Bihar act 011 of 2019 : The BIHAR APPROPRIATION (No.-3) ACT, 2019

Department
  • FINANCE DEPARTMENT
Ministry
  • Ministry of FINANCE
Enforcement Date

22 Mar 1988

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नबधंन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत वण 141 श

(स पटन 4) पटन ब१धवर 31 जुलाई 2019 fof/k foHkkx

———

vf/klwpuk 31 tqykbZ 2019 laŒ ,yŒthŒ&01&12@2019&5181@ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 29 tqykbZ 2019 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

fcgkj&jkT;iky ds vkns'k ls]

lat; dqekj]

ljdkj ds voj lfpoA

1

[fcgkj vf/kfu;e 11] 2019⁄= fcgkj fofu;ksx ¼sss la[;k&3½ aaa vf/kfu;e] 2019 fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fudklh 31 ekpZ 2020 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;e A Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMs sa Z sa as sa Z sa as sa Z sa a y }kjk fuEufyf[kr :i eas ;gas asas vf/kfu;fer gks A&sss

1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z

¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&3½ vf/kfu;e] 2019 dgk tk ldsxk A

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A

¼3½ ;g 01 vizhy 2019 ds izHkko ls izòÙk gksxk A

2- 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls Z s a sa sZ s a sa sZ s a sa s dqy 14330]06]57]000 qqq ¼pkSng gtkj rhu lkS rhl djksM+ N% yk[k lrkou gtkj½ S S s +S S s +S S s + :i;s dh fudklh Asss & fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh iwfrZ ds fy,] dqy 14330]06]57]000 ¼pkSng gtkj rhu lkS rhl djksM+ N% yk[k lrkou gtkj½

:i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk] fudkys tk ldasxs A

3- fofu;ksx&A&sss bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k esa ls fudklh ds

fy, izkf/kd̀r jkf'k] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA

vuqlwphq wq wq w

¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa

ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a

fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

01 Ñf"k foHkkx jktLo 1,19,67,54,000 0 1,19,67,54,000 iwath 0 0 0

02

i'kq ,oa eRL; lalk/ku foHkkx

jktLo 68,70,00,000 0 68,70,00,000 iwath 0 0 0

03 Hkou fuekZ.k foHkkx jktLo 0 0 0

iwath 1,74,29,10,000 0 1,74,29,10,000 04 eaf=eaMy lfpoky; foHkkx jktLo 53,15,000 0 53,15,000 iwath 1,21,43,72,000 0 1,21,43,72,000 05 jkT;iky lfpoky;

jktLo 0 0 0

iwath 0 0 0

06 fuokZpu foHkkx

jktLo 3,98,27,50,000 0 3,98,27,50,000 iwath 0 0 0

2

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

07 fuxjkuh foHkkx jktLo 0 0 0

iwath 0 0 0

08

dyk] laLd̀fr ,oa ;qok foHkkx

jktLo 0 0 0

iwath 0 0 0

09 lgdkfjrk foHkkx jktLo 16,23,18,000 0 16,23,18,000 iwath 0 0 0

10 ÅtkZ foHkkx

jktLo 16,93,00,00,000 0 16,93,00,00,000 iwath 0 0 0

11

fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 0 0 0

iwath 0 0 0

12 foÙk foHkkx

jktLo 14,64,50,000 0 14,64,50,000 iwath 76,70,04,00,000 0 76,70,04,00,000 13 lwn Hkqxrku

jktLo 0 0 0

iwath 0 0 0

14 _.k vnk;fx;ka

jktLo 0 0 0

iwath 0 0 0

15 isa'ku

jktLo 77,20,00,000 0 77,20,00,000 iwath 0 0 0

16 iapk;rh jkt foHkkx

jktLo 69,14,56,000 0 69,14,56,000 iwath 0 0 0

17 okf.kT;&dj foHkkx

jktLo 0 0 0

iwath 0 0 0

18

[kk| ,oa miHkksDrk laj{k.k foHkkx

jktLo 6,07,19,000 0 6,07,19,000 iwath 0 0 0

19

i;kZoj.k] ou ,oa tyok;q ifjoÙkZu foHkkx

jktLo 1,000 0 1,000 iwath 35,71,000 0 35,71,000

3

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

20 LokLF; foHkkx jktLo 74,42,35,000 0 74,42,35,000 iwath 17,51,29,000 0 17,51,29,000 21 f'k{kk foHkkx

jktLo 5,49,34,00,000 0 5,49,34,00,000 iwath 3,00,00,00,000 0 3,00,00,00,000 22 xg̀ foHkkx

