ORDERS BY THE GOVERNOR
LEGISLATNE DEPARTMENT : : LEGISLATNE BRANCH
NOTIFICATION
The 28th August, 2007 No. LGL. 36/2005/42. -- The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information.
ASSAM ACT NO. XIX OF 2007
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1870 THE ASSAM GAZETTE. EXTRAORDINARY, AUGUST 29. 2007
Preamble.
Short title, extent
and commenc1,,'-
ment.
Amendment of
~erlinn I
Amendment of
section 2
Amendment or
~ectinn 4
Amendment of
St'hedule.
to amend thi:;: Assam Taxation (Liquidation of Arrear Dues) Act,
2005.
Whereas it is expedien t furth~r to amend tht: Assam Taxation (Liquidation of Arrear Dues) Ad, 2005. hereinafter refend to as the principal Act, in the manner hereinafter appearing; It is hereby enacted in the Fifty-eighth Year of Ri;publ ic oflndia as follows:-
I. (l) This Act may be called the Assam Taxation (l.1quidation of Arrear Dues)( Amendment) Act, 2007.
(2) [t shall have the like extent as the prinr.:ipal Act. ( 3) It shal I come into force at onct.
2. In the principal Act, in section L in sub-section (3 ), for the word, figures and punctuation mark · ,' "10th .fun~. 200Ci". the word, figures and punctuation mark. ·: ''31" March. 2008 .. shall lw substi tuted. J . In the principal Act, in s~ction 2. in sub-secti1m ( 1 ), 111 clause (b), for the word, figures and punctuation mark ·,' "3 l ,, ~·larch, 200 I", the word, figures and punctuation mark '.' '·31 ~1March, 2005" shail be substituted.
4. In the principal Act, in section 4. for the figrncs au
• ,' "31st March, 200 l ", the Wl1rd, figu res and pLmctuution mark ' .' "31st March, 2005" shall be substituted.
5. In the principal Act, in ScheJuk . in colunm (3 ), for the word, figures and punctuation mark ·.' ·•1o•h June. 200()". tht: word, figures and punctuation mark·.·· ·\ l '1Mat"ch, 2008'' shJll h~ ::.uhstituted. Assam
AdXl
of
2005.
MOHD. A. HAQUE,
Secretary to the Government of Assam, Legislative Depmiment.
GUWAHAT I- Printed and Publ ished b~ ' the Dy. Director (P&S), Directorate of Ptg. & Sty., Assam, Guwahati-21 , (Ex-Gazette) No. 579-500-600-29-08-2007.
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