 1104 to
1584, 1587 to 1289, 1319 1110, 1112, 1114,
1589, 1593, to 1330, 1115, 1141, 1142,
1594, 1595, 1336 to 1347, 1291 to 1295,
1600 to 1608, 1350 to 1353, 1297 to 1318,
1734. 1354, 1355, 1332, 1333, 1335,
1401 to 1460, 1356 to 1360, 1471 to 1491, 1361 to 1368, 1513 to 1526, 1369 to 1382, 1531, 1533, 1383 to 1396, 1534, 1597 to 1400, 1504 to 1599, 1609 to 1512, 1527 to 1657, 1659 to 1530, 1536 to 1722, 1724 to 1542, 1544 to 1733, 1735 to 1546, 1548 to 1741, 1743 to 1550, 1552, 1553 1768. to 1556, 1558 to
1572, 1574 to
1576, 1581, 1585
to 1586, 1590 to
1592, 1596, 1658,
1723, 1742.
Table 23 [See column (5) of Schedule I.] Mouza Nayabad
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
2, 4, 7, 8, 10, 12, 1, 3, 5, 6, 9, 17, 85, 86, 87, 130, 11, 13, 39, 40, 42, 1, 3, 5, 6, 9, 17,
14, 15, 16, 18 to 21, 24, 27, 28, 30, 141, 142, 144, 62, 88 to 91, 95, 21, 24, 27, 28, 30,
20, 22, 23, 25, 26, 33, 35, 36, 37, 38, 146, 147, 154, 110, 118, 131, 33, 35, 36, 37, 38,
29, 31, 32, 34, 41, 43, 44, 45 to 47, 158 to 162, 200, 132, 133, 134, 43, 44, 45 to 47,
48, 51, 55, 56, 58, 49, 50, 52, 53, 54, 916. 173. 49, 50, 52, 53, 54,
60, 61, 63 to 70, 57, 59, 71, 73, 57, 59, 71, 73, 74, 72, 75, 77 to 82, 74, 76, 83, 84, 85, 76, 83, 84, 92, 97,
93, 94, 96, 99, 86, 87, 92, 97, 98, 101, 109,
100, 102 to 104, 98, 101, 109, 111, 111, 112, 105, 106 to 108, 112, 115, 116, 115, 116, 119,
113, 114, 117, 119, 120, 121, 120, 121, 122,
124 to 127, 128, 122, 123, 129, 123, 129, 135,
139, 157, 164, 130, 135, 136, 136, 137, 138,
166, 167, 170, 137, 138, 140, 140, 143, 144,
29
30 THE KOLKATA GAZE I I h, EXTRAORDINARY, MARCH 31, 2006 WART III The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
171, 172, 174 to 141, 142, 143, 145, 146, 147,
176, 178 to 183, 144, 145, 152, 148 to 150, 151,
194, 195, 917, 153, 154, 148 to 152, 153, 155,
918, 921, 922. 150, 151, 155, 156, 163, 165,
156, 158 to 162, 168, 169, 177.
163, 165, 168,
169, 177, 200,
916.
Sheet No. 2:
201 to 211, 212, 213, 217, 218, 238, 239, 253, 265, 232, 234, 243, 213, 217, 214, 215, 216, 225, 228, 230, 290 to 294, 270, 289, 280, 285 to 218, 225, 219, 220, 221, 231, 233, 236, 254 to 263, 296, 297, 287, 322, 330, 228, 230, 222, 223, 224, 237, 240, 242, 266 to 269, 318, 325, 349, 364, 367 to 231, 233, 226, 227, 229, 250, 251, 252, 271 to 277, 328, 329, 369, 371 to 373, 236, 237, 235, 241, 244, 253, 265, 270, 282, 283, 331 to 339, 375, 376, 240, 242, 245, 246, 247, 281, 289, 296, 298 to 306, 354, 355, 377, 378, 381 to 250, 251,
248, 249, 264, 297, 318, 324, 310, 312, 313, 357, 358, 385, 387, 252, 265,
278, 279, 284, 325, 328, 329, 315, 317, 326, 359, 360, 388, 389, 390, 281, 289,
288, 295, 307 to 331 to 339, 344, 341, 342, 347, 361, 362, 392, 393, 395 to 296, 297, 309, 311, 314, 346, 354, 355, 348, 350 to 363, 374, 399, 401, 402, 324, 331 to 316, 319, 320, 357, 358, 359, 353, 409 to 408, 428, 404 to 406, 412, 339, 344, 321, 323, 327, 360, 361, 362, 411, 421 to 597, 647, 413, 414, 416, 346, 365, 340, 343, 345, 363, 365, 374, 427, 429 to 711, 810, 417, 418, 420, 374, 391, 356, 366, 370, 391, 394, 407, 440, 462 to 821, 824, 441 to 445, 449 to 394, 407, 379, 380, 386, 408, 428, 446, 476, 479, 480, 826, 831, 455, 457 to 461, 446, 447, 400, 403, 415, 447, 481, 486, 494 to 500, 832, 833, 478, 482 to 485, 481, 486, 419, 448, 456, 523, 544, 590, 524 to 532, 834, 841, 487 to 492, 501 to 523, 544, 477, 493, 510, 597, 645, 647, 591 to 596, 845, 853, 509, 511 to 522, 565, 590, 537, 538, 543, 656, 659, 677, 599, 600, 712 to 854. 533 to 536, 539, 625, 645, 557, 586, 598, 711, 758, 810, 732, 735 to 737, 540, 542, 545 to 656, 659, 602, 609, 638, 821, 824, 826, 791 to 798, 802 to 556, 558 to 564, 677, 758, 639, 654, 662, 831, 832, 833, 809, 811 to 817, 566 to 585, 587, 864, 910.
678, 687, 739, 834, 841, 845, 820, 822, 823, 588, 589, 601,
744, 756, 759, 853, 854, 864, 825, 827 to 830, 603 to 608, 610 to 835, 888, 911. 910. 836 to 840, 842 to 624, 626 to 637, 844, 846 to 852, 640 to 644, 646,
855 to 860, 886, 648 to 653, 655,
887, 890 to 906, 657, 658, 660,
912 to 915. 661, 663 to 676,
679 to 686, 688 to
710, 733, 734,
738, 740, 741,
742, 743, 745 to 755, 757, 760 to 790, 799 to 801, 818, 819, 861 to 863, 865 to 884,
885, 889, 919,
920.
30
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 31
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 24
[See column (5) of Schedule I.]
Mouza Samukpota
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
1, 172, 173, 176, 6, 7, 9, 12, 14, 2, 3, 4, 5, 8, 10, 11, 6, 7, 9, 12, 14, 56, 71 to 91,93 to 95, 18, 19, 92, 154, 234, 397, 398, 18, 19, 56, 92, 13, 15 to 17, 20 to 154, 155, 156, 168 to 171, 174, 155, 156, 158, 415, 430, 433, 166, 167, 233, 55, 57 to 70, 96 to 158, 159, 166, 175, 290 to 296, 159, 177, 289, 441, 442, 454, 259, 289, 297, 153, 157, 160 to 167, 177, 233, 309 to 316, 353, 297, 346 to 350, 465, 466, 483, 303, 355, 357, 165, 178 to 232, 259, 303, 346 to 365, 368, 369, 366, 370, 376,
492. 364, 366, 370, 235 to 258, 260 to 350, 355, 357, 371 to 375, 380, 377, 378, 379, 376, 377, 378, 288, 298 to 302, 364, 379, 384, 382, 383, 396, 381, 384, 394, 381, 394, 395, 304 to 308, 317 to 482, 484, 490, 401 to 414, 416 to 395, 399, 400, 399, 400, 426, 345, 351, 352, 491, 499, 502, 425, 427 to 429, 426, 434, 436, 434, 436, 447, 354, 356, 358 to 533. 431, 432, 435, 447, 448 to 450, 448 to 450, 363, 367, 385 to 437 to 440, 443 to 459, 460, 461, 459, 460, 461, 393, 493 to 498, 446, 451 to 453, 462, 469, 470, 462, 469, 470, 500, 501, 503 to 455 to 458, 463, 476, 479, 480, 476, 479, 480, 516, 522 to 532. 464, 467, 468, 481, 490, 491. 481, 482, 484, 471 to 475, 477,
499, 502, 533. 478, 485 to 489,
517 to 521, 534.