jktLo 78,11,34,000 0 78,11,34,000 iwath 79,68,00,000 0 79,68,00,000 23 m|ksx foHkkx

jktLo 3,00,01,000 0 3,00,01,000 iwath 0 0 0

24 lwpuk ,oa tulaidZ foHkkx jktLo 7,00,000 0 7,00,000

iwath 0 0 0

25 lwpuk izkoSf/kdh foHkkx jktLo 4,00,00,000 0 4,00,00,000 iwath 0 0 0

26 Je lalk/ku foHkkx jktLo 17,54,85,000 0 17,54,85,000 iwath 0 0 0

27 fof/k foHkkx

jktLo 5,00,000 0 5,00,000 iwath 0 0 0

28 mPp U;k;ky;

jktLo 0 0 0

iwath 0 0 0

29 [kku ,oa HkwrRo foHkkx jktLo 0 0 0

iwath 0 0 0

30 vYila[;d dY;k.k foHkkx jktLo 0 0 0

iwath 7,50,00,000 0 7,50,00,000 31 lalnh; dk;Z foHkkx

jktLo 0 0 0

iwath 0 0 0

32 fo/kku eaMy

jktLo 0 0 0

iwath 0 0 0

4

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

33 lkekU; iz'kklu foHkkx jktLo 6,20,00,000 0 6,20,00,000 iwath 0 0 0

34 fcgkj yksd lsok vk;ksx jktLo 0 0 0

iwath 0 0 0

35 ;kstuk ,oa fodkl foHkkx jktLo 18,05,78,000 0 18,05,78,000 iwath 43,48,00,000 0 43,48,00,000

36

yksd LokLF; vfHk;a=.k foHkkx

jktLo 1,000 0 1,000 iwath 0 0 0

37 xzkeh.k dk;Z foHkkx jktLo 10,00,00,00,000 0 10,00,00,00,000 iwath 1,00,00,00,000 0 1,00,00,00,000

38

e| fu"ks/k] mRikn ,oa fuca/ku foHkkx

jktLo 12,79,60,000 0 12,79,60,000 iwath 0 0 0

39 vkink izca/ku foHkkx jktLo 2,14,84,000 0 2,14,84,000 iwath 0 0 0

40

jktLo ,oa Hkwfe lq/kkj foHkkx

jktLo 50,98,97,000 0 50,98,97,000 iwath 0 0 0

41 iFk fuekZ.k foHkkx

jktLo 0 0 0

iwath 0 0 0

42 xzkeh.k fodkl foHkkx jktLo 0 0 0

iwath 0 0 0

43 foKku ,oa izkoSf/kdh foHkkx jktLo 8,68,60,000 0 8,68,60,000 iwath 0 0 0

44

vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx

jktLo 45,15,05,000 0 45,15,05,000 iwath 0 0 0

45 xUuk m|ksx foHkkx

jktLo 0 0 0

iwath 0 0 0

5

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

46 i;ZVu foHkkx jktLo 7,48,89,000 0 7,48,89,000 iwath 0 0 0

47 ifjogu foHkkx

jktLo 0 0 0

iwath 0 0 0

48

uxj fodkl ,oa vkokl foHkkx

jktLo 1,80,76,95,000 0 1,80,76,95,000 iwath 50,00,00,000 0 50,00,00,000

49 Tky lalk/ku foHkkx jktLo 0 0 0

iwath 0 0 0

50 y?kq ty lalk/ku foHkkx jktLo 7,18,00,000 0 7,18,00,000 iwath 80,00,00,000 0 80,00,00,000 51 lekt dY;k.k foHkkx

jktLo 11,33,21,61,000 0 11,33,21,61,000 iwath 23,06,27,000 0 23,06,27,000 ;ksx jktLosss 56,62,70,48,000 0 56,62,70,48,000

