िनबंधन सं या पी0ट0-40 ॢबहर गजट
[सधरण [क
ॢबहर सरकर हर क०शत फ ग१न 14 श
(स पटन 2) पटन स!मवर 25 फरवर 2019 fof/k foHkkx
———
vf/klwpuk
25 Qjojh 2019 laŒ ,yŒthŒ&01&04@2019@1557 ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 21 Qjojh 2019 dsk vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
ftrsUæ dqekj]
ljdkj ds fo'ks"k lfpoA
1
[fcgkj vf/kfu;e 3] 2019⁄= fcgkj fofu;ksx vf/kfu;e] 2019sss fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fudklh 31 ekpZ 2019 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;e A Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjs sa Z sa as sa Z sa as sa Z sa a k fuEufyf[kr :i eas ;g asasas vf/kfu;fer gks A&sss
1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z
¼1½ ;g vf/kfu;e fcgkj fofu;ksx vf/kfu;e] 2019 dgk tk ldsxk A
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A
¼3½ ;g 01 vizhy 2018 ds izHkko ls izoÙ̀k gksxkA
2- 2018&19 o"kZ ds Z sZ sZ s fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy a sa s qa sa s qa sa s q 10153]71]63]000 ¼nl gtkj ,d lkS frjiu djksM+ bdgÙkj yk[k frjlB gtkj½S s +S s +S s + :i;s dh fudklh A&sss fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01 vizhy] 2018 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh iwfrZ ds fy,] dqy 10153]71]63]000 ¼nl gtkj ,d lkS frjiu djksM+ bdgÙkj yk[k frjlB
gtkj½ :i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk] fudkys tk ldasxs A
3- fofu;ksxsss A& bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k esa ls fudklh ds
fy, izkf/kdr̀ jkf'k] 01 vizhy] 2018 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA
vuqlwphq wq wq w
¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa
ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a
fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
01 d`f"k foHkkx jktLo 1,25,37,49,000
1,25,37,49,000
iwath
02
i'kq ,oa eRL; lalk/ku foHkkx
jktLo 77,01,000
77,01,000
iwath
03 Hkou fuekZ.k foHkkx jktLo 3,25,77,000
3,25,77,000
iwath 30,19,53,000
30,19,53,000
04 eaf=eaMy lfpoky; foHkkx jktLo 1,63,50,000
1,63,50,000
iwath
05 jkT;iky lfpoky; jktLo
iwath
06 fuokZpu foHkkx jktLo 20,00,00,000
20,00,00,000
iwath
2
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
07 fuxjkuh foHkkx jktLo
iwath
08
dyk] laLdf̀r ,oa ;qok foHkkx
jktLo
iwath
09 lgdkfjrk foHkkx jktLo 7,71,69,57,000
7,71,69,57,000
iwath 9,42,39,25,000
9,42,39,25,000
10 ÅtkZ foHkkx jktLo 9,33,00,00,000
9,33,00,00,000
iwath
11
fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 27,58,78,000
27,58,78,000
iwath
12 foÙk foHkkx jktLo
iwath
13 lwn Hkqxrku jktLo
iwath
14 _.k vnk;fx;ka jktLo
iwath
15 isa'ku
jktLo 8,70,16,00,000 1,06,00,000 8,71,22,00,000 iwath
16 iapk;rh jkt foHkkx
jktLo 1,08,02,00,000
1,08,02,00,000
iwath
17 okf.kT;&dj foHkkx jktLo
iwath
18
[kk| ,oa miHkksDrk laj{k.k foHkkx
jktLo 10,25,02,000
10,25,02,000
iwath
19
i;kZoj.k] ou ,oa tyok;q ifjoÙkZu foHkkx
jktLo 3,72,75,000
3,72,75,000
iwath 5,03,000
5,03,000
3
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
20 LokLF; foHkkx jktLo 7,23,08,31,000
7,23,08,31,000
iwath 1,000
1,000
21 f'k{kk foHkkx jktLo 13,69,29,12,000
13,69,29,12,000
iwath
22 xg̀ foHkkx jktLo 3,47,71,73,000
3,47,71,73,000
iwath 79,49,55,000
79,49,55,000
23 m|ksx foHkkx jktLo 54,00,89,000
54,00,89,000
iwath 15,00,00,000
15,00,00,000
24 lwpuk ,oa tulaidZ foHkkx jktLo
iwath
25 lwpuk izkoSf/kdh foHkkx jktLo 28,00,00,000
28,00,00,000
iwath 35,83,00,000
35,83,00,000
26 Je lalk/ku foHkkx jktLo 40,82,000
40,82,000
iwath
27 fof/k foHkkx jktLo 8,05,00,000
8,05,00,000
iwath
28 mPp U;k;ky; jktLo
iwath
29 [kku ,oa HkwrRo foHkkx jktLo
iwath
30 vYila[;d dY;k.k foHkkx jktLo 34,27,000