Sheet No. 2:
601 to 603, 613, 612, 653, 661, 604 to 609, 611, 612, 626, 653, 610, 614, 617 to 626, 661, 717, 616, 620, 641, 666, 717, 734, 615, 621 to 625, 661, 666, 717, 619, 652, 664, 734, 736, 737, 642, 658, 660, 736, 737, 738, 627, 628 to 640, 760, 762, 842, 675, 718, 719, 738, 742, 753 to 673, 676, 724, 742, 753, 754, 643 to 651, 654 to 843, 946, 1041 to 725, 727 to 730, 754, 757, 760,
726, 731, 744, 757, 762, 769, 657, 659, 662, 1043, 1044. 732, 733, 735, 769, 770.
745, 746, 766, 770, 842, 843, 663, 665, 667 to 739, 740, 741, 789, 794 to 796, 946, 1041 to 672, 674, 677 to 747 to 752, 755,
819, 820, 822, 1043, 1044. 716, 720, 721, 756, 758, 759,
823, 832, 833, 723, 761, 763 to 793, 768, 771, 839, 840, 1024, 765, 767, 798 to 772 to 788, 790 to 1025, 1046 to 814, 817, 818, 792, 797, 815, 1048, 1055, 838, 841, 844 to 816, 821, 824 to 1056, 1058. 918, 921 to 945, 831, 834 to 837, 947, 948 to 1023, 919, 920, 1031,
1026 to 1030, 1032.
1033 to 1040,
1045, 1049 to
1054, 1057, 1059.
Sheet No. 3:
1209, 1236, 1185, 1188, 1205, 1101 to 1184, 1185, 1188, 1186, 1201 to 1185, 1188, 1238, 1244. 1230 to 1234, 1187, 1189 to 1252, 1253, 1204, 1206, 1207, 1205, 1230 to 1252, 1253, 1254, 1200, 1211 to 1254, 1255. 1208, 1210. 1234.
1255. 1229, 1235, 1237,
1239 to 1243,
1245 to 1251,
1256 to 1258.
31
32 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Table 25
[See column (5) of Schedule I.]
Mouza Pratapnagar Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 156, 266, 283, 80, 82, 348, 364, 1, 3 to 79, 81, 2, 80, 82, 296, 170, 171, 173 to 2, 296, 348, 508, 299, 571, 578, 519, 529, 534, 83 to 155, 157 to 364, 508, 515, 193, 253, 271 to 515, 517, 519, 580, 581, 584, 536, 605, 650, 169, 172, 194 to 517, 534, 536, 277, 290 to 295, 529, 536, 605, 585, 607, 630, 713, 714, 772, 247, 248 to 252, 703, 777, 892, 297, 298, 300 to 650, 703, 713, 643, 644, 645, 815, 818, 819, 254, 255, 265, 893, 934, 946, 347, 349 to 363, 714, 772, 777, 676, 689, 694, 828, 892, 893, 267 to 270, 278 to 957, 961, 980, 393 to 427, 815, 818, 819, 746, 764, 765, 934, 966. 282, 284 to 287, 981. 428 to 459, 828, 946, 957, 814, 817. 288, 289, 365 to 460 to 474, 961, 966, 980,
392, 481 to 484, 475 to 480, 981.
503 to 506, 510 to 485 to 502, 507,
514, 516, 530 to 509, 518, 520,
533, 535, 537 to 557, 559 to 570,
555, 556, 558, 572 to 577, 579,
590 to 595, 598 to 582, 583, 586 to
600, 661, 664, 589, 596, 597,
702, 707, 708, 715 601 to 604, 606, to 723, 725, 775, 608 to 629, 792, 794 to 798, 631 to 642, 800, 808, 809, 646 to 649, 884 to 891, 902 to 651 to 660, 910, 912, 915, 662, 663, 665 to 916 to 921, 924, 675, 677 to 688, 925, 926 to 931, 690 to 693, 945, 947, 949, 695 to 701, 952, 953, 964, 704 to 706, 975, 979. 709 to 712, 724, 726 to 745,
747 to 763,
766 to 771, 773,
774, 776, 778 to
791, 793, 799,
801 to 807, 810 to 813, 816, 820 to 827,
829 to 883,
894 to 901, 911,
913, 914, 922,
923, 932, 933,
935 to 944, 948, 950, 951, 954 to 956, 958 to 960,
962, 963, 965,
967 to 974, 976 to 978, 982.
32
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 '33 The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 26
[See column (5) of Schedule I.]
Mouza Garal Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
61, 141, 152, 114, 143, 279, 1 to 59, 67 to 79, 103 to 107, 279, 60, 62 to 66, 103 to 107, 114, 162, 308, 453, 284, 295, 345 to 82, 83, 84, 85, 284, 295, 345 to 80, 81, 87, 88 to 143, 471, 472, 484, 539, 540, 348, 351, 499. 86, 91, 108, 109, 348, 351, 471, 90, 92 to 102, 480 to 483, 542, 545. 110, 111, 159, 472, 480 to 483, 112, 113, 115 to 485 to 495, 499, 166, 167, 173 to 485 to 495, 120, 121 to 140, 535 to 538, 541,
278, 280 to 283, 535 to 538, 541, 142, 144 to 151, 543, 544.
285 to 294, 543, 544. 153 to 158, 160,
296 to 304, 161, 163 to 165,
312 to 344, 349, 168, 169, 170 to
350, 352 to 356, 172, 305 to 307,
368 to 451, 454, 309 to 311,
465 to 469, 357 to 367, 452,
474 to 479, 455 to 464, 470,
546 to 549. 473, 496 to 498,
500 to 509,
510 to 534.
Sheet No. 2:
606, 610, 726, 622, 626, 732, 601, 607, 609, 602, 603, 622, 604 to 605, 602, 603, 628, 904, 910, 1007. 889, 901, 1003, 612 to 618, 626, 628, 749, 608, 611, 619, 732, 749, 889, 1081, 1082, 1097, 620, 621, 623 to 911, 1003, 1081, 719 to 724, 725, 901, 911, 1003, 1103, 1104, 625, 627, 629 to 1082, 1097, 727 to 731, 1100 to 1102.
1157, 1173. 718, 739 to 741, 1100 to 1102, 733 to 738,
751 to 759, 1103, 1104, 742 to 748, 750,
761 to 765, 1157, 1173. 760, 766, 851,
767 to 772, 860 to 888,
773 to 840, 890 to 900, 902,
841 to 850, 903, 905 to 908,
852 to 859, 1155, 1159.
909, 912 to 917,
918 to 1002,
1004 to 1006,
1008 to 1080,
1083 to 1096,
1098, 1099,
1105 to 1154, 1158, 1160 to
1172, 1175,
1176.
33
34 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 27
[See column (5) of Schedule I.]
Mouza Dakshin Dhapa Manpur
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 2146, 2148 to 2138, 2147, 2139, 2375, 2230, 2371, 2137, 2140 to 2138, 2147, 2151, 2153 to 2152, 2159 to 2378, 2382, 2372, 2373, 2142, 2143, 2152, 2159 to 2158, 2227 to 2226, 2230, 2383, 2384. 2374, 2377, 2144, 2145, 2226, 2374, 2229, 2231 to 2371, 2372, 2380, 2381, 2253, 2366, 2381, 2391,
2241, 2251, 2373, 2377, 2441. 2385 to 2390, 2399, 2400,
2252, 2254, 2378, 2380, 2392 to 2398, 2411, 2431,
2365, 2367 to 2381, 2391, 2401 to 2410, 2378, 2380.
2370, 2376, 2399, 2400, 2412 to 2430.
2379, 2432 to 2411, 2431,
2440. 2441.
Table 28 [See column (5) of Schedule I.] Mouza Dhapa Manpur (presently Kochpukur) Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 9:
771, 772, 773,
774, 775.
34
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 35
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 29
[See column (5) of Schedule I.]
