Chhattisgarh act 017 of 2010 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2010

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CHHA TTISGARH ACT

(No. 17 of 2010)

THE CHHATTISGARH APPRPPRIATION (No. 3) ACT, 2010

An Act to authorise payment and a,;p. uvriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Finandal Year 2010-11.

Be-it enacted by the Chhattisgarh Legisiature in the Sixty first year of the Republic of India as follows :-

S_hort title. I.

2.

This Act may be called the Chhattis~ 1rh Appropriation Act, 2¹)10 (No. 17 of 2010). From and out 9f the Consolidated Fum, of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of J' ~ine hundred eighty four crore fifty eight lakhs twenty thre(: thousand three_· hundred rupees towards defraying the several charges

Issue ot Rs. 9,84,58,23,300/-

from andoutofthe Consolidated Fund

of the 'State for the

:Financial . Year- 2010-11.

-which will come in the course of payment during the financial year 2010-11 in respect of services specified in colum1, (2) of the schedu_le.

Appropriation. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes . expressed in the Schedule in relation. to the said year.

THE SCHEDULE

( See Section 2 and 3) No.of Services and Sums not exceeding Vote Purposes Voted by the Chaiged on Total Legislative Consolidated

Assembly· Fund

(I) (2) (3)

Rs. Rs. Rs.

01 General Administration Revenue J ,94,57 ,000 0 1,94,57 ,000

02 Other expenditure pertaining Revenue j, 10,00,000 0 1., 10,00,000 to ·,General· Administration

Department.

03 Police Revenue 19,35,00,500 0 .19,35,00,500

. ..: ... ;. :,~~. ' . :

04: Other expenditure pertaining Reyenue 2,00,100 0 2,00,100 to Home Department

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06 Expenditure pertammg to Revenue 7-0000100 -~ 0 7,00,00,100 Finarice Department.

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07 Expenditure pertaining to Revenue 31,00,00,000 0 3 .1,00,00,000 , _,., . W.' . . Commercial Tax Department.

r ...

6

(1) (2) (3)

Rs. Rs. Rs.

08 Land revenue and district Revenue 100 0 100 administration.

10 Forest !(evenue 8,32,00,000 0 8,32,00,000

12 Expenditure pertaining to Revenue 5,00,00,000 0 5,00,00,000 Energy Department.

13 Agriculture Revenue ; ,39,49,82,000 0 1,39,49,82,000

14 Expenditure pertaining to Revenue 18,92,000 0 18,92,000 Animal Husbandry

Department.

15 Financial assistance to three Revenue 2,52,00,000 0 2,52,00,000 tier Panchayati Raj Jnstitu-

tions under Scheduled

Caste Sub Plan.

16 Expenditure pertaining to Revenue 7,55,000 0 7,55,000 Fisheries Department.

18 Labour Revenue 1.8 I ,90,000 0 1,81,90,000

19 Public Health and Family Revenue 100 0 100 Welfare.

20 Public Hc;:ilth Engineering Revenue 8,82,00,000 0 . 8,82,00,000

21 Expendiwre pertaining to Revenue 50,00,000 0 50,00,000 Housing and Environment Capital 5,00,00,000 0 5,00,00,000 Department.

24 Public works-roads and Capital 20,00,00,000 0 20,00,00,000 bridges.

27 School education Revenue 3~,00,00, 100 0 39 ,00,00, 100 Capital. 100 0 100

29 Administration of Justice Revenue 20,10,000 1,87,71,100 2,07,81,100 and Elections.

30 Expenditure pertaining to Revenue 7,39,20,000 0 7,39,20,000 Panchayat and Rural

Development Department.

31 Expenditure pertaining to Revenue 83,71,000 0 83,71,000 '

Planning Economics and

Statistics Department.

32 Expendilure pertaining to Revenue 3,00,00,000 0 3,00,00,000 Public Relalions Depart-

ment. .

7

(1) (2) (3)

Rs. Rs. Rs.

33 Expenditure per.taining to Revenue 64,60,000 0 - 64,60,000 Tribal Welfare Department.

36 i:ransport Revenue 5,00,000 22,200 5,22,200

38 Grant from centre on the Revenue . •' 11,30,00,000 0 · 11,30,00,000 basis of Twelth Finance

Commission Recommendation.

39 Expenditure pertaining to Revenue 17 ,83,00,090 0 17 ,83,00,000 Food, Civil Supplies and Capital 68,75,00,000 0 68,75,00,000 C6nsumer Protection

Department.-

, ..

41 Tribal Areas Sub-plan Revenue 31,50;02,800 0 31,50,02,800 Capital 53,25,00,600 0 53,25;00,600

42 Public Works relating to Capital 5,50,00,000 0 5,50,00,000 Tribal. Areas Sub-Plan'-

roads and bridges.

43 Expenditure pertaining to Revenue 40,00,000 0 40;00,000 Sports and Youth Welfare

Department.

44 Expenditure pertaining to Revenue 3,00;00,000 0 3,00,00,000 Higher Education Depart-

ment:

45 Minor Irrigation Works Revenue 1,50,00,000. 0 1,50,00,000 Capital 400 0 400

47 Man-Power Planning :ind Revenue 89,00,100 0 89,00,100 Technical Ed ti cation Capital 200 .o 200 Department.

' ,..

48 Administration Upgradation Revenue 2,40,31,00,000 0 2,40,31,00,000 Grant Under Eleventh

Finance Commission.

58 Expenditure on Relief on · Revenue 84,00,00,000 0 84,00,00,000 account of Natural Calami-

I ties and Scarcity.

I

64 Scheduled Caste Sub Pfan Revenue 13,27,64,700 0 13.27 ,64,700 I Capital 16,50,00,400 0 16,50,00,400

67 Public Works-Buildings 100 Revenue 0 100 Capital ." 2,55,00,000 0 2,55,00,000

68 Public.works relating to Capital 1,30,00,000 0 1,30,00,000 Tribal Areas Sub-Plan-

Buildings.

/ ~ .

8

(1) (2) (3)

Rs. Rs. Rs. 76: Externally aided Projects Capital 50,00;00,000 0 50,00,00,000 pertaining to Public Works

Department.

79 Expenditure pertaining to Revenue 1,600 0 1,600 Medical Education Depart-

ment.

80 Financial assistance to Three Revenue 49,44,00,000 0 49,44,00,000 . tier Panchayati Raj Institu- a tions.

81 Financial assistance to Urban Revenue 28,04,21,000 0 28,04,21,000 bodies.

82 Financial assistance to Three Revenue 8,00,000 0 8,Q0,000 tier Panchayati Raj Institu-

9

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10