34,27,000
iwath 20,00,00,000
20,00,00,000
31 lalnh; dk;Z foHkkx jktLo 2,30,000
2,30,000
iwath
32 fo/kku eaMy jktLo 3,81,45,000
3,81,45,000
iwath
4
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
33 lkekU; iz'kklu foHkkx jktLo 36,00,000 44,20,000 80,20,000 iwath
34 fcgkj yksd lsok vk;ksx jktLo 3,60,00,000 3,60,00,000 iwath
35 ;kstuk ,oa fodkl foHkkx jktLo 14,78,14,000 14,78,14,000 iwath 1,10,00,00,000 1,10,00,00,000
36
yksd LokLF; vfHk;a=.k foHkkx
jktLo 13,00,01,000 13,00,01,000 iwath
37 xzkeh.k dk;Z foHkkx jktLo
iwath 5,00,00,00,000 5,00,00,00,000
38
e| fu"ks/k] mRikn ,oa fuca/ku foHkkx
jktLo 5,37,20,000 5,37,20,000 iwath
39 vkink izca/ku foHkkx jktLo 25,00,00,000 25,00,00,000 iwath
40
jktLo ,oa Hkwfe lq/kkj foHkkx
jktLo 38,60,37,000 38,60,37,000 iwath
41 iFk fuekZ.k foHkkx
jktLo
iwath
42 xzkeh.k fodkl foHkkx jktLo 5,93,84,32,000 5,93,84,32,000 iwath
43 foKku ,oa izkoSf/kdh foHkkx jktLo 20,00,000 20,00,000 iwath 15,00,00,000 15,00,00,000
44
vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx
jktLo 50,78,96,000 50,78,96,000 iwath
45 xUuk m|ksx foHkkx
jktLo 9,00,000
9,00,000
iwath
5
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
46 i;ZVu foHkkx jktLo 15,20,00,000
15,20,00,000
iwath
47 ifjogu foHkkx jktLo 10,16,89,50,000 10,16,89,50,000 iwath
48
uxj fodkl ,oa vkokl foHkkx
jktLo 6,44,51,05,000 6,44,51,05,000 iwath 3,00,00,000 3,00,00,000
49 Tky lalk/ku foHkkx jktLo
iwath 2,15,00,00,000 2,15,00,00,000 50 y?kq ty lalk/ku foHkkx jktLo 1,04,94,00,000 1,04,94,00,000 iwath
51 lekt dY;k.k foHkkx
jktLo 2,48,74,34,000 2,48,74,34,000 iwath 10,39,000 10,39,000 ;ksx jktLosss 81,82,54,67,000 5,10,20,000 81,87,64,87,000
;ksx iwaths was was wa 19,66,06,76,000
19,66,06,76,000
egk;ksxsss 1,01,48,61,43,000 5,10,20,000 1,01,53,71,63,000
fcgkj&jkT;iky ds vkns'k ls] ftrsUæ dqekj]
ljdkj ds fo'ks"k lfpoA ———
25 Qjojh 2019 laŒ ,yŒthŒ&01&04@2019@1558@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 21 Qjojh 2019 dks vuqer fcgkj fofu;ksx vf/kfu;e] 2019 ¼fcgkj vf/kfu;e
3] 2019½dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
ftrsUæ dqekj]
ljdkj ds fo'ks"k lfpoA
6
[Bihar Act 3, 2019]
THE BIHAR APPROPRIATION ACT, 2019
AN
ACT
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT
FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE
SERVICES DURING THE YEAR ENDING THE THIRTYFIRST DAY OF MARCH, 2019
Be it enacted by the Legislature of the State of Bihar in the seventieth year of the Republic of India as follows:-
1. Short title, extent and commencement.-
(1) This Act may be called the Bihar Appropriation Act, 2019.
(2) It shall extend to the whole of the state of Bihar.
(3) It shall come intoforce with effect from 1st April 2018.
2. Withdrawal of total Rs.- 10153,71,63,000 (Ten thousand One hundred Fifty three crore Seventy one lakh and Sixty three Thousand), out of the Consolidated Fund of the State of Bihar for the year 2018-19.- Total Rs.- 10153,71,63,000 (Ten thousand One hundred Fifty three crore Seventy one lakh and Sixty three Thousand), which will not be more than the amount mentioned in column-6 of the schedule of this Act from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 1st April, 2018 in relation to the services mentioned in column-2 of the Schedule of this Act.
3. Appropriation.-The amount authorized for withdrawal from and out of the Consolidated Fund of the State of Bihar under this Act will be for the purposes and services mentioned in the Schedule concerned related to the year commencing from first day of April, 2018 and will be appropriated in respect of them.
