Uttarakhand act 018 of 2013 : The Uttarakhand Miscelleneous Act Validation Act

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  • Department of LEGISLATIVE AND PARLIMENTARY AFFAIRS
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dze l[a ;k& 131 iathd`r l[a ;k&Mh0,u0@30@2012&14 ¼ykblUs l Vw ikLs V fonkmV izhisesUV½ ljdkjh xtV] mRrjk[k.M

mRrjk[k.M ljdkj }kjk izdkf"kr

vlk/kkj.k

fo/kk;h ifjf"k'V

Hkkx&1] [k.M ¼d½

¼mRrjk[k.M vf/kfu;e½

ngs jknuw ] lkseokj 01 vizSy] 2013 bZ0 pS=] 11 1935 "kd lEor~

mRrjk[k.M "kklu

fo/kk;h ,oa lalnh; dk;Z foHkkx

la[;k 148@fo/kk;h ,oa lalnh; dk;Z@2013 ngs jknuw ] 01 viSzy] 2013

vf/klwpuk

fofo/k

**Hkkjr dk lfa o/kku** ds vuqPNsn 200 ds v/khu jkT;iky egksn; us mRrjk[k.M fo/kku lHkk }kjk ikfjr mRrjk[k.M fofo/k vf/kfu;e fof/kekU;dj.k fo/ks;d] 2013 dk s fnukad 28 ekpZ] 2013 dk s vuqefr inz ku dh vkSj og mRrjk[k.M vf/kfu;e la[;k 18 o'k Z 2013 ds :i es a loZ&lk/kkj.k dh lpw ukFk Z bl vf/klpw uk }kjk idz kf"kr fd;k tkrk gSA

1

mÙkjk[k.M fofo/k vf/kfu;e fof/kekU;dj.k vf/kfu;e] 2013 ¿mÙkjk[k.M vf/kfu;e la[;k 18 o'kZ 2013À mÙkjk[k.M jkT; es a ;FkkizoÙ̀k 09 uoEcj] 2000 ls iwoZ dh fof/k;k as ds uke ifjorZu gsrq vf/kfu;e

Hkkjr x.kjkT; ds pkSalBos a o'kZ es a mÙkjk[k.M fo/kku lHkk }kjk fuEufyf[kr :i es a vf/kfu;fer gks%& laf{kIr uke 1- ¼1½ bl vf/kfu;e dk laf{kIr uke mÙkjk[k.M fofo/k vf/kfu;e fof/kekU;dj.k vf/kfu;e] vkSj izkjEHk 2013 gSA

¼2½ ;g rqjUr izoÙ̀k gksxkA

fofo/k vf/kfu;eks a 2- ¼1½ bl vf/kfu;e dh lwph ^d^ rFkk ^[k^ es a mfYyf[kr fofo/k fof/k;kas es a mÙkjk[k.M jkT; ds ifjizs{; es a "kCn ^mÙkj izns"k^ ds LFkku ij "kCn ^^mÙkjk[k.M** j[k fn;s tk;sxa sA dk fof/kekU;dj.k

¼2½ ,sls la"kks/ku ds gksrs gq, Hkh lwph ^d^ rFkk ^[k^ es a mfYyf[kr] fofo/k vf/kfu;eks a ds v/khu d̀r dksbZ dk; Z ;k dk;oZ kgh bl vf/kfu;e ds v/khu dr̀ dk; Z ;k dk;oZ kgh le>h tk;xh ekuks a ;g vf/kfu;e lHkh lkjHkwr le;ks a ij izoÙ̀k FkkA

2

lpw h ^^d** vf/kfu;eks a dh Øeokj lwph dze la0 vf/kfu;e dk uke vf/kfu;e la[;k o'kZ

1 2 3 4
1 la;qDr izkUr ,csVesUV vkWQ jsUV lwV~l ,sDV] 1938 13 1938
2 mÙkj izns”k pjs pgk:e mRlknu vf/kfu;e] 1951 30 1951

3 mÙkj izns"k oklLFkku vf/kxzg.k vf/kfu;e] 1947 25 1947

4 1948 bZ0 dk la;qDr izkUrh; lEifÙk ds gLrxr djus dk ¼ck<+ lgk;d½ 39 1948

vf/kfu;e

5 mÙkj izns"k foKkiu dj vf/kfu;e] 1981 16 1981

6 mŸkj izns"k vf/koDrk dY;k.k fuf/k vf/kfu;e] 1974 6 1974

7 Lka;qDr izkUr vkdk"kh jTtqekxZ vf/kfu;e] 1922 1 1922

8 mÙkj izns”k df̀’k m/kkj vf/kfu;e] 1973 19 1973
9 mRrj izns”k df̀’k jksxks a ,oa uk”kd dhVks a dk vf/kfu;e] 1954 15 1855
10 dk”rdkj ¼fo”ks’kkf/kdkj miktuZ ½ fo/kku vf/kfu;e] 1949 10 1949
11 la;qDr izkUr ,xzhdYpfjLV~l fjyhQ ,sDV] 1934 27 1934