;ksx iwaths was was wa 86,67,36,09,000 0 86,67,36,09,000

egk;ksxsss 1,43,30,06,57,000 0 1,43,30,06,57,000

fcgkj&jkT;iky ds vkns'k ls] lat; dqekj]

ljdkj ds voj lfpoA

———

31 tqykbZ 2019

laŒ ,yŒthŒ&01&12@2019&5182@yst—fc gkj f o/ kku e aMy } kjk ;F k ki kf jr v kSj e g ke fg e jk T ;i k y } k jk fn uk ad 2 9 tqy kbZ 2 0 1 9 d ks vuqe r fcgkj fofu;ksx ¼la[;k&3½ vf/kfu;e] 2019 d k fuE ufy f [kr vaxzsth vuqokn f c gk j jkT ; i ky ds izk f/ kd k j ls b l ds }k jk izd k f'kr f d ; k tk rk g S] ftl s Hkk jrh ; l afo/ kk u ds vuqPNsn&3 4 8 d s [kaM ¼ 3 ½ ds v /kh u mD r vf/ k fu; e d k vax zsth Hkk" k k esa i zk f/ kd̀r i k B le >k tk; sx kA

fcgkj&jkT;iky ds vkns'k ls]

lat; dqekj]

ljdkj ds voj lfpoA

6

[Bihar Act 11, 2019] THE BIHAR APPROPRIATION (No.-3) ACT, 2019

AN

ACT

TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM

AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES

DURING THE YEAR ENDING THE THIRTY FIRST DAY OF MARCH, 2020.

Be it enacted by the Legislature of the State of Bihar in the seventieth year of Republic of India as follows:-

1. Short title, extent and commencement .—

(1) This Act may be called the Bihar Appropriation (No.-3) Act, 2019.

(2) It shall extend to whole of the state of Bihar.

(3) It shall come intoforce with effect from 1st April 2019.

2. Withdrawal of total Rs.- 14330,06,57,000 (Rs. Fourteen thousand three hundred thirty crore six lac fifty seven thousand), out of the Consolidated Fund of the State of Bihar for the year 2019-20.-Total Rs.- 14330,06,57,000 (Rs. Fourteen thousand three hundred thirty crore six lac fifty seven thousand), which will not be more than the amount mentioned in column 6 of the schedule of this Act from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 01 April, 2019 in relation to the services mentioned in column 2 of the Schedule of this Act.

3. Appropriation.— The amount authorized for withdrawal from and out of the Consolidated Fund of the State of Bihar under this Act will be for the purposes and services mentioned in the Schedule concerned related to the year commencing from first day of April, 2019 and will be appropriated in respect of them.

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

01 Agriculture Department Revenue 1,19,67,54,000 0 1,19,67,54,000 Capital 0 0 0

02

Animal and Fisheries Resource Department Revenue 68,70,00,000 0 68,70,00,000 Capital 0 0 0

03

Building Construction Department

Revenue 0 0 0

Capital 1,74,29,10,000 0 1,74,29,10,000

04

Cabinet Secretariat Department

Revenue 53,15,000 0 53,15,000 Capital 1,21,43,72,000 0 1,21,43,72,000

05

Secretariat of the Governor

Revenue 0 0 0 Capital 0 0 0

7

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

06 Election Department Revenue 3,98,27,50,000 0 3,98,27,50,000 Capital 0 0 0

07 Vigilance Department Revenue 0 0 0

Capital 0 0 0

08

Art, Culture and Youth Department

Revenue 0 0 0

Capital 0 0 0

09 Co-operative Department Revenue 16,23,18,000 0 16,23,18,000 Capital 0 0 0

10 Energy Department Revenue 16,93,00,00,000 0 16,93,00,00,000 Capital 0 0 0

11

BC and MBC Welfare Department

Revenue 0 0 0 Capital 0 0 0

12 Finance Department Revenue 14,64,50,000 0 14,64,50,000 Capital 76,70,04,00,000 0 76,70,04,00,000

13 Interest Payment Revenue 0 0 0

Capital 0 0 0

14 Repayment of Loans Revenue 0 0 0

Capital 0 0 0

15 Pension Revenue 77,20,00,000 0 77,20,00,000 Capital 0 0 0

16

Panchayati Raj Department Revenue 69,14,56,000 0 69,14,56,000 Capital 0 0 0

17

Commercial Tax Department Revenue

0 0 0

Capital 0 0 0

18

Food and Consumer Protection Department Revenue 6,07,19,000 0 6,07,19,000 Capital 0 0 0

