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• ~. ~. ~ 10 ~ 2006--qrq 20, "lllcfi 1927 · ~.~10~2006
~ . '' . ,,,n '-t-;Jl'-i., sf.llfc!i <}<~1":!,·1/ cfij,_ 114-009/2()() 3120-01 -03. "
~ 23s121-3l~/06. @·dh-111~ fq•,wn:r~cfil f11-1faforn 3-lf1-.rf.,1:ri:rf~mi::r:~ 6-1-2006 cfil?TT-, · 'Tc.fil ~
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23
0-c1lft•I~ ~ ~ ~ ~ B ,F.n ->112~11:l,fll(, ~ fm"
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24
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(~ 1 WI_ 2006)
. ',,.., ~ qq 2oos-2006
~
0Tflfl• t¥ ~
~
f.Jfkit * ~ 3itt
umm * ~ 3itt r.:.~
~ ~ *
ft;p) ~- ' .
~ci'li 2005-2006 ~ ft.lit·~ cift ~ f.lfu if * 398, 44, 35, 982
2. mft~ ~ cfi1 m'iffi f.lf~ il ~if;-~ ( 3) it~ rlWIT ft 3Rfl-.lcfi ~ ~- ~ ¥f qiT ~ .wrr.
~-. 3. ~ ~m::r:rirf::n:1 i§tjlfi•I~ ~c!i1m¾if f.lf~itft
emu 2 3:fn: 3~)
-------------~------~-----·--·- -- ------··-·
~cfil ~ 3lR ~. . f19R1f@a fl 3Rfl'-.F-fi uw:rr ---~-- -~ --- - -
~ . fc!"l"R B'lll m¾qf.n~
WU~ ~'lllful
(1) (2) _ _(32._. ------· -- --- . m m m
01 BfllPl~ -~ 3,00, 100 5,00,000 8,00, 100 02 ~ ~ fc!'IJTll ft ~'t@ 3A ~ 36,20,000 0 36,20,000 o1:fll.
03 ~ ~ 8,42,88,000 O· 8,42.88,000
• 1t;;it 5,.15,00,000 0 5, 15,00,000 04 ~ ffl'IJTll ft ~'t@ .-3f'
06 fc@ rci'IJTll ft ~'ml o!l
0 1,39,63,600
1
I
•·
..
2
• ~~tlll~ ~, ~ 10 ~ 2006 24 (I)
I
(1) (2) (3)
m m
07 cllfiilf"'-lcfi ~ fcf'IWT ~ -tj.jf~~. 2,00,00,000 0 2,00,00,000 o!f!l.
08 'l!_~~f;@J~ ~ 2,03:60,000 11,52,300 2, 15, 12,300
I.
.. 10 oR ~ 2,44,50,000. 3,75,90,475 6,20,40,475 !
11 ~ v:ct ~ fcf'IWT ~ -tj.jfmr ~ 9,70,84,000 0 9,70,84,000 o!f!l .
• 12 ·~ fcf'IWT ~ -tj.jfmr o!f!l ~ 10,08,00, 100 0 10,08,00, 100 1t;;ft 25,00,00,000 0 25,00,00,000
13 ~ ~ 7,45,00,000 0 7,45,00,000
14 4'{141<:'H rc!'IWT ~ -tj.jf~ ~ ~ 30,00,000 2, 11,000 32, 11,000 16 ~1lTWT ~ 3,28,000 0 3,28,000
19 ~~v:ct·~~ ~ 3,32,39,600 0 3,32,39,600
22 ~ ~ v:ct fcfcm:r fcf'IWT- ~ 6,50,000 0 6,50,000 ~~-
... .
23 ~ zjmq;i fcf'IWT .~ 2,00,07,100 0 2,00,07, 100 1t;;ft 5,40,06,000 0 5,40,06,000
24 . ~ f.rajur cfif4~~ am ll'l ~ 2,50,00,000 0 2,50,00,000 25 ~ mq;:r fcf'IWT ~ -tj.jfmr o!f!l ~ 50,00,000 0 50,00,000 1;;fi 10,00,00,000 0 10,00,00,000 ..