12 voSrfud lgk;d dyDs Vj] vYeksM+k dh fMfØ;ks a rFkk vkns”kks a dk oS/khdj.k vf/kfu;e] 1938 11 1938
13 la;qDr izkUr “kjhj jpuk ijh{k.k vf/kfu;e] 1956 6 1957

14 mRrj izns”k izkphu ,oa ,sfrgkfld Lekjdks a rFkk iqjkrRoh; LFkkuka s vkSj vo’ks”kka s ij ifjj{k.k vf/kfu;e] 1956 7 1957
15 mRrj izns”k {ks= fodkl vf/kfu;e] 1976 51 1976
16 mRrj izns”k vkokl ,oa fodkl ifj’kn~ vf/kfu;e] 1965 1 1966

17 Lka;qDr izkUr vk;oq sfZ nd rFkk ;wukuh frCch fpfdRlk i)fr vf/kfu;e] 10 1939

1939

18 Lka;qDr izkUr cnzhukFk ¼LoPNrk rFkk lq/kkj fujlu½ vf/kfu;e] 1975 27 1975 19 cukjl ikfjokfjd Hkw&lEink vf/kfu;e] 1904 3 1904

20 mŸkj izns"k csfld f"k{kk vf/kfu;e] 1972 34 1972

21 caxky jsxqys”kUl fjihfyax ,sDV] 1938 12 1938
22 mŸkj izns”k HkkxhjFkh unh ?kkVh izkf/kdj.k vf/kfu;e] 1999 14 1999
23 mRrj izns”k Hkwfe ,oa ty&laj{k.k vf/kfu;e] 1963 16 1963

24 mRrj izns"k Hkw&nku ;K vf/kfu;e] 1952 10 1953

25 fcLV b.MfLVª;y dkjiksjs"ku fyfeVsM ¼miØe dk vtZu½ vf/kfu;e] 7 1971

1970

26 la;qDr izkUr jktLo ifj’kn~ vf/kfu;e] 1922 12 1922
27 mÙkj izns”k ek/;fed laLdr̀ f”k{kk ifj’kn vf/kfu;e] 2000 32 2000

3

28 jktLo ifj'kn~ ¼izfØ;k dk fofu;eu½ vf/kfu;e] 1966 32 1966 29 mŸkj izns"k bZV ¼lEHkj.k dk fofu;eu½ vf/kfu;e] 1990 6 1991 30 dSfuax egkfo|ky; vf/kfu;e] 1922 7 1922

31 mRrj izns”k Ik”kq dz;&dj vf/kfu;e] 1976 36 1976
32 mÙkj izns”k vf/kdre lEifÙk lhek ¼vUrj.k ij vLFkk;h fucZU/ku½ vf/kfu;e] 1972 33 1972
33 mRrj izns”k ckyd vf/kfu;e] 1951 1 1952
34 mRrj izns”k fpV Q.M vf/kfu;e 1975 53 1975

35 mÙkj izns"k py&fp= ¼fofu;eu½ vf/kfu;e] 1955 3 1956

36 jsy iz"kkluks a }kjk djks a dh olwyh dk vf/kfu;e] 1899 2 1899

37 mÙkj izns"k vYila[;d vk;kxs vf/kfu;e] 1994 22 1994

38 mÙkj izns"k vuqlwfpr tkfr vkSj vuqlwfpr tutkfr vk;ksx vf/kfu;e] 16 1995

1995

39 mRrj izns"k tksr pdcUnh vf/kfu;e] 1953 5 1954 40 1950 bZ0 dk mŸkj izns"k vkdfLedrk fuf/k vf/kfu;e 19 1950 41 mRrj izns"k xq.Mk fu;a=.k vf/kfu;e] 1970 8 1971 42 lgdkjh lfefr vf/kfu;e] 1965 11 1966

43 mŸkj izns”k dksfuZ;y xzkf¶Vax vf/kfu;e] 1964 23 1964
44 la;qDr izkUr dikl ¼lkaf[;dh;½ vf/kfu;e] 1947 5 1947
45 1948 bZ0 dk la;qDr izkUr ds :bZ vksVus vkSj mldh xk¡Bs cukus d s dkj[kkuks a dk ,sDV 9 1949
46 Lka;qDr izkUr dikl ukf”kdhV fu;U=.k vf/kfu;e ] 1936 11 1936

47 mRrj izns"k ikB~;&iqLrd vf/kfu;e] 1978 7 1979

48 mRrj izns"k dksVZ Qhl NwV ¼jaes h"ku½ vf/kfu;e] 1950 9 1950

49 la;qDr izkUr MsV~ fjMksi”ku ,sDV] 1940 13 1940
50 mRrj izns”k _.k vuqrks’k vf/kfu;e] 1977 4 1977
51 mÙkj izns”k MdSrh izHkkfor {