8

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

19

Environment , Forest and Climate Change

Department

Revenue 1,000 0 1,000 Capital

35,71,000 0 35,71,000

20 Health Department Revenue 74,42,35,000 0 74,42,35,000 Capital 17,51,29,000 0 17,51,29,000

21 Education Department Revenue 5,49,34,00,000 0 5,49,34,00,000 Capital 3,00,00,00,000 0 3,00,00,00,000

22 Home Department Revenue 78,11,34,000 0 78,11,34,000 Capital 79,68,00,000 0 79,68,00,000

23 Industries Department Revenue 3,00,01,000 0 3,00,01,000 Capital 0 0 0

24

Information and Public Relation Department Revenue 7,00,000 0 7,00,000 Capital 0 0 0

25

Information Technology Department

Revenue 4,00,00,000 0 4,00,00,000 Capital 0 0 0

26

Labour Resource Department

Revenue 17,54,85,000 0 17,54,85,000 Capital 0 0 0

27 Law Department Revenue 5,00,000 0 5,00,000 Capital 0 0 0

28 High Court of Bihar Revenue 0 0 0

Capital 0 0 0

29

Mines and Geology Department

Revenue 0 0 0 Capital 0 0 0

30

Minorities Welfare Department

Revenue 0 0 0 Capital 7,50,00,000 0 7,50,00,000

31

Parliamentary Affairs Department

Revenue 0 0 0

Capital 0 0 0

9

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

32 Legislature Revenue 0 0 0 Capital 0 0 0

33

General Administration Department

Revenue 6,20,00,000 0 6,20,00,000 Capital 0 0 0

34

Bihar Public Service Commission

Revenue 0 0 0

Capital 0 0 0

35

Planning and Development Department Revenue 18,05,78,000 0 18,05,78,000 Capital 43,48,00,000 0 43,48,00,000

36

Public Health Engineering Department Revenue 1,000 0 1,000 Capital 0 0 0

37 Rural Works Department Revenue 10,00,00,00,000 0 10,00,00,00,000 Capital 1,00,00,00,000 0 1,00,00,00,000

38

Prohibition, Excise and Registration Department Revenue 12,79,60,000 0 12,79,60,000 Capital 0 0 0

39

Disaster Management Department

Revenue 2,14,84,000 0 2,14,84,000 Capital 0 0 0

40

Revenue and Land Reforms Department Revenue 50,98,97,000 0 50,98,97,000 Capital 0 0 0

41

Road Construction Department

Revenue 0 0 0 Capital 0 0 0

42

Rural Development Department

Revenue 0 0 0 Capital 0 0 0

43

Science and Technology Department

Revenue 8,68,60,000 0 8,68,60,000 Capital 0 0 0

44

SC & ST Welfare Department

Revenue 45,15,05,000 0 45,15,05,000 Capital 0 0 0

10

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the Bihar

Legislature

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

45

Sugar Industries Department

Revenue 0 0 0 Capital 0 0 0

46 Tourism Department Revenue 7,48,89,000 0 7,48,89,000 Capital 0 0 0

47 Transport Department Revenue 0 0 0

Capital 0 0 0

48

Urban Development and Housing Department Revenue 1,80,76,95,000 0 1,80,76,95,000 Capital 50,00,00,000 0 50,00,00,000

49

Water Resources Department

Revenue 0 0 0 Capital 0 0 0

50

Minor Water Resource Department

Revenue 7,18,00,000 0 7,18,00,000 Capital 80,00,00,000 0 80,00,00,000

51

Social Welfare Department Revenue 11,33,21,61,000 0 11,33,21,61,000 Capital 23,06,27,000 0 23,06,27,000

Total Revenue 56,62,70,48,000 0 56,62,70,48,000 Total Capital 86,67,36,09,000 0 86,67,36,09,000 Grand Total 1,43,30,06,57,000 0 1,43,30,06,57,000

By Order of the Governor of Bihar, Sanjay Kumar,

Under Secretary to the Government.

————

[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

ॢबहर गजट

[सधरण 884%5'1+400%ड+ट,+प+?

Website: http://egazette.bih.nic.in

11

SECTIONS