Assam act 013 of 2012 : The Assam State Legislature Members (Removal of Disqualifications) (Amendment) Act, 2012

Department
  • Parliamentary Affairs Department
Ministry
  • Ministry of Law Department
Summary

No

Enforcement Date

17 Dec 1992

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Reg iste red No. 768/97

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THE ASSA M GAZE TTE

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GOVERNMENT. OF ASS AM

ORDER S BY TH E GOVERNOR

1 LEGIS LATIV E DEPARTMENT; u> LEGISLATIVE B RANCH V " x t

'■> • ' « r r If jff ' ' ' I • - «, r The 19th May, 2012

No. EG G 63/20 10/30. - The fol lowing Act of the Assapp .Legislative Assemb ly winch received the a ssent o f the Governor is hereby published for.general .information.

}< ASSAM ACT NO. XHI OF 2012 .(R ece ived the assent of the Governor on 14th May, 2012) ,THEfASSAB<i lSTATE.;I^GISIiA

UpE ^EMBERS (REAH>YAIu OF JWa^A LIF ICA TIO NS)^H ENDM ENT) ACT, 2012

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Htx - r ^ I E ASSAM GAZ X / L h

TRA ORDINARY,R ^ e ^ j flQ) 368/97 W ^3 T

Preamble

THE ASSAM GAZETTE

further to amend the Assam State Legis lature Members (Removal o f Disqualif ications) Act, i ŜRrWTT5!

EXT RAO RDINAR Y

Whereas it is expedient furthe r to amend the Assam State Legislature Members (Re >1950, here inafter referred to as

the Princ ipal Act, in the manner hereina fter appearing;

PU B L IS H E D B Y T H E A U TH O RIT Y

__________ It is hereby enacted in the Six ty-th ird Year o f the Republic, of India___ Of', 20.12, 2 9 ^ '̂ ,- .. 1 9 3 4 ( ^ )

Short title. extent and commenc- ement

Amendment of section 2.

(Removal of Disqualifications) (Amendment) Act, 2012.

3. It shall co O fO JS R& W ff l^ GOV ERN OR

LEGISLATIVE DEPARTMENT: : : LEGISLATIVE BRANCH

2. In the Principal Act, in section 2, in the Schedule, after exis ting entry 13, the follo wing new entry 13A shall be inser ted, namely

"13A. The Office Jrtne Assam L egislative Assembly."

The 19th May, 2012

' No. LG L 63/2010/30. -T1

the assent o f the Governor is hereby published for general information.

MOHD. ABDUL HAQUE

tp the Govt, o f Assam, AS SA M AC T NO . -"^" ^gis ISBve Department, Dispur. (Received die asseiit of the Governor on 14th May, 2012)

, t s , . , " T H T ASSAI^'^TaTE'LE GI SL AT UR EM EM BE RS

(RE MO VAL OF D IS ACT, 2012

G uw ahati P ri n te d and Published by the Dy. Director (P & S), D irectorate o f Ptg. & Sty. Assam, G uwahati-21. Ex. Gaze tte No. 455-300 + 600 - 19 - 5 - 2012.

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