Mouza Hatgachha
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
338, 403, 416, 321, 331, 334, 1 to 13, 22 to 16, 21, 40, 41, 14, 15, 17 to 16, 21, 40, 417, 504, 532, 335, 337, 342, 36, 38, 39, 49, 42, 71, 78, 196, 20, 37, 43 to 41, 42, 71, 78, 535, 545 to 419, 420, 424, 50, 52 to 69, 200, 217, 222, 48, 51, 70, 196, 200, 217, 550, 554, 557 to 426, 427, 429, 72 to 74, 79 to 90, 255, 276 to 278, 75 to 77, 91, 222, 255, 562, 605. 430, 523, 524, 92 to 184, 289, 290, 321, 185 to 195, 276 to 278, 533, 534, 536, 197 to 199, 201, 331, 334, 335, 202 to 216, 289, 290, 337, 537, 543, 555, 218, 219, 221, 339, 396, 397, 220, 250 to 339, 342, 396, 585, 601. 223 to 249, 254, 402, 410 to 412, 253, 256, 397, 402, 410, 257 to 275, 414, 415, 419, 282, 283, to 412, 414,
279 to 281, 284, 420, 424, 426, 286, 292, 415, 433, 435,
285, 287, 288, 427, 429, 430, 293, 340, 446, 475, 477,
291, 294 to 320, 433, 435, 446, 341, 343 to 503, 536, 537, 322 to 330, 332, 475, 477, 503, 366, 368 to 555, 585, 601.
333, 336, 367, 523, 524, 533, 392, 409,
393 to 395, 398 to 534, 543. 436, 451 to 401, 404 to 408, 454, 459 to 474, 413, 418, 421 to 505 to 522, 538 to 423, 425, 428 to 541, 551 to 553, 431, 432, 434, 556, 565 to 567, 437 to 445, 447 to 573, 578, 581 to 450, 455 to 458, 584, 586 to 600, 476, 478 to 502, 602 to 604, 525 to 531, 542, 606 to 615.
544, 563, 564, 568
569 to 572, 574 to
577, 579, 580.
Sheet No. 2:
816, 817, 824, 801, 848, 877, 889, 806, 807, 809, 810, 801, 843, 848, 853, 802 to 805, 808, 843, 853, 889, 893, 829, 830, 835 to 890, 891, 952, 820, 825 to 828, 877, 889, 890, 891, 811 to 815, 818, 905, 906, 955, 979, 838, 856, 861, 1046, 1047, 1070, 831 to 834, 842, 893, 905, 906, 952, 819, 821 to 823, 980, 984, 1032, 863, 865, 876, 878 1071, 1073, 1074, 844 to 847, 849, 955, 979, 980, 984, 839 to 841, 1039, 1051, 1066, to 884, 887, 888, 1077, 1087, 1108, 859, 885, 892, 924, 1032, 1039, 1046, 850 to 852, 854, 1068, 1070, 1071, 923, 930 to 934, 1116, 1125, 1193, 927 to 929, 953, 1047, 1051, 1066, 855, 857, 858, 860, 1077, 1080, 1087, 936 to 938, 940, 1198, 1237, 1242, 954, 958, 975, 1068, 1070, 1073, 862, 864, 866 to 1105, 1107, 1108, 941 to 951, 981, 1245, 1268, 1294, 977, 978, 982, 985 1074, 1080, 1105, 875, 886, 894 to 1116, 1125, 1132, 1048, 1049, 1059, 1318, 1335 to 985, 987, 988, 1033 1107, 1108, 1132, 904, 907 to 922, 1133, 1135, 1062 to 1064, 1338, 1340 to to 1036, 1040 to 1133, 1135, 1137, 925, 926, 956, 957 1137, 1147, 1156, 1072, 1076, 1342, 1345 to 1045, 1050, 1147, 1156, 1168, 959 to 974, 976, 1168, 1171, 1237, 1078, 1088 1347, 1365, 1370. 1052 to 1058, 1171, 1193, 1198, 983, 986, 989 to 1242, 1245, 1268, to 1094, 1109 to 1060, 1061, 1318, 1365. 1031, 1037, 1038, 1294, 1335 to
1111, 1114, 1115, 1067, 1075, 1112, 1065, 1069, 1079, 1338, 1340 to
1117, 1118, 1120 1113, 1134, 1136, 1081 to 1086, 1342, 1345 to
to 1124, 1148, 1150, 1151, 1157 1095 to 1103, 1347, 1370.
1149, 1163, 1164, to 1162, 1263 to 1104, 1106,
1184, 1185, 1266, 1356, 1366, 1119, 1126 to
1188 to 1192, 1376, 1377. 1131, 1138 to
1194 to 1197, 1146, 1152 to
35
36 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 1199 to 1236, 1155, 1165 to
1238 to 1241, 1167, 1169, 1170,
1257 to 1262, 1172 to 1183,
1267, 1270, 1186, 1187, 1243,
1274, 1279, 1280, 1244, 1246 to
1282, 1283, 1290, 1256, 1269,
1295 to 1303, 1271 to 1273, 1305 to 1317, 1275 to 1278, 1319 to 1322, 1281, 1284 to 1328 to 1330, 1289, 1291 to 1339, 1348 to 1293, 1304, 1354, 1369. 1323 to 1327, 1331 to 1334,
1343, 1344,
1355, 1357 to
1364, 1367, 1368,
1371 to 1375,
1378.
Sheet No. 3:
2000, 2001, 1910, 1930, 1910, 1930, 2029, 1901 to 1909, 2004, 2005, 2002, 2006 to 2004, 2005, 2062, 2064. 1911 to 1929, 2015, 2016, 2014, 2041 to 2015, 2016, 1931 to 1999, 2017, 2019,
2043, 2050, 2017, 2019, 2003, 2018, 2027, 2051,
2053, 2054. 2027, 2029, 2020 to 2026, 2052. 2051, 2052, 2028 to 2040,
2062, 2064. 2044 to 2049,
2055 to 2061,
2063.
Table 30
[See column (5) of Schedule I.] Mouza Hadia
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
29, 31, 45 to 61. 1 to 8, 9, 10, 30. 1 to 8, 11 to 28,
11 to 28, 32 to 44.
32 to 44.
36
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006
37
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 2:
106, 115, 187, 101, 102, 104, 104, 108 to 114. 122 to 186, 101 to 102, 107, 188, 195, 241 to 107, 112, 113, 189 to 194, 108 to 111, 113,
243, 262 to 265, 114, 116, 117, 196 to 199, 116, 117, 118,
267, 283 to 286, 118, 119 to 121, 200 to 211, 119 to 121, 212,
319 to 323, 325 to 212, 214, 216, 213, 215, 217, 214, 216, 218, 327, 440 to 451, 218, 219, 244 to 220 to 239, 240, 219, 244 to 261, 452, 454, 455, 261, 300 to 311, 266, 268, 269, 300 to 311,
469, 470, 481 to 350 to 367, 399, 270 to 282, 350 to 367, 399,
487, 494, 495 to 415 to 424, 478, 287 to 289, 415 to 424, 478,
497, 498, 499, 534, 536, 545, 290 to 299, 534, 536, 545,
500, 505 to 507, 546, 558 to 566, 312 to 318, 324, 546, 558 to 566, 508 to 528, 570, 576, 579 to 328, 329 to 342, 570, 576, 579 to
533, 544, 551, 621. 343 to 349, 621.
552, 553, 555, 368 to 370,
567 to 569, 371 to 393, 394,
571 to 575, 577, 395, 396, 397,
578. 398, 400 to 414, 425, 426, 427 to 429, 430 to 439, 453, 456 to 468, 471 to 477, 479, 480, 488 to 493, 501 to 504,
529 to 532, 535, 537, 538 to 543, 547 to 550, 554,
556, 557, 560.
Sheet No. 3:
801, 802, 814, 838, 839, 820, 952, 979. 814, 817, 818, 803, 809 to 813, 814, 817, 818, 804 to 808, 816, 913, 921, 928. 821, 823, 826, 815, 819, 824, 821, 823, 826, 822, 827, 902, 838, 839, 898, 825, 828, 829 to 838, 839, 898, 903, 920, 955, 900, 913, 921, 837, 840 to 899, 900, 913, 927, 961, 962, 964, 927, 928, 929, 901, 904 to 912, 928, 929, 934, 975, 1945, 1946. 934, 935, 980, 914 to 919, 922 to 935, 980, 993 to 993 to 995, 926, 930 to 933, 995, 1907 to
1907 to 1909, 936 to 939, 942 to 1909, 1911,
1911, 1916. 944, 947, 954, 1916.
956, 957, 959,
960, 963, 965 to 974, 976 to 978, 981 to 992,
996 to 1000, 1901, 1902 to
1906, 1910,
1912 to 1915, 1917 to 1944, 1947 to 1952.
