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.tlebt ~ujarat ~obernment ~a?ttte Vol. LI
EXTRAORDINARY
PlBLISHED BY ALTHORITY TLESOAY. JlLY -, 2009 ASADHA 16. 1931 Separa1e paging is given to this part in order that it may be filed as a Separate Compilatioo.
PART IV
Acts of Gujarat Legislature and Ordinance Promulgated and Rtaulations made b) th;: Governor lhc following Act of the Gujarat Legislature, having been asscmed to by the
H. D. VYAS,
Secretary to the Government of GuJarat, Legislative and Parliamentary Affairs Department. GLJ.\RA TACT '\0. i OF 2009.
(First pubhsh.:d, after havmg received the assent of the Governor, in the
"Gujarat Governmr.nt Gazette". on the 7"' Ju:y, 2009).
A.V.4CT
to repeal certain Acts. WHEREAS it is expedient to repeal certain obsolete Acts. ft is hereby enacted in the Sixtieth Year of !he Repub!ic of India as follows:·
I. This Act may be called the Gujarat Repealing Act, 2009.
2. The Acts specified in the Schedule are l1crcby repeAlcd. l\'-Ex .. -8-1 S-1
Sbort tillt.
Repeal or certain
JI.Cl$.
1
9-2.
I
L
1)LJ \R:\ r GO\ t:R:--.:-.-1 1:::-. GAZEc ~-::. E.\. 7-7-2fJO'I 'lo.
Bom XII
Bom.XXXtV
SCHEOuLE
( Si:e ~ection ~ )
Short ti Ile of the \ct
l he Bombay Tecancy and \gricu:n:r~i
Land;; (Amendment) Act. l 951.
- -The Bombay Tenancy and Agrict1ltllrnl
11':\R f-1\'
Lands (Second Amendment) Act. 105 l. --+-------- - --~ nom.XLV I !he Bombay lenar.cy and Agricultural Lands (Third Ar:'lendmcnt) •\ct. 1951 ---------- . Ilic Bombay Tenar.cy and Agricultu-ral- --Rom.XXXlll Lands (AmenCT.lcr.c) Act, 1952. -- -· ---Bom.LX l"hc: Bombay Tenar.cy and .\g.ncultur.il Lands (Amendmen:) Act, i 9>.>.
Born.XII! - ~The Bombay Tenancy and Agricultural
Lands (Amendment) Act. 19'' !
------- - . __,
1957
1958
1959
1960
Born.XV The Hombay Tenancy and Agricultural ~~mXXXVllJ
Bom.l.Xlll
Bor.i.XXX
!Jorn.IV
Lands (Amendment) Act. 1957. --! The Bombay Tenancy and Agricuitura:
~ds (Second Amendment) ~ct.:<>:'·-~
!The Bombay fcr.ancy and Agricultural I
I Lands (Amendment) Act. I 958. I
I The Bombay Ter.ancy a,d A~ricultural Lands (Viciarbha Region and Kiitch Area)(Amendmem) Act. 19'0.
The Bombay Tenancy and Agriculn1ra:
• Lands (Vidarbha Region and Kutch ~1----'----·-----l-'A-'-r'-'c=a (Second Amendment) A_c:_t, -"19:..::5c::.9.:... __ 1 1965 Guj.24 The Gujarat Tenancy Law (Defence
1
1
I Personnel ) (Amendment) Act. 1965. f- 1965 Guj.36 1· The Dombay Tenancy and Agricult~1ral I ; Lands (Gujarat Amendmem) Act, 1965.
r-1 1968_!_ GuJ-'.2_2__ ~e Bombay Tenancy aod Agricultural-- I Lands (Vidarbha Region and Kutch A r:.!a) ~ , (Gujarat Amendment) Act._ 1968. I
1
1 1969 • Guj.15 'j The Bombay Tenancy and Agric1:1tu~I Lands (Gujarat A~eudmcnt) Act, 1969.
i..j _l_9_7_1 ____ Guj.2---r The Bombay Tenancy and Agricultural I Lands (Gujarat Amendment) Act. 1970.
1973
r 1973- 1---
1 __ ...... Guj.5 The Bombay Tenancy and Agricu.tural Lands (Gujarat Amendment) Act, 1972. ·~-----1 ----l
Guj.17 The Bombay Tenancy and Agricultural Lands(Vidarbha Region and Kutch Arca) Gu"arat Amendment Act, 1972.
2
?\RT-IV Ye::ir
1914
----JQ/6 r 1977 !
r
1977
19iS
1979
1980.
1981
l 19~2
1984
1986
1987
198'"
-
r
-
'lo. Pres1d~m · s Act 7 GuJ. l4
5hort title of the Acl The !'lor::ba~ l .:r.a.'1C) "r.c \;:-:c ... :1:.:r~! Lar.js(Guiarat Ar.-er.drr ~nq Ac· •c;-3 The Bomba} T ,na;icy and AgncuhuraJ
Lands(Gujarat ·\mendment) Act. 1974. --- -- ---
The Boir.ba) Tena;icy and Agricu!rura' Lar"·IGojara: 6-r.lendr.1enl) A~:. 1976.
.
I
I
------ --- -- ---
Pres~...!t"~t·s Act 3i Th~ G:ijarat Tenanc:;. l-'l"'S {Ar:1endmcnt) Act 1976. - --
Guj.3 The 801nbay rcnancy and Agricultural
I Lands (Gujarat Amendment) Act, 1977. ---- --- - Gu;.30. The Gujarat Tenancy L tws 1 Amendment)
Act. 19-;"/.
--
..... • 1 1 uUJ..
-- -- ~
Th:: Bombav Tcnz.r.c\ and Agr.;:i:itural
' . -
Lanes (Gu)rat /\mcncrr..:nt) Act, 197.3.
-- --
Guj. 4
~---1
The Rom.bay T1:nancy and Agricultural
Lands (Guj~rat Amendment) Act. l 979. --- --- --- -- - - Guj. l ' Th<= :3or.ibay T::'.'lancy ar.c Agri.:u tul'21 Lands (Gujarat Amer.d~c:n) Act. ;980.
~-- -
Guj.13
Guj.5
Guj.8
Th.- Bombay 1 cnc.n9 and Agricultural I
I Land~ •Gujarat Amcndmer.t) /\Cl,!~-
The Rombay Tenancy and Agricultural I
----+-L_an_d_s_(Gujarat Amendment) Act. 1982. -j The Bomba} Te::ancy and Agriculu:.ra: I
Lanes (Gujarat :\r:iendir.em\ .\c. !9~.
Guj.8
·:-:------:-=c- -- -- -
The Bombay Tenancy and Agriculrural I
Lands (Gujarat Arnendmcnt) Act, !986.
Guj.8
------;--- ----, I The Bombay Tenancy and Agricultural Lands (Gujarat Amendment) Act, 1987.
------
Guj.21 The BoClbay T c:nanc:r anc Agncultural
Lar.ds (Gujarat Seccnd \rr:endmcnt) Act.
1986.
Government Central Press. Gandhinagar.
3