Uttarakhand act 033 of 2018 : The Uttarakhand Special Provisions for Urban Bodies and Authorities Act,

  • Date:
Department
  • Department of URBAN DEVELOPMENT
Summary

Law/Legn/84

Enforcement Date

31 Mar 2005

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Section 1.Short title, extent & commencement

(1)This Act may be called “the Uttarakhand Special Provisions for Urban Bodies and Authorities Act, 2018”. (2)It extends to all Urban Local Bodies/ Authorities of the State. (3)It shall come into force at once


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