26 ~ fcf'IW! .) -tj.jf~ o!l
28 ·~m'tlRm 16,69,000 6,25,000 22,94,000
29' ~ ~ v:ct ~ ~ 17,70,000 200 17,70,200
30 ~ (1~ mur fcrcf;rn fcf'IW! ~ ~ 100 23,52,300 23,52,400 " r Boff'mr clf
,
3
• 24 (2) ~ffil:PI~ ~, ~ 10 ~ 2006 -- ··--·- _ _t),...
' (3) {!: - ( 1 ) ---- ----· (2) m m m
31 ~' &!Tf$f; (!~ Hif@-Fhl fu'lWT ~ 200 0 200 f:t oo"tIB oi:r:!.
32 ;,r~ fu'lWT -le) ~l@ cZ!
34 ~~ ~ 1,50,000 0 1,50,000
,._
37 ---~ t,ft 1,00,00,000 0 1,00,00,000
• 39 1-Slli;f, 1l'TTITT, 3wffe! (!~ -a-cr'ITTm! ~ 1,06,81,000 0 l.06,81,000 ma.;ur fu'lWT f:t OOlIB cZ!
41 ~~ ~ d9<11Zil11 ~ 51,54,21,967 0 51,54,21,967
t,ft 30,85,09,300 0 30,85,09,300
42 ~ aJ5[ d941Zil1I ·s=t ~m, t,ft 9,50,00,200 0 - 9,50,00,200 ~HllTU!cfif
43 ~am-~~ -~ 10,00, 100 0 10,00, 100
44 0CTfuaJT -~ 28,95,15,100 0 28.95, 15,.100
45 ~ fu,:m f.,qtur cfif
.
47 ~i r~a:rr am -;;r-f .'
55 l'lf~1 l(cT ~ ~ i OOlIB ~ 2,85,00,400 0 2 ,85,00,400 c7.l
56 mi=ilw1 ~ 7,5o;ooo ·o 7,50,000 ..
57 ~ m:n~-R fu'lWT f:t ~-IB ~ t,ft 1,600 0 1,600 f:t ~ mil qfl:
-<
64 ~ ~ ~ ~ fcmq ~ ~ 5;24,42,000 0 5,24,42,000
<-ITZiR!.•' -'PIT 3,20,00,000 0 3.20,00,000 65 fu.:!m· fu'llJTf ~ 1,78, 16,000 o· 1,78,16,000 1t;;ft 40;00,000 0 40,00,000
4
}:, (1)
66 .
67
I
! -4
•77
78
79
80
81
· 82
..
...
•, · 0ulfl•I~ ~, ·~ 10 "Flc!U. 2006 240)
(2)
~ m:TTlf'I fci'IWT it ~'tlcl ~ 'tit .=I WT
ITT1 qf
~ fci'IWT it ~'tlcl ~ ~
WT
f;,ifc1,ct11 man fci'IWT it ~'tlcl ~ ~ ~~~~au·
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· ~ ~ 3q41;,,111fi" 3TTfTTTI ·. ~~~~3TI
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'tit
43,75,000
13,74,83,000
200
2,00,00,000
10,00,000
25,00,000
1,46,69,040
7,50,00,000
29,85,42,200
47,98,00,000
12,35;00,200
(3)
0
0
0
0
0
0
0
0
0
0
0
43,75,000
13,74,83,000
200
2,00,00,000
10,00,000
25,00,000
1,46,69,040
7,50,00,000 .
· 29,85,42,200 .
47,98,00,000
12,35.00,200
2, 78,04,04,307 4,24,31,275 2,82,28,35,582
1, 16,16,00,400 0 1, 16, 16,00;400
3,94,20,04,707 4,24,31,275 3,98,44,35,982
5
24 (4)
~' "Rfi 10 ~ 2006 , ~ 238/21-3l~/06.-'lffi(f ~ ~l-TR ~ ~ 348 ~ ~ (3) ii,,ar:i;mur if i9ulfi 11~ fclf.r:rtrr (~ 4) alf~, 2006 (~ 1 wt_ 2006) q;r anr;;ft ~~ii> W'tlc!m: ~ ~ ~ ~ -;;iror l Short title .