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the
Bihar Legislative
Assembly
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
01 Agriculture Department Revenue 1,25,37,49,000
1,25,37,49,000
Capital
02
Animal and Fisheries Resource Department Revenue 77,01,000
77,01,000
Capital
03
Building Construction Department
Revenue 3,25,77,000
3,25,77,000
Capital 30,19,53,000
30,19,53,000
04
Cabinet Secretariat Department
Revenue 1,63,50,000
1,63,50,000
Capital
05
Secretariat of the Governor
Revenue
Capital
06 Election Department Revenue 20,00,00,000
20,00,00,000
Capital
7
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the
Bihar Legislative
Assembly
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
07 Vigilance Department Revenue
Capital
08
Art, Culture and Youth Department
Revenue
Capital
09 Co-operative Department Revenue 7,71,69,57,000
7,71,69,57,000
Capital 9,42,39,25,000
9,42,39,25,000
10 Energy Department Revenue 9,33,00,00,000
9,33,00,00,000
Capital
11
BC and MBC Welfare Department
Revenue 27,58,78,000
27,58,78,000
Capital
12 Finance Department Revenue
Capital
13 Interest Payment Revenue
Capital
14 Repayment of Loans Revenue
Capital
15 Pension Revenue 8,70,16,00,000 1,06,00,000 8,71,22,00,000 Capital
16
Panchayati Raj Department Revenue 1,08,02,00,000
1,08,02,00,000
Capital
17
Commercial Tax Department Revenue
Capital
18
Food and Consumer Protection Department Revenue 10,25,02,000
10,25,02,000
Capital
19
Environment , Forest and Climate Change
Revenue 3,72,75,000
3,72,75,000
Capital 5,03,000
5,03,000
20 Health Department Revenue 7,23,08,31,000
7,23,08,31,000
Capital 1,000
1,000
21 Education Department Revenue 13,69,29,12,000
13,69,29,12,000
Capital
8
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the
Bihar Legislative
Assembly
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
22 Home Department Revenue 3,47,71,73,000
3,47,71,73,000
Capital 79,49,55,000
79,49,55,000
23 Industries Department Revenue 54,00,89,000
54,00,89,000
Capital 15,00,00,000
15,00,00,000
24
Information and Public Relation Department Revenue
Capital
25
Information Technology Department
Revenue 28,00,00,000
28,00,00,000
Capital 35,83,00,000
35,83,00,000
26
Labour Resource Department
Revenue 40,82,000
40,82,000
Capital
27 Law Department Revenue 8,05,00,000
8,05,00,000
Capital
28 High Court of Bihar Revenue
Capital
29
Mines and Geology Department
Revenue
Capital
30
Minorities Welfare Department
Revenue 34,27,000
34,27,000
Capital 20,00,00,000
20,00,00,000
31
Parliamentary Affairs Department
Revenue 2,30,000
2,30,000
Capital
32 Legislature Revenue 3,81,45,000
3,81,45,000
Capital
33
General Administration Department
Revenue 36,00,000 44,20,000 80,20,000 Capital
34
Bihar Public Service Commission
Revenue
3,60,00,000 3,60,00,000
Capital
35
Planning and Development Department Revenue 14,78,14,000
14,78,14,000
Capital 1,10,00,00,000
1,10,00,00,000
9
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the
Bihar Legislative
Assembly
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
36
Public Health Engineering Department Revenue 13,00,01,000
13,00,01,000
Capital
37 Rural Works Department Revenue
Capital 5,00,00,00,000
5,00,00,00,000
38
Prohibition, Excise and Registration Department Revenue 5,37,20,000
5,37,20,000
Capital
39
Disaster Management Department
Revenue 25,00,00,000
25,00,00,000
Capital
40
Revenue and Land Reforms Department Revenue 38,60,37,000
38,60,37,000
Capital
41
Road Construction Department
Revenue
Capital
42
Rural Development Department
Revenue 5,93,84,32,000
5,93,84,32,000
Capital
43
Science and Technology Department
Revenue 20,00,000
20,00,000
Capital 15,00,00,000
15,00,00,000
44
SC & ST Welfare Department
Revenue 50,78,96,000
50,78,96,000
Capital
45
Sugar Industries Department
Revenue 9,00,000
9,00,000
Capital
46 Tourism Department Revenue 15,20,00,000
15,20,00,000
Capital
47 Transport Department Revenue 10,16,89,50,000
10,16,89,50,000
Capital
48
Urban Development and Housing Department Revenue 6,44,51,05,000
6,44,51,05,000
Capital 3,00,00,000
3,00,00,000
49
Water Resources Department
Revenue
Capital 2,15,00,00,000
2,15,00,00,000
10
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the
Bihar Legislative
Assembly
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
50
Minor Water Resource Department
Revenue 1,04,94,00,000
1,04,94,00,000
Capital
51
Social Welfare Department Revenue 2,48,74,34,000
2,48,74,34,000
Capital 10,39,000
10,39,000
Total Revenue 81,82,54,67,000 5,10,20,000 81,87,64,87,000 Total Capital 19,66,06,76,000
19,66,06,76,000
Grand Total 1,01,48,61,43,000 5,10,20,000 1,01,53,71,63,000
By Order of the Governor of Bihar, Jitendra Kumar,
Special Secretary to the Government.
————
[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?
ॢबहर गजट
[सधरण 276%5'1+400%ड+ट,+प+?
Website: http://egazette.bih.nic.in
11