592D 'J ff iE AS SA M GA ZET TE . EX TR AO RD INAR Y, A P
T he 26?:h Apr il, 1994
No. r r' ' < G i .
Assam Aet-1 of 195.'’
84.43/ 9. -Toe following Act of the Assam Legislative Assembly v/iich receiv’d the assent of the Governor is hereby published for general information.
ASSAM ACT NO. XII GF 1994. (Received the assent of the Gov erno r on 22nd April , 1994) THE ASSAM LIQUOR PROHIBIT ION (AMENDMENT)
ACT, 1994 teo. an
..act to amend the AsShrn, Liquor Proh ibition Act, 1952.
Prea-nb« Whereas if is expedient fu rth er to .amend th e Assam Liquor Prohib ition Act; 1952, herei nafte r called the principa l Act.
‘ the manne r he rei nafte r appea ring; It is her eby enac ted in the For ty-f ifth
-Year of the Republic of India as fo llo ws :—
short titr 1(1) . This Act may be called the men and Assam Liquor Prohib ition (Amendment) c Din mence-J * 1 i n n a me at. 1994.
(2) . It sha ll have the like ext ent as the prin cipa l Act.
(3) . It shall come in to force at once. 2. In the prin cipal Act, in Section 2, in
of"• ’cGcm-2sub-section (2), for the w ords, "State Pro- “bib ition Council”, the words, "State Anti- Drug and Prohib itio n Council” shall be subs tituted-
3- In the prin cipa l Act, in Section-17, Amend- ip sub-sect ion (1), (2),. (3) and (4) for the , .,
cKon’^w ord s, "State Proh ibitio n Counc il”, the. .1 • words, "State Anti-D rug and Prohib ition Council” sha ll be subs tituted,
■rt
W
M. K. DEK A, Joint Secret a”'/ to the Go vt, o f As sam
, Legisla tive Dep ar tm en t. G'".w«hao : Prmtedf ai d puMisb-d th* Dy. D irecto r • P) , Di rec tor ate o ,
* P't'g. and Siy : Assam G uy an a. i-21 (Fx. Gazet 'e) No 125 1005-400-6-5-94.