ORDERS BY THE GOVERNOR
(icr
Pausa 1
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LEGISLATIVE DEPARTMENT : LEGISLATIVE BRANCH
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NOTIFICATION
The 7th January, 1984 No.LGL·55/81/2~.-The following Act of the Assam Legislative '.Assembly which received the assent of the President . is -hereby published !for general infQrmation. .
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14 1 HE ASSAM GAZETTE, EXTRAORDINARY, JAN. 7, 1984
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. ~ ASSAM ACT NO .. 11 OF 1984 (Received the assent of the President on 26th December, 1983) THE MATERNITY 'BENEFIT (ASSAM AMENDMENT) ACT, 1983 · An
Act
further to amend the Mater.pity Benefit
Act, 1961 in its application to the State
of Assam.
-Preamble. V/hereas ·it is expedient ' further · to ame.1:-1d the Maternity 'Benefit Act. 1961, hereinafter called the principal Act. in
·its application to the State of Assam. in
the manner hereinafter appearing;
It is hereby enacted in the Thirtv-
·tourth Year of the- Republic of India as
follows: --
Short title, 1. (1) This Act may be called thP Mate1·'-extent and ~ commence- nity Benefit (Assam Amendment)
ment. Act, 198 ~L
(2) It extends to the whole of the State of Assam . .
(3) It shall · come into force on such date as the State Govevnment may, : by notification in the· Off\cial Gazette, appoint. ·
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Central
Act 53
of 1961
Amendment 2.
' of section 5
of Central
Act 53_
of 1961
In the explanation appended to sub:- . section (1) of section 5 of the princi- pal Act. as amended by the Assam J , (as amended
by Assam
Act XII
of 1964).
Act XII of 1964, the word "six" ap- pearing after the · words "multiplied by" shall be substituted by the word
"seven" . _ MD. SAADULLAH, S~cretairv to the Govt. of Assam, · Judicial & Legislative Deptt . . -GAU-aATl-Print.'d ond published by the Supdt. i/c,.A~sam Govt. Printillg Prcsi (Ex-Gavette) l'o. T-l::ClGQ.-500-7.11.984~ · - · · ·'
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