Chhattisgarh act 007 of 2013 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2014

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CHHA 1TISGARH ACT

(No. 7 of 2013)

THE CHHATIISGAlUI APPROPRIATION ~-l) ACT, 2013

\. . ... l

An Act to authorise payment and appropriation of certain ferther.sums from and

out of the Consolidated Fund of tti~ State of Chhattisgarh for tm ~ of the Financial Year2012-13. · · "~·• · ·

. Be it enacted by the Chhattisgarh Legislature in the Sixty Four1h yCM of the Republic of India, as follows :- ·

1.

2.

3.

This Act may be called the Chhattisgarh Appropriation Act, 2013. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid

. and applied sums not exceeding those specified in column (3) of the Schedule, includ- ing the sums specified in the c9lumn (3) of the Schedule of the Chhattisgarh Appropria- tion Act, amounting in the aggregate to the sums of Eight Hun<,ln:d Eighty Six Crore Eighty Eight Lacs Thirty One Thousand Two Hundred rupees t~wards defraying the several charges which will come in the course of payment during the financial year 2012-2013 in respect of services specified in column (2) of the Schedule. · . · The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purpose expressed in the Schedule in relation to the said year. •

THE ,SCHEDULE

( See Section 2 and 3 ) No.of Services and Sums not exceeding Vote Purposes

(1) (2)

01 General Adminislration Revenue -

02 Other expenditure·pertaining Revenue . to General. Administration.

-0evru1m~ii1. ·

·• , O ... OF • : r~ • •' \• ' ~~ ~

06 Expenditure · pertaining to. Revenue · ·.,Finance Department.

Voted by the

Legislative

Assembly

Rs.

100

50,00;000. .. . • 50;00;000

.. .07 . . Expenditure· . pertaining to ~venue. · .. : 28,90,000 • .. · Co~~ercial Tax DepartnienL -

IO· · Forest

,j

'· ..• . ·-;:·/.

Revenue

·,,i.i.:.··

16,83,00,000

Charged on Consolidated Fund

(3)

Rs.

0

0

0

·O

0

. ,

' ·•

154 (3)

SlillM title.

Issue of Rs. 8,86,88,31,200/~

from andoutofthe Consolidated Fund of the State for the Financial year 2012-13.

Appropriation.

Total. Rs.

100

· 50,00,000 · 50,00,000 ·

• 28,90,ooo-. C ' 16,83,00,000 · .· ...

5

154 (4) mftt111~ ~. f0tcn 6_~ 2013

( 1) (2) (3)

Rs. Rs. Rs.

11 Expenditure pertaining to Revenue 44,90,100 0 44,90,100 Commerce and Industry Capital 600 0 600

Department.

12 Expenditure pertaining to Revenue 4, 70,00,00,000 0 4,70,00,00,000 Energy_ Department. Capital 2,04,00,00,000 0 2,04,00,00,000

14 Expenditure pertaining to Revenue 7,00,000 0 7,00,000 · Animal· Husbandry

Department.

15 Financial assistance to three Revenue 3,36,00,000 0 3,36,00,000 tier Panchayati Raj Institu-

tions under Scheduled

Caste Sub Plan.

19 Public Health and Family Revenue 4,00,00, 100 0 4,00,00, I 00 Welfare.

27 School education Revenue 100 " 100 V

28 St~tc Legislature Revenue 5,45,000 0 5,45,000

30 Expenditure pertaining to Revenue 1,00,000 0 1,00,000 Panchayat and Rural

Development Department.

36 Transport Revenue 200 0 ~ 200

39 Expenditure pertaining 'to Revenue 1,59,43,IOO 0 l ,59,43, JOO Food, Civil Supplies and

Consumer Protection

Department.

-..;

' 41 Tribal Areas Sub-plan Revenue 45,52, 19,200 0 45,52, 19,200 Capital 300 0 300

43 Expenditure pertainine to Revenue 38,00,00,000 0 38,00,00,000 Sports and Youth Welfare

Department.

44 Expenditure pertaining to Revenue 3.00,00, I 00 0 3,00.00, l 00 Higher Education Depart-

ment.

48 Grant Under Thirteenth Capital 45,23,000 0 45,23,000 Finance Commission.

4') Expenditure pertaining to Revenue 72,01),000 0 T'.00,000 Scheduled Caste Welfare.

64 Scheduled Caste Sub Plan Revenue 14,20,00,000 0 14,20,00,000 .Cap,ital" . , . ,, 5_0;001}0.0-; Q. 50,00,100

6

IJ1 ; fuajq; ~ ~~(~II~ ~, . 6 2013 154 (S)

( 1) (2) (3)

Rs. Rs. Rs.

65 Aviation Depa:-tment Revenue 100 0 100

71 Information Technology Revenue 22,50,00,000 0 22,50,00,000 and Bio Techn0logy.

75 NABARD aided Projects Capital 100 0¹⁰⁰ pertaining to Water Resour-

ces Department

80 Financial assistance to Three Revenue 58,00,00,000 0 58,00,00.000 tier Panchayati Raj Institu-

7

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