37
38 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 4:
1088, 1094, 1090 to 1093, 1246, 1290 to 1141, 1145, 1001 to 1087, 1090 to 1093, 1097 to 1117, 1096, 1118, 1295, 1324, 1176, 1243, 1089, 1095, 1096, 1118 to 1132, 1160, 1119, 1124 to 1336, 1337, 1323, 1325, 1120 to 1123, 1119, 1124 to
1262, 1238, 1127, 1243, 1349. 1326, 1335, 1128, 1129, 1130, 1127, 1141,
1240, 1247, 1250, 1262, 1343, 1348. 1131, 1133 to 1145, 1176, 1248, 1254. 1267. 1140, 1142 to 1250, 1262,
1144, 1146 to 1267, 1323,
1159, 1161 to 1325, 1326,
1175, 1177 to 1335, 1343,
1237, 1239, 1348.
1241 to 1242,
1244, 1245, 1249,
1251, 1252, 1253,
1255, 1257 to 1261, 1263 to 1266, 1268 to
1322, 1327,
1328 to 1334, 1338 to 1342, 1344 to 1347,
1350, 1351.
Table 31
[See column (5) of Schedule I.] Mouza Dharmatala Pachuria Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
429, 436, 440 to 33, 79, 130, 134, 1 to 32, 34 to 50, 33, 51 to 53, 160 to 163, 51 to 53, 55 to 60, 444, 456 to 459, 318, 358, 376, 54, 61 to 78, 80 to 55 to 60, 79, 165 to 167, 103, 106, 168, 465, 469, 474, 439, 455, 460, 102, 104, 105, 103, 106, 130, 193 to 195, 196, 215 to 219, 475, 483 to 464, 466, 467, 107 to 129, 131 to 134, 168, 196, 210 to 212, 230, 231, 258, 485, 486, 487. 468, 470, 473, 133, 135 to 159, 215 to 219, 230, 222, 259 to 268, 289, 292, 293, 478, 482, 490. 164, 169 to 192, 231, 258, 289, 280 to 288, 290, 301, 318, 356, 197 to 209, 213, 292, 293, 301, 291, 294, 302 to 358, 371, 377,
214, 220, 221, 356, 371, 376, 317, 319 to 321, 385, 386, 389,
223 to 229, 232 to 377, 385, 386, 375, 378, 379, 391, 395, 396,
257, 269 to 279, 389, 391, 395, 392, 397, 399 to 398, 418, 422,
295 to 300, 322 to 396, 398, 418, 410, 416, 417, 427, 430, 438,
355, 357, 359 to 422, 427, 430, 426, 433 to 435, 464, 468, 472,
370, 372 to 374, 438, 439, 455, 437, 477, 479 to 476, 478, 482,
380 to 384, 387, 460, 464, 466, 481, 488, 491. 490.
388, 390, 393, 467, 470, 472,
394, 411 to 415, 473, 476, 482. 419 to 421, 423 to
38
PART THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 39
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
425, 428, 431,
432, 445 to 454, 461 to 463, 471, 489, 492 to 496. Sheet No. 2:
1166, 1223, 1051, 1287, 802 to 841, 801, 842, 843, 945 to 948, 801, 842, 843, 1362, 1364, 1370, 1373, 844, 846 to 845, 960, 970, 950 to 952, 958, 845, 960, 970, 1365, 1372, 1467, 1483, 944, 949, 953 to 974, 981, 983, 959, 965 to 969, 974, 981, 983, 1479, 1480, 1484, 1495, 957, 961 to964, 984, 985, 988, 973, 997, 998, 984, 985, 988, 1492, 1494, 1570, 1581, 971, 972, 975 to 999, 1000, 1001 to 1007, 999, 1000, 1501, 1517, 1630, 1635, 977, 978, 979, 1008, 1078, 1009, 1014 to 1008, 1078, 1583, 1618, 1644, 1646. 980, 982, 986, 1080, 1087, 1016, 1020 to 1080, 1087, 1619, 1624, 987, 989 to 996, 1137, 1138, 1050, 1052 to 1051, 1137, 1649, 1658. 1010 to 1013, 1163, 1183, 1077, 1094 to 1138. 1163, 1017 to 1019, 1184, 1193, 1100, 1101 to 1183, 1184,
1079, 1081 to 1194, 1302, 1121, 1126, 1193, 1194,
1086, 1088 to 1303, 1306, 1136, 1139 to 1287, 1302,
1093, 1122 to 1307, 1308, 1142, 1162, 1165, 1303, 1306,
1125, 1127 to 1332, 1343, 1169, 1170, 1307, 1308,
1135, 1143 to 1361, 1363, 1174 to 1182, 1332, 1343,
1161, 1164, 1167, 1366 to 1369, 1185 to 1192, 1361, 1363,
1168, 1171 to 1370, 1371, 1195, 1196 to 1366 to 1369,
1173, 1304, 1373, 1374 to 1218, 1219, 1371, 1374 to
1305, 1333 to 1376, 1483, 1220 to 1222, 1376, 1467,
1339, 1342, 1344, 1484, 1495, 1224 to 1286, 1570, 1581,
1345, 1360, 1644, 1646. 1288 to 1301, 1630, 1635.
1389 to 1398, 1309 to 1331,
1446 to 1449, 1340, 1341,
1502, 1503, 1346 to 1359,
1534 to 1543, 1377 to 1388,
1545, 1547 to 1399 to 1445,
1569, 1571 to 1450 to 1466,
1578, 1586 to 1468 to 1478,
1609, 1639 to 1481, 1482,
1643, 1645, 1485 to 1491,
1652 to 1655, 1493, 1496 to
1657, 1659 to 1500, 1504 to
1673, 1678, 1516, 1518 to
1681, 1682, 1533, 1580,
1688 to 1691. 1582, 1584, 1585, 1610 to
1617, 1620 to
1623, 1625 to
1629, 1631 to
1634, 1636 to
1638, 1647,
1648, 1650,
1651, 1656,
1674 to 1677,
1679, 1680,
1683 to 1687.
39
40 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) 1 Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 3:
1801 to 1805, 1815, 1862, 1884, 1905 to 1814, 1815, 1806, 1807, 1814, 1815, 1808, 1809, 1870, 1874, 1917. 1931, 1848, 1816 to 1835, 1831, 1848, 1810 to 1813, 1932. 1850, 1852, 1849, 1851, 1850, 1852,
1836 to 1847, 1855, 1859, 1853, 1854, 1855, 1859,
1856 to 1858, 1878, 1885 to 1868 to 1869, 1862, 1870,
1860, 1861, 1889. 1891, 1871 to 1873, 1874, 1878,
1863, 1864 to 1892, 1932. 1875 to 1877, 1885 to 1889,
1867, 1880, 1879, 1881 to 1891, 1892.
1890, 1896, 1883, 1893 to
1897, 1898, 1895, 1899 to
1918 to 1930, 1904, 1935 to
1933, 1934, 1938.
1939 to 1941. Sheet No. 4:
2001, 2002. 2001, 2002.
Table 32
[See column (5) of Schedule I.] Mouza Kulberia
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
55, 128, 232, 158, 274, 275, 1 to 27, 29 to 129, 130, 275, 28, 32 to 35, 129, 130, 158, 268, 272, 286, 278, 358, 359, 31, 36 to 54, 360, 361, 363, 115, 131, 133 to 274, 278, 358, 306, 401, 402. 360, 361, 363, 56 to 114, 366. 136, 140 to 146, 359, 378, 389, 366, 378, 389, 116 to 127, 151 to 157, 159, 390, 400, 437.
390, 400, 437. 132, 137 to 139, 164 to 192, 221,
147 to 150, 222, 226, 229 to
160 to 163, 231, 233 to 238,
193 to 220, 239, 279 to 285,
223 to 225, 287 to 305,
227, 228, 307 to 310, 311,
240 to 267, 394 to 399, 411,
269 to 271, 419 to 422, 430 to
273, 276, 277, 432, 435, 436.
312 to 357,
362, 364, 365,
367 to 377, 379 to 388,
40
PART HI] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 41
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 391 to 393,
403 to 410,
412 to 418,
423 to 429,
433, 434, 438,
439.
