15
ORISSA ACT 3 OF.1986
* THE ORISSAMOTOR VEHICLES(TAXATION OF PASSENGERS) REPEAL) ACT, 1986
[Receivedthe assentof theGovernoronthe7thMarch1986,firstpublished in an extraordinaryissueof the orissaGazette,datedthe 10thMarch1986]
An act to repeal the Orissa Motor Vehicles (Taxation of Passengers) Act, 1969
Be.itenactedby theLegislatureof theStateofOrissain,theThirty-seventh Year of the Republic of India, as follows:—
l. (1) ThisActmaybe calledthe OrissaMotorVehicles(TaxationofShort dtl• gad commen• passengers), (Repeal) Act, 1986.
(2) It shallbedeemedto havecomeinto forceon the 18th day of October, 1985.
ReDea1 of Orlsga Act 11 of 1969.
Repeal
2. TheOrissaMotor Vehicles(Taxationof Passengers)Act, 1969 is herebyOrissa,Act repea led,
3. Th3 Orissa Motor Vehicles (Taxation of Passengers) 1985 is hereby repealed.
For the Bill SeeOrissa GazetteExtraordinary,dated the 4th February,
11 1969,
(Repabl) •Ordinance, Orissaordi- nence No. Of 1985.
1986 (No. 128)
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