T . . . - .
. , . ($1 :-tt; r&&ter:'a dc&+fkF&Qt. C!n:,@%. , . ,..
. . : .-gro+p&&.,&~ pri,perp t~ : ~ ~ ~ ~ Y . t . . x a l a @ e ~ i s .
nrjt pma* his .?$&+~@.PX 9% doc!? '- && +.be g@tered m. the .offlql'of .a , . .
. . . . , ..,, . . a wipy I?%.& *D~!s *.- . . . . > , ~ 2 ) Go:,&+ j.es.:$ro~:&Y::<+~.~~ ~ ZL@$~CV ,
under t@g skfibn 'or .~ek%oi3. '%$. ' . ' . . .
77. SI@, h, &we uf order if re@&. by , ~ @ f & . -
,(U We+ the ~egibhm a r ~ r e f u s e s 't6 .a* tbe
. .
document to . y d ~ f i & t i ~ ~ . 7 2 or&tion . .
76, .any person daumpg ~ d f f d$ dcC@tmt, or his'
. . MpIYSentative,. issign or .agent., ' py,iwithin % '
daysdt+r the making ~f.t&e.ora& of refusal, ut~~ hie in the civil Court..wit.bin.tlie lomi lhib of . ~ - ~ ~ ~~~ - - .- - . - -
whose jdiotioll:is &hethe bffick in
. t which the document issought to be Eegistered, a suit '
for a decree di&Sng the document to be registered in such office if ih be dulv pr@aeqtsd for redstration
. . . .- . . . . . . . . . . . . . '.,;
(2). The pr+sioG cont&@: in .p&sei:tions' .(2) and (3) of sektiorii75 & e ' l ] , ~ ~ & c ~ ~ & ; apply to aE d o c ~ , p I . i ; e i & d for.mgk&atioji.jn ji&ord2 pith a n y " g c h : w , :and, ~potwithdmdhg
. . ' . ansihing E O Y I ~ ~ I I ~ ~ in ..$hb 'A@:..the docuqht. shall
. ' . be rcceivablle hin:evfdehce iq @suit '; . . . . . I . . . . .
I . . :. .
19
, copy ther&f in English and thw. v&niid&r I,&- of . ~ ? &&iqtsh$ b e $posed . . to !public ~ l e d r ,in every +strp.tion.,o~$. . . .
. &I; .FW p&ble @n:-ts~qp.--AP $-;SP% the .r~isCrati011' of ddi+mw g&r.,&hm. ~a:.&@?. be pa+.ribie on the 'pWnk90$- . . . . of .eficli. db!XWen,w: . . . . . , . . . . . . . . . . . . .
. . . . . > . ,
gz, . psndts: for: &j&kg: .i&i:i&:&&&kg; .&err . '. .
igfafqf) .~ll&f&&,' %&rQp&&:&fion, . . . . .
'and abekmr+, W h e - , ,. . ,
(a) intentiopa~~ 'ady :fa,!&..statement, whcuther oq oat& 'm nc$ @d %t baa b-
. . r,mo& or $&,.:aef& a y . yeg' m exantion of ' s&. A&, , jzi i$ly' 'prooeedin$ : n
tbq. -, (1) A .'me f&. m y :op~a&
this Act :con1 k. to ?.lip, :knb.n]edge d 'a ~ g ~ s g officer ia'his'o . ,d C-ty may ke oo-oed by or @th the P~ITT%@I.~~ Fe,-r'&d, the
Roglstrar Ih,$:&!kRegeti~~?.b whwe $erritorieq d W c t ot.:y&kli&-id,, '&:i+&e.k*: m i ~ g h,
offhce ea& hem. cmf~~Gtte+; . : . :. . ; : . . .
. . (2) ~ f f e A ~ , &&$w?$e,'.~nd~ *is ~ b t shall be
- : trmk by .a;r!y:pj*:or . .df f iW;eg~~ =B not
less thanthose aP:b Ma&&rate :. . . . @:the m n d class.
. . . . %.' -,i, && t o be d&ed pub50 spaits.- '(1) -l%wy FF;gisterhg, , , . offic'er appbintd' under. t@ .&t shgl 4 - .
. .deqnk+ltoljid~"blio t within. the
20
. .
, ' . open to Qe.,h%%ection, of an$ pe?aqn,applm,to bs . ,
'4,.
, -t., (1). N d W * e d ib ;tm3 . . . @&,I?@ e e ; &ad; mbj&'m ,&&=+a,: ,+ j~@+~f act in t&., Bgistrittion. A% . . . I_ L BU& @%imurnts &all lie given to.& pcrs+,& apdybg, ..
18~' ( i or in *e- &dg+ll Regi*tibn..Ad, 8 Q$ %%.;, , ' .
"
. . . 4 . . , ' , .~ , fa^. sueh.mpi@~. ~ , 1 I 1 s ~ ~ or in .any. .Act: thereby repalp& : .... '-:>: , .. . .
. . . . shaulba&e&.&*uipe, dr-liavi at > . . - i . ; : ' , ., . . BZ: f~wm@si're- e, opniI&l EBp, . , ' tirne &@&the regktratiw of any: . . . . . . . . . . . &y: t%, of 'fA@p.tati&ti .qf jl*. ; . '
of the fO1,Iowi$g ~ 0 c ~ n r p & 6 , 03' . . : . . . L~.w) OF&, 1987. . v
. . . . . . . . . , ?, . namely: - . , ,.., ..;.. :/ . .
. . , . '?:
. . . ... ,; . , . . . . ,. . . , . . .., '. . .,
, ., . -. ''3
, ' . .: .. ~ . . . . . . . . . . . . . , : ..,. '> . . ... , ,
....9.. ,
.
' . . + . I" ...
. . .
..... ).. ., .. , . . . . . . . . . . . . .
. . . .
. c
. . . .
. .
. . , . , , . i a d , . . . .
I . . . . . .
, . . 1. Preliminary
'. (21 All ACh docume~ts. ~ a . m a p a shall, 'Zog.tlie ,. . .
puFposea of *~.ti:~.hs &$,,end 49,. -be rWmed:b h'a7.e ". , . 1. Bh.o&:iNa + (i), dw.;;llaY be. & , ,, been aud to. E~ =eg@&;-in aoec+ice *th' . . . . the:. ', . . . , ? s l l n ~ ' - ~ d . ~ i u Registrak~~. ~ l ~ , 1965: ., . , . . . ~. pi.ovision~ af t~iir~ A@- . ' Dn.,the ~rjt.aajr.;f . .? . . , . . . . . . ., . , , ,, " j'
the': wntggt , ,
. . . . . . , . .
5 . . . . . . . . . . . , . . . . . .' . 1 . m.,,
. . .
....
g .. r .F - - -
,:a , ;, '"1'" i'.
22