Sheet No. 2:
520, 539, 540, 554 to 556, 501 to 519, 554 to 556, 588, 589. 553, 557, 563 to 558 to 562, 521 to 538, 558 to 562, 578, 585 to 587, 588, 589, 620, 541 to 552, 620, 637, 644, 606 to 612, 637, 644, 649, 579 to 584, 649, 674, 680, 615, 628, 635, 674, 680, 681. 590 to 605, 681.
660, 666, 668, 613, 614,
669, 670, 682. 616 to 619, 621 to 627,
629 to 634, 636,
638 to 643,
645 to 648,
650 to 659,
661 to 665,
667, 671 to
673, 675 to 679,
683 to 690.
Sheet No. 3:
752, 754, 764, 760, 763, 774, 761, 762, 765 to 751, 753, 755, 756 to 759, 801, 751, 753, 755, 794, 830 to 832, 791, 798, SOO, 773, 775 to 790, 760, 763, 774, 802, 804, 806, 795, 796, 799, 869, 971, 973, 805„ 874, 875, 792, 793, 797, 791, 795, 796, 812 to 821, 823, 803, 811, 824, 975, 979, 981, 877, 907, 909, 807 to 810, 798, 799, 800, 825, 829, 850 to 826, 828, 848, 985, 987, 988. 917, 938, 942, 822, 827, 833 to 803, 805, 811, 854, 861 to 863, 849, 855 to 859, 944, 950, 966, 847, 860, 864, 824, 826, 828, 848, 866 to 868, 876, 883, 897, 907, 972, 978, 982, 865, 870 to 873, 849, 855 to 859, 878, 884, 908, 919, 934, 942, 984, 991, 996, 879 to 882, 885 to 874, 875, 877, 883, 935 to 937, 940, 944, 945, 956, 997, 1004. 896, 898 to 897, 907, 909, 941, 943, 946 to 970, 972, 977, 906, 910 to 916, 917, 919, 934, 949, 974, 976, 978, 983, 991.
918, 920 to 933, 938, 945, 950, 980, 986, 989, 992, 1003, 1005.
939, 951 to 955, 956, 966, 970, 990, 999 to 1001,
957 to 965, 967 972, 977, 978, 1002, 1006 to
to 969, 993 to 982 to 984, 991, 1009, 1013 to
995, 998, 992, 996, 997, 1020.
1010 to 1012. 1003 to 1005. Sheet No. 4:
1141, 1218, 1085, 1087, 1052, 1053, 1051, 1054 to 1161, 1181 to 1051, 1054 to
1228. 1111, 1112, 1057, 1059, 1056, 1058, 1184, 1186, 1056, 1058.
1122, 1123, 1061, 1063 to 1060, 1062, 1188 to 1192, 1060, 1062, 1124, 1134, 1075, 1077 to 1076, 1085, 1196, 1209, 1076, 1124,
41
42 THE KOLKATA GAZEI1E, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 1135, 1138, 1084, 1086, 1087, 1111 to 1212, 1216, 1140, 1142,
1140, 1143, 1163, 1088 to 1110, 1112, 1122 to 1219, 1229. 1160, 1162, 1165, 1169, 1172, 1113 to 1121, 1124, 1134, 1172 to 1174,
1178, 1180, 1185, 1125, to 1133, 1135, 1138, 1140, 1178, 1185, 1187,
1187, 1193, 1197, 1136, 1137, 1139, 1142, 1143, 1194, 1197, 1210,
1202, 1215, 1217, 1144 to 1159, 1160, 1162, 1211, 1215. 1220 to 1222, 1164, 1166 to 1163, 1165, 1169, 1226, 1227. 1168, 1170, 1171, 1172 to 1174,
1175 to 1177, 1180, 1187, 1193,
1179, 1195, 1198 1194, 1197. 1202,
to 1201, 1203 to 1210, 1211, 1215, 1208, 1213, 1214, 1217, 1220 to 1223 to 1225. 1222, 1226, 1227. Sheet No. 5:
1251, 1254, 1252, 1253, 1259, 1261, 1255 to 1258, 1267, 1268, 1252, 1253, 1276, 1287, 1260, 1264, 1277, 1281, 1260, 1262 to 1270, 1271, 1255 to 1258, 1318. 1266, 1272, 1289 to 1291, 1266, 1269, 1273, 1274, 1260, 1262, 1275, 1278, 1294 to 1301, 1272, 1275, 1282, 1284, 1263, 1265, 1292, 1293, 1303 to 1305, 1278, 1279, 1286, 1312 to 1269, 1275, 1316, 1319. 1307 to 1309, 1280, 1283, 1315, 1320 to 1279, 1280,
1311. 1285, 1288, 1324. 1283, 1285,
1292, 1293, 1288, 1302,
1302, 1306, 1306, 1310,
1310, 1317. 1316, 1317,
1319.
Table 33 [See column (5) of Schedule I.] Mouza Beonta
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. I:
1, 2, 3. 4, 5, 6, 9. 7, 8. 4, 5, 6, 9.
Sheet No. 2:
237, 258, 302, 241, 259, 260, 102 to 119, 122, 101, 120, 233, 121, 123, 242 to 101, 120, 233, 325, 326. 261. 124 to 232, 234 to 241, 259, 260, 257 264, 282, 241, 259, 260. 236, 238 to 240, 261, 288, 290. 289, 297 to 301, 261, 288, 290.
262, 263, 265, 303, 328.
266, 267,
42
PART THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 43
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 268 to 287,
291 to 296,
304 to 324,
327, 329 to 382.
Sheet No. 3:
401, 402, 405 to 403, 404, 409 to 423, 424, 427, 460, 464, 474, 435, 436, 459, 403, 404, 409 to 408, 414, 413, 415, 438, 439, 440 to 475, 477, 491, 461 to 463, 465, 413, 415, 422, 416 to 421, 422, 426, 495, 458, 467 to 471, 495, 499, 511, 466, 472, 473, 426, 460, 464, 425, 428 to 542, 551, 574, 476, 478 to 489, 524, 541, 543, 490, 496 to 498, 474, 475, 477, 434, 437, 575. 492, 493, 500, 551, 555, 572, 502 to 510, 512 491, 495, 499, 494, 533, 501, 516 to 523, 574, 575, 611. to 515, 526 to 511, 524, 541, 535, 580. 525, 529 to 532, 528, 544, 550, 542, 543, 555,
534, 536 to 540, 553, 561 to 565, 572, 611.
545 to 549, 552, 570, 571, 573,
554, 556 to 560, 576, 577, 580 to
566 to 569, 578, 587, 595, 597,
579, 588 to 592, 598, 600 to 607,
599, 608 to 610. 612.
Sheet No. 4:
1074, 1078, 1266. 1001 to 1024, 1031, 1060, 1027, 1028, 1031, 1060,
1171, 1172, 1026, 1029, 1025, 1115, 1033, 1034, 1025, 1115,
1191, 1228, 1030, 1032, 1140, 1154, 1043 to 1045, 1140, 1154, 1294, 1305. 1035 to 1042, 1155, 1248, 1050 to 1059, 1155, 1248, 1046 to 1049, 1266, 1287, 1097, 1098, 1287, 1288. 1061 to 1073, 1288. 1104, 1105,
1075 to 1077, 1114, 1116,
1079 to 1096, 1117, 1119,
1099 to 1103, 1125 to 1130,
1106 to 1113, 1157 to 1160,
1118, 1120 to 1173 to 1181,
1124, 1131 to 1201, 1202,
1139, 1141 to 1206, 1208,
1153, 1156, 1282 to 1284,
1161 to 1170, 1286, 1292,
1182 to 1200, 1293, 1300,
1203 to 1205, 1303, 1318 to
1207, 1209 to 1320, 1374.
1227, 1229 to
1247, 1249 to
1265, 1267 to
1281, 1285,
1289 to 1291, 1295 to 1299,
1301, 1302,
1304, 1306 to 1317, 1321 to 1373, 1375 to
1436.
43
44 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
. (I) (II) (III)
Dag No. (full) 1 Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 5:
1501, 1512, 1666. 1502 to 1511, 1622, 1624, 1663, 1667, 1622, 1624, 1531, 1565, 1513 to 1530, 1664, 1665, 1671 to 1675, 1664 to 1666, 1570, 1581, 1532 to 1564, 1682, 1790, 1685 to 1725, 1682, 1790,
1835, 1853, 1566 to 1569, 1925, 1937, 1729 to 1766, 1925, 1937,
1857, 2075. 1571 to 1580, 1947, 1956, 1782, 1784, 1947, 1956,
1582 to 1621, 1957, 2016, 1788, 1789, 1957, 2016,
1623, 1625 to 2143. 1875, 1877 to 2143.
1662, 1668 to 1885, 1921,
1670, 1676 to 1922, 1924,
1681, 1683, 1926, 1927,
1684, 1726 to 1938, 1942 to 1728, 1767 to 1946, 1949, 1781, 1783, 1955, 1958 to 1785 to 1787, 1961, 1963, 1791 to 1834, 2014, 2015, 1836 to 1852, 2136 to 2140, 1854 to 1856, 2142, 2144 to 1858 to 1874, 2152, 2155 to 1876, 1886 to 2158, 2161 to
1920, 1923, 2164, 2166,
1928 to 1936, 2167, 2168, 1939 to 1941, 2169, 2170 to 1948, 1950 to 2175, 2178,
1954, 1962, 2185.
1964 to 1996,
2001, 2002,
2013, 2017 to 2074, 2076 to
2135, 2141,
2153, 2154,
2159, 2160,
2165, 2176,
2177, 2179 to 2184, 2186 to 2200, 4701 to 4718, 4720 to
4792.
Sheet No. 6:
2621, 2709. 2201 to 2238, 2263, 2300, 2239, 2240, 2263, 2300, 2241 to 2262, 2398, 2445, 2264, 2267 to 2298, 2445, 2265, 2266, 2461, 2523 to 2293, 2295 to 2461, 2523 to 2294, 2301 to 2525, 2536, 2299, 2402 to 2525, 2536, 2354, 2356 to 2537, 2724, 2416, 2418 to 2537, 2724, 2397, 2399 to 2781, 2888. 2444, 2462, 2781, 2888. 2401, 2417, 2465 to 2522,
2446 to 2460, 2616 to 2619,
2463, 2464, 2725, 2726,
2526 to 2535, 2728 to 2780,
44
PART THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 45
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 2538 to 2615, 2784 to 2792,
2620, 2622 to 2837, 2885 to
2708, 2710 to 2887, 2889 to
2723, 2727, 2893, 2895 to
2782, 2783, 2793 2897.
to 2836, 2838 to
2884, 2894.
Sheet No. 7:
3187. 2901 to 2942, 2949, 2964, 2943, 2944, 2947, 2949, 2964, 2945, 2946, 2975, 2979, 2948, 2956 to 2975, 2979, 2950 to 2955, 3047, 3048, 2963, 2980 to 3047, 3048, 2965 to 2974, 3055, 3081 to 3014, 3018 to 3055, 3081 to
2976 to 2978, 3083, 3109, 3046, 3049 to 3083, 3109, 3015 to 3017, 3133, 3187, 3054, 3063 to 3133, 3206, 3056 to 3062, 3206, 3234 to 3073, 3094 to 3234 to 3236, 3074 to 3080, 3236, 3266, 3108, 3110 to 3112, 3266, 3413, 3084 to 3093, 3413, 3414, 3129, 3130, 3134, 3414, 3418, 3113 to 3128, 3418, 3600, 3135, 3204, 3205, 3600, 3603,
3131, 3132, 3603, 3605, 3211, 3215, 3217 3605, 3606,
3136 to 3186, 3606, 3608, to 3229, 3232, 3608, 3610, 3188 to 3203, 3610, 3611, 3233, 3237 to 3611, 3700. 3207 to 3210, 3700. 3253, 3257 to
3212 to 3214, 3262, 3267 to
3216, 3230, 3231, 3272, 3273 to
3254 to 3256, 3276, 3278 to
3263 to 3265, 3290, 3292 to
3277, 3291, 3306, 3339, 3340,
3307 to 3338, 3342 to 3350, 3341, 3351 to 3365 to 3388, 3364, 3389 to 3590 to 3599, 3412, 3415 to 3602, 3604, 3607, 3417, 3419 to 3609, 3612, 3613 3589, 3601, to 3623, 3624,
3626, 3693, 3625, 3694, 3696
3695, 3703, to 3699, 3701,
3704. 3702.
Table 34
[See column (5) of Schedule I.] Mouza Tardaha Kapashati Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 1:
1 to 14, 18, 20 to 19, 43, 84, 89, 15 to 17, 32, 43, 757, 758. 15 to 17, 19, 32, 31, 33 to 42, 762, 764, 766, 84, 102, 765, 89, 102, 762,
44 to 83, 85 to 88, 768, 772 to 780, 766, 4302, 4305. 764, 765, 766, 90 to 97, 98 to 782 to 790, 768, 772 to 780,
45
46 THE KOLKATA GAZEITE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 101, 750 to 756, 792, 4302, 4305. 782 to 790, 792.
759 to 761, 763,
767, 769 to 771,
781, 791, 793 to
800, 4301,4303,
4304.
Sheet No. 2:
103, 107, 113, 112, 115 to 156, 104 to 106, 185, 184, 186, 225, 108 to 111, 112, 115 to 156, 114, 157, 158, 159 to 183, 184, 188, 189, 193, 227, 229, 247, 238 to 246, 159 to 183, 201 187, 190 to 192, 186, 201 to 206, 194, 197 to 200, 277, 299, 307, 249, 255 to 276, to 206, 207 to 195, 196, 213, 207 to 212, 214, 216 to 219, 223, 339, 340, 358, 278 to 296, 298, 212, 214, 215, 220 to 222, 294, 215, 225, 229, 224, 226, 228, 359, 361, 363, 300 to 304, 310 227, 247, 339, 297, 305, 306, 277, 299, 307, 230 to 237, 248, 378, 396, 400, to 338, 341 to 340, 358, 359, 308, 309, 494, 361, 363, 378, 250 to 254, 353, 407, 413 to 415, 352, 354 to 356, 396.
495. 400, 407, 413 to 357, 362, 364 to 419, 423 to 425, 360, 379 to 386, 415, 419, 423 to 377, 387 to 390, 428 to 430, 477, 391 to 395, 492, 425, 428 to 430, 397 to 399, 401 to 487, 491. 493. 477, 487, 491. 406, 408 to 412,
416 to 418, 420
to 422, 426, 427,
431 to 467, 469
to 476, 478 to
486, 488 to 490,
496 to 500.
4501 to 4546.
Sheet No. 3:
505, 507, 519 to 502 to 504, 501, 508, 509, 502 to 504, 506, 536 to 539, 511 to 513, 544, 521, 672, 673, 506, 510, 516, 514, 515, 517, 510,511 to 513, 545, 548, 550 to 549, 635, 636 to 4722, 4724, 535, 542, 595, 518, 522 to 534, 516, 535, 542, 557, 618 to 628, 640, 648, 649, 4726. 599, 635, 643, 540, 541, 543, 544, 549, 595, 629 to 634, 641, 658, 731. 648, 660, 679, 546, 547, 558 to 599, 636 to 640, 642, 644 to 647, 682, 684, 685, 594, 596 to 598, 643, 648, 649, 656, 657, 726,
713, 723, 4706 600 to 617, 650 658, 660, 679, 727, 730.
to 4709, 4727, to 655, 659, 682, 684, 685,
4732, 4737, 661 to 671, 713, 723, 731,
4738, 4740 to 674 to 678, 680, 4706 to 4709,
4741. 681, 683, 686 to 4727, 4732,
712, 714 to 722, 4737, 4738,
724, 725, 728, 4740, 4741.
729, 732 to 749,
4701 to 4705,
4710 to 4721,
4723, 4725,
4728 to 4731, 4733 to 4736, 4739, 4742 to
4768.
46
PART THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006
47
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 4:
862, 863, 867, 802, 811, 865, 805 to 809, 810, 802, 811, 827, 803, 804, 817 to 827, 828, 831, 868, 869, 870, 866, 883, 899, 812 to 816, 828, 831, 865, 820, 826, 829, 898, 900, 901, 873 to 879, 880 to 900, 901, 910, 821 to 825, 838 866, 883, 898, 830, 832 to 837, 904, 961, 5643. 882, 886 to 891, 911, 923, 926, to 861, 864, 871, 899, 904, 910, 896, 897, 903, 906 to 909, 927 930, 937, 960, 872, 884, 885, 911, 923, 926, 905, 914 to 916, to 929, 962. 963, 5643. 892 to 895, 912, 930, 933 to 935, 918 to 922, 930,
913, 917, 924, 937, 960, 961, 938, 939, 940,
925, 931 to 936, 963. 946 to 950, 941 to 945, 957 to 959.
951 to 956.
Sheet No. 5:
1002, 1005, 1006, 1016, 1032, 1033, 1015, 1017 to 1003, 1004, 1007 1002, 1005, 1006, 1013, 1014, 1017 1035, 1036, 1037, 1020, 1021, 1022, to 1012, 1023, 1013 to 1015, 1020, 1041, 1056, 1042 to 1055, 1024, 1025, 1031, 1026 to 1030, 1021, 1022, 1024, 1080. 1074 to 1079. 1034, 1039, 1041, 1038, 1057 to 1025, 1031, 1034, 1056, 1068, 1069, 1067, 1070 to 1039, 1068, 1069,
1073, 1080. 1072, 1081, 1082 1073.
5644 to 5649.
Sheet No. 6:
1112 to 1114, 1102, 1103, 1101, 1104 to 1102, 1103, 1162 to 1173, 1155, 1160, 1138, 1230, 1231, 1152, 1153, 1111, 1115 to 1152, 1153, 1177, 1228, 1179 to 1199, 5326, 5335, 1156, 1179 to 1137, 1139 to 1155, 1156, 5408 to 5471, 1200, 1201, 5338, 5374, 1199, 1234, 1151, 1154, 1160, 1187, 5473 to 5512. 1207, 1208, 5377, 5379, 1239, 1259, 1157 to 1159, 1200, 1201, 1226. 1227,
5628, 5634. 1286, 1287, 1161, 1174, 1207, 1208, 1229, 5531.
1288, 5325, 1175, 1176, 1226, 1227,
5342, 5472, 1178, 1202 to 1229, 1234, 5530, 5627. 1206, 1209 to 1239, 1259,
1225, 1232, 1286, 1287,
1233, 1235 to 1288, 5325, 1238, 1240 to 5342, 5472, 1258, 1260 to 5530, 5531, 1268, 1273 to 5627. 1285, 1289 to
1300, 5301 to
5324, 5327 to
5334, 5336,
5337, 5339 to
47
48 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 5341, 5343 to
5373, 5375,
5376, 5378,
5380 to 5407 5513 to 5529, 5532 to 5561, 5562, 5563 to
5565, 5566,
5567, 5568 to 5600, 5601 to 5626, 5629 to 5633, 5635 to
5642.
Sheet No. 7:
1316, 1317, 1301, 1313, 1302 to 1312, 1301, 1313, 1326 to 1328, 1313, 1318,
1377. 1320, 1321, 1314, 1315, 1318, 1319, 1330, 1355, 1319, 1321,
1322, 1323, 1331 to 1339, 1320, 1322, 1358, 1389, 1323, 1324, 1325, 1329, 1341, 1342, 1323, 1324, 1391 to 1398, 1340, 1343 to 1351, 1353, 1352, 1359 to 1325, 1329, 1405, 1406, 1350, 1378, 1354, 1356, 1361, 1363 to 1340, 1343 to 1408 to 1411, 1379, 1380, 1357, 1362, 1376, 1381, 1350, 1351, 1413 to 1417, 1382, 1383, 1378, 1379, 1399 to 1402, 1353, 1354, 5652 to 5669. 1384, 1385,
1382, 1383, 1404, 1412, 1356, 1357, 1386, 1387,
1384, 1385, 5650. 1362, 1378, 1388, 1407,
1386, 1387, 1379, 1380, 5651.
1388, 1390, 1382, 1383,
1403, 1407. 1386, 1390,
1403, 1407,
5651.
Sheet No. 8:
. 1452, 1465, 1453 to 1464, 1452, 1465, 1452, 1526, 1469, 1528, 1466 to 1468, 1469, 1526, 1529.
1529, 1530. 1470, 1471, 1523 1528, 1530.
to 1525, 1527.
Sheet No. 9:
1601, 1647, 1603 to 1616, 1601, 1602, 1617 to 1619, 1601, 1602, 1657, 1677. 1620, 1655, 1621 to 1623, 1624 to 1630, 1621 to 1623, 1656, 1658, 1652 to 1654, 1631 to 1646, 1647, 1652 to 1659, 1664 to 1657, 1667, 1648 to 1651, 1654, 1657,
1666, 1674, 1668, 1671, 1669, 1670. 1667, 1668,
1675. 1672, 1673 1671, 1672,
1676, 1677, 1673, 1676,
1678. 1677, 1678.
Sheet No. 10:
2156, 2158, 1851, 2129, 1701 to 1732, 1851, 1877, 1733 to 1748, 1877, 2129, 2171, 2187, 2132, 2172, 1749 to 1850, 2132, 2151, 1855, 1870, 2151, 2165, 2191, 2218, 2209, 2222 to 1852 to 1854, 2165, 2178 to 1872 to 1876, 2172, 2178 to 2265, 2267, 2224, 2273 to 1856 to 1869, 2180, 2183, 1878, 2128 to 2180, 2183, 2276, 2282, 2275, 2277, 1871, 1879 to 2204, 2209 to 2157, 2204, 2209 to
48
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 49
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 2294,2296, 2285, 2287, 1890, 1891 to 2211, 2231, 2159 to 2162, 2211, 2222 to 2306,2308, 2309, 2310, 2127, 2130, 2232, 2236, 2169, 2172 to 2224, 2231, 2314,2330, 2488, 2515, 2131, 2133 to 2238, 2239, 2177, 2184 to 2232, 2236, 2425,2427, 2522, 2523, 2150, 2152 to 2279, 2489, 2186, 2188 to 2238, 2239, 2428. 2531, 2537, 2155, 2163, 2490, 2493, 2190, 2192 to 2273 to 2275, 2538, 2539. 2164, 2166 to 2529, 2530, 2199, 2202, 2203, 2277, 2279,
2168, 2170, 2532, 2533, 2216, 2217, 2219, 2285, 2287,
2181, 2182, 2534. 2222 to 2224, 2309, 2310, 2488,
2200, 2201, 2234, 2235, 2237, 2489, 2490,
2205 to 2208, 2257, 2258, 2260, 2493, 2515, 2212 to 2215, 2261, 2264, 2266, 2522, 2523, 2220, 2221, 2268 to 2274, 2529, 2530, 2225 to 2230, 2278, 2280, 2281, 2532, 2533, 2233, 2240 to 2283, 2284, 2292, 2534, 2537,
2256, 2259, 2293, 2295, 2538, 2539.
2262, 2263, 2297 to 2305, 2286, 2288 to 2307, 2311 to 2291, 2494, 2313, 2315 to 2495, 2497 to 2329, 2331 to 2510, 2518, 2389, 2391 to
2520, 2521, 2424, 2426,
2525 to 2528, 2429 to 2487, 2540 to 2543, 2491, 2492, 2496, 2546, 2547, 2511 to 2514,
4033. 2516, 2517, 2519,
2524, 2531, 2535,
2536, 2544,
2545.
Sheet No. 11:
2609, 2705, 2803, 2804, 2601 to 2608, 2966,2967, 2636 to 2638, 2803,2804, 2707, 2714, 2905, 2911, 2610 to 2635, 3088,3095, 2641 to 2651, 2905,2911, 2722, 2716, 3244, 3320, 2639, 2640, 3097,3244, 2676 to 2697, 2966,2967, 2717, 2720, 3405, 3413, 2652 to 2675, 3267,3268, 2704, 2706, 2708, 3088,3095, 2724, 2807, 3416, 3421. 2698 to 2703, 3273,3279, 2709, 2711, 2713, 3097,3267, 2809, 2843, 2710, 2726 to 3405,3409. 2715, 2718, 2719, 3268,3273, 2867, 2913, 2770, 2772 to 2721 to 2723, 3279,3320,
2941, 2954, 2798, 2850 to 2725, 2771, 3405,3409,
3211 to 3243, 2865, 2948 to 2799 to 2802, 3413,3416,
3250, 3251, 2953, 2955 to 2805, 2806, 2808, 3421.
3414, 3419, 2965, 2968 to 2810 to 2817,
3420. 3002, 3014 to 2818 to 2842,
3018, 3022 to 2844 to 2849,
3031, 3037 to 2866, 2868 to
3058, 3066 to 2904, 2906 to
3074, 3076, 2910, 2912,
3087, 3089, 2914 to 2928, 3101, 3103 to 2929 to 2940, 3105, 3112 to 2942 to 2947, 3114, 3117 to 3003 to 3013, 3126, 3147 to 3019 to 3021, 3210, 3245 to 3032 to 3036, 3249, 322 to 3059 to 3065, 3266, 3269 to 3075, 3077 to 3272, 3274 to 3086, 3090 to 3278, 3280 to 3094, 3096, 3098,
3316, 3328, 3099, 3100, 3102,
3329, 3332 to 3106 to 3111, 3334, 3336 to 3115, 3116, 3404, 3406, 3127 to 3146,
49
50 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 3407, 3411, 3317 to 3319,
3412, 3415, 3321 to 3327,
3417, 3418, 3330, 3331,
3425, 3427, 3335, 3408,
3428. 3410, 3422 to
3424, 3426.
Sheet No. 12:
3502, 3503, 3533, 3549, 3667, 3706 to 3641, 3712, 3501, 3506, 3533, 3549, 3504, 3505, 3551 to 3553, 3711, 3713 to 3767, 3775, 3507, 3509, 3510, 3551 to 3553, 3508, 3510, 3621, 3649, 3715, 3721 to 3776, 3778, 3511 to 3532, 3621, 3641, 3534, 3550, 3653, 3659, 3724, 3729 to 3823, 3833, 3535 to 3548, 3649, 3653, 3573, 3574, 3734, 3768, 3731, 3747, 3834, 3913 to 3554 to 3572, 3659, 3712, 3588, 3617, 3774, 3833, 3766, 3777, 3917, 3959, 3575 to 3587, 3734, 3767, 3618, 3624, 3834, 3913 to 3779, 3805, 3961, 3967, 3589 to 3616, 3768, 3774 to
3625, 3631, 3917, 3959, 3806, 3808, 3974, 4015, 3619, 3620, 3622, 3776, 3778,
3639, 3641, 3960, 3961, 3809, 3812 to 4029. 3623, 3626 to 3823, 3960, 3691, 3923, 3967, 3974, 3816, 3820 to 3630, 3632 to 4026, 4029. 3966, 3988, 4015, 4026. 3822, 3824 to 3638, 3640, 3642 4028, 4030. 3832, 3835 to to 3648, 3650 to
3912, 3918 to 3652, 3654 to
3922, 3924 to 3658, 3660 to
3958, 3962, 3968 3666, 3668 to
to 3973, 3975 to 3690, 3692 to
3987, 3989 to 3705, 3716 to
3987, 3989 to 3720, 3725 to
4008, 4010, 4012 3728, 3732, 3733,
to 4014, 4016 to 3735 to 3746, 4023, 4027, 4040. 3748 to 3765, 3769 to 3773,
3780 to 3804,
3807, 3810, 3811,
3817 to 3819,
3963, 3964, 3965,
4009, 4011, 4024,
4025, 4031, 4032,
4034 to 4039.
Table 35
[See column (5) of Schedule I.] Mouza Kalikapur
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
375.
50
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 51
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Table 36
[See column (5) of Schedule I.]
Mouza Dhapa Manpur
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Sheet No. 3:
227 to 231, 232 to 226. 214. 215, 216, 217, 219,
236, 237, 238, 239. 220, 221.
Sheet No. 4:
334, 335, 378, 326, 327, 336 to 312, 315, 325,
379. 377, 380 to 385, 328, 329, 331, 387, 388, 389 to 333, 334, 335, 399, 430, 432 to 378, 379, 431, 456, 478 to 480, 481.
482 to 485.
Sheet No. 5:
503 to 512, 516. 501, 502. 513, 514, 515, 501, 502. 517, 518 to 520,
521 to 526.
Sheet No. 6:
601 to 604, 612 to
614.
Sheet No. 7:
704, 714, 716. 701, 702, 703.
Sheet No. 8:
951 to 967, 974 968 to 973, 993. to 989, 992, 994
1003, 1004 to
1014, 1015 to
1022.
Sheet No. 9:
776 to 779, 784 to 788.
Sheet No. 10:
801 to 818. Sheet No. 11:
830, 833 to 835, 860, 862, 867, 826 to 829, 860, 862,
852, 857, 859, 880, 881, 885, 831, 832, 867, 880,
865, 869 to 879, 886, 896, 900, 836 to 851, 881, 885, 882, 884, 887, 901, 903, 929, 853, 854 to 886, 896, 900,
888, 889, 890, 2283. 856, 858, 861, 901, 903.
891, 893 to 895, 863, 864, 866, 929, 2283.
898, 899, 902, 868, 883, 892,
904 to 910, 926, 897, 911 to 925,
51
52 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 927, 930 to 933, 928, 934 to 938,
939, 940, 945, 941, 942 to 944,
946, 948 to 950, 947, 2256, 2258,
2255, 2257, 2259, 2261 to 2268,
2260, 2269, 2270, 2271, 2278, 2281,
2272 to 2277, 2288, 2289, 2279, 2280, 2282, 2291 to 2299,
2284, 2285, 2286, 2302.
2287, 2290, 2300,
2301.
Sheet No. 12:
1088, 1089, 1090 1081, 1083, 1051 to 1058, 1081, 1083, to 1093, 1094, 1084, 1086, 1059 to 1070 1084, 1086, 1095, 1097, 1098, 1087, 1096, 1071 to 1080, 1087, 1096,
1102, 1103, 1104, 1100, 1101, 1082, 1085, 1100, 1101,
1105, 1107, 1108, 1106, 1120, 1106, 1133, 1106, 1120,
1112 to 1119, 1109 to 1111. 1200, 1201, 1109 to 1111. 1121 to 1132, 1202.
1134 to 1199.
Sheet No. 13:
1306, 1307, 1427, 1554. 1301 to 1305, 1427, 1554. 1308, 1311 to 1309, 1310, 1315
1314, 1319 to to 1318, 1340,
1336, 1339, 1341 1357, 1358, 1401,
to 1346, 1347 to 1402, 1407 to 1356, 1359 to 1409, 1411 to 1400, 1403 to 1413, 1414 to
1405, 1406, 1426, 1429,
1410, 1428, 1430, 1432 to 1431, 1435 to 1434, 1484 to
1483, 1491, 1494, 1490, 1492, 1493,
1497, 1499, 1495, 1496, 1498,
1512 to 1514, 1500 to 1511, 1538 to 1544, 1515 to 1537, 1548 to 1553, 1545 to1547, 1561, 1555, 1556 1580 to 1597, to 1560, 1562 to 1598, 1599, 1600.
1579, 4001.
Sheet No. 14:
1601 to 1653, 1667 to 1735. 1655 to 1666,
1736 to 1803.
Sheet No. 15:
1951 to 1953, 1963, 1964, 1954, 1956 to 1963, 1964,
1961, 1975, 1968, 2000, 1960, 1962, 1968, 2000,
1977, 1981 to 2098, 2101, 1965 to 1967, 2116. 1999, 2001 to 2116. 1969, 1970 to
52
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 53
The East Kolkata Wetlands (Conservation and Management) Act, 2006.
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 2043, 2049 to 1974, 1976,
2082, 2083, 1978 to 1980,
2084 to 2097, 2044 to 2048,
2099 to 2100, 2118 to 2125.
2102 to 2115,
2117, 2126 to
2136, 2242 to
2250, 2355 to .
2358, 2359 to
2364.
Table 37 [See column (5) of Schedule I.] Mouza Thakdari
Substantially water body Agricultural area Urban/Rural settlement area oriented area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) 781, 931, 932, 942, 955, 973. 936 to 940, 944 to 942, 955, 973.
933 to 935, 941, 946, 948 to 954,
943, 947. 956.
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54 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2006 [PART III
The East Kolkata Wetlands (Conservation and
Management) Act, 2006.
Schedule II
[See clause (c) of section 2.]
Map
CHANDA
KATHALBERIA
Boundaries of the East Kolkata wetlands
Scale 185000 &43 J 5a, 16t6 Um. By order of the Governor,
MD. HESAMUDDIN,
Secy. to the Govt. of West Bengal, Law Department.
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. (Government of West Bengal Enterprise), Kolkata 700 056
54