FEBRUARY 5, 2019] ANDHRA PRADESH GAZETTE EXTRAORDINARY 1
Registered No. HSE/49. [Price : Rs.1-00 Paise
THE ANDHRA PRADESH GAZETTE
PART IV-B EXTRAORDINARY
PUBLISHED BY AUTHORITY
No. 2 ] AMARAVATI, SUNDAY, 17th FEBRUARY 2019.
AN ACT FURTHER TO AMEND SRI VENKATESWARA INSTITUTE OF
MEDICAL SCIENCES UNIVERSITY ACT, 1995.
Be it enacted by the Legislature of the State of Andhra Pradesh in the
Seventieth year of the Republic of India, as follows:-
1. (1) This Act may be called Sri Venkateswara Institute of Medical Sciences University
(Amendment) Act, 2019.
(2) It shall come into force on such date as the Government may, by notification,
appoint.
2. In Sri Venkateswara Institute of Medical Sciences University Act, 1995 in
Section 9, for clause (8), the following clause shall be substituted, namely,-
“(8) the Director, Visakha Institute of Medical Sciences, Visakhapatnam;”.
Short title and
commencement.
Amendment
of section 9.
Act No. 12 of
1995.
ANDHRA PRADESH ACTS, ORDINANCES AND
REGULATIONS Etc.,
The following Act of the Andhra Pradesh Legislature received the assent of the Governor on the
16th February, 2019 and the said assent is hereby first published on the 17th February, 2019 in the
Andhra Pradesh Gazette for general information :-
ACT No. 2 of 2019
DUPPALA VENKATARAMANA,
Secretary to Government,
Legal and Legislative Affairs & Justice,
Law Department.
Printed by the Commissioner of Printing, at A.P. Legislative Assembly Printing Press, Amaravati.
J-6/19
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