· 0ffifi•I~ ~~if,~ rt o\!ll 611~~11:j,AI{,
~ ~ ~' ~-"frrqcf,
CHHA ITISGARH ACT
(No. I of 2006)
THE CHHATTISGARH ·APPROPRIATION (No. 4) ACT, 2006 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year 2005-
2006. .
Be it enacted by the Chhattisgarh Legislature in the Fifty Six year of the Republic of' India as follows:~
I. This Act may be called the Chhattisgarh Appropriation Act, 2006 (No. I of 2006). Issue of Rs. · 2. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exteeding those specified in column (3) of the Schedule amounting in the aggregate to the sums of Three Hundred Ninety Eight Crore Forty Four Lakh Thirty Five Thousand Nine Hundred Eighty Two rupees towards defraying the several charges which will come in the course of payment during the financial year 2005-2006 in respect
and out of the Con-
solidated Fund of the
State for the Finan-
cial Year'2005-2006.
Appropriation.
specified in column (2) of the schedule. ·
3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State
. . ofChhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
◄
...
6
• 0ijh:i11~ ~. ~ 10 ~ 2006 24 (5) .fa·
THE 'SCHEDULE
( See Section 2 and 3) No. of Vote Services and purposes, Sums not exceeding Voted by the Charged on Tot,\!
Legislative Consolidated
Assembly Fund
( 1) (2)(3)
Rs . Rs. Rs.
.. ,
Gen~ral Administration 01 · Revenue , 3,00.100 5.00.000 8.00.100
02 Other expenditure pertaining to Revenue 26.20,000 0 26.20.000
• General Administration Department.
03 Police Revenue 8.42.88.000() 8.42.88.000 Capital 5.15,00,000 0 5.15.00.000
04 Other expenditure pertaining to Home Revenue 5.15,00,000 0 5.15.00.000 Department.
05 Jail Revenue 7.47,00,000 0 7,4 7 .00.000
06 Expenditure pertaining to Finance Revenue 1,39,63,600 0 1.39.63.600 Department.
07 · Expenditure pertaining to Commer- Revenue 2,00,00,000 0 2.00.00.000 cial Tax Department.
08 Land Revenue and.District Adminis- Revenue 2,03,60,000 11.52.300 2.15.12.300 tration.
~o Forest Revenue 2.44,50.000 3.75.90.475 6,20.40.475 · I I Expenditure pertaining to Commerce Revenue 9,70,84,000 .() 9.70.84.000 and Indus!ry Department. . .
12 Expenditure pertaining to Energy · Revenue (0,08,00, I 00 0 I O,O)UJO. I 00 Department. Capital 25.00,00,000() 25.00.00.00Q
13 Agriculture Revenue 7,45,00,000() 7.45.00.000
14 Expenditure pertaining to Animal - Revenue 30.00,000 2.11.000 ~2.11.000 · Husbandry Department.
~
16 Expenditure pertaini!lg to Fisheries Revenue 3,28,000 (} :U8,000 Department.
19 Public Health and, Family Welfare Revenue . 3.32,39.600 () ' 3.32.39.600
22 Urban Administration and Deve- Revenue 6,50.000 () •' 6.50.000 lnpment Department-Urban Bodies
7
..
24 (6)
"-' ·.-.
(1)
23
24
25
(2)
Water Resources Department Public Works-·roads ·and bridges Expenditure pertaining-to Mineral resources Department.
26 · Expenditure pertaining to Culture Department.
27 School Education
. 28 State Legislature 29 · Administration of Justice and· Elections.
30,
31
. 33
34
37
Expenditure ·pertaining to Panchayat and Rural Development Department. Expenditure pertaining to Planning Economics and Statistics
Departmeni.
Expenditure pertaining to Pui!ic Relations Department.
Expenditure pertaining to Tribal welfare Department.
Expenditure pertaining to Social welfare Department.
Tourism
, 39 Expenditure pertaining to Food, Civil Supplies_ and Consumer Protection Department.
41 · Tribal Areas Sub-plan
. 1r·~-.
42 PublicWorks ;elating to Tribal Arels•Sub-Plan'.:roads and bridges .. ,_,_ - ,~ ..... ':)!. ., ·- ' ~ ,·, f
Expenditure pertaining to Sports' .
and°Youtti'Welfare Department:
'. _.-·.,! ·. ' -,• .· ' . ~"!
i
Revenu·e
Capital ·
Revenue
Revenue
Capital
Revenue
Revenue
·Revenue
Revenue
Revenue
Revc_nue
Revenue
Revenue
Revenue
Capital
· Revenue
Revenue
. Capital Capital° ,_ ·..; · ·Revenue Rs.
2,00,07,100 ·
5,40,06,000
2,50.00,000
50,00,000
I 0,00,00,000
66,79,000
18,76,30,800
~16,69,000
17,70,000
100
200
4;00,00,000
100
1,50,000
l ,00,00,000
1,06,81,000
51,54,21,967 ·
30,85,09,300
9,50,00,200
10,00,100
(3)
Rs.
0
0
0
0
0
0
o.
6,25,000
200
23,52,300
O·
0
0
()
()
0
o·
0
Rs.
2,00,07,100
5,40.06.000
2,50.00.000
50,00,000
I 0,00.00,000
66.79,000
18,76.30.800
22.94.000
17.70,200
23.52,400
200
4,00.00,000
100
1.50.000
I ;00.00.000
1,06.81.000
51;54.21,967
30,85.09.300
0' 9.5f).00.200 '10.00.100
·~·
..
. -'1:
1'·
i
8
~
,.
• ~ ' I l.
(1)
44
45
47
55
56
57
64
65
66
67
75
77
78
79
80
81
~-ajijll~ ~, ~ 10 ~ 2006
(2)
Rs. - . Expenditure pertaining to Higher Re:venue 28,95,15,100 Education Department.
Minor Irrigation Works Revenue 600
Man-Power Planning and Technical Revenue 3,17,01,000 Education Department. Capital 4,16,00,100 ,Expenditure pertaining to Women Revenue 2,85,00,400 · and Child Welfare.
Rural"Industries . Revenue 7,50,000-
Externally aided Projects pertaining Capital L600 to Water resources Department.
Special Component Plan For Revenue 5,24,42,000 Scheduled Castes. Capital 3,20,00,000
Aviation Department Revenue 1,78,16,000 Capital · 40,00,000
Welfare of Backward Classes Revenue 43,75,000 Public Wo_rks-Buildings Capital 13,74,83,000 · NABARD aided Projects pertaining Capital 200· to Water Resources Department.
Externally aided Projects Pertaining Revenue 2,00,00,000 to Development _of Tribal areas in
Bilaspur Division.
Externally Aided Projects pertaining Revenue 10,00,000 to Rural Industries Department. · Capital 25,00,000 Expenditure pertaining to Medical Revenue 1,46,69,040 Education Department. Capital 7,50,00,000 Financial assistance-to Three tier Revenue 29,85,42,200 Panchayati Raj Institutions.
Financial assistance to Urban Revenue 47,98,00,000 bodies.
' ·.
24 (.7)
(3)
Rs, Rs.
0 28,95,15,100
0 600
0 3,17,01,000
0 4, r6,00, I 00
0 2,85,00,400
0 7,50,000
0 1,600
0 . 5,24,42,000
0 3,20,00,000
0 1,78,16,000
o· . 40,00,000
0 43,75,000
0 13,74,83,000
0 200
0 2,00,00,000
0 10,00,000
0 25,00,000
0 l ,46_,69,040
0 7,50,00,000
0 29,85,42,200
0 47,98,00,000
9
· 24 (8)
(1)
82
0-ffi{FIG m, ~ 10 ~ 2006
(2)
Financial assistance to Three tier Panchayati Raj Institutions under. the tribal area sub-pl,!ln,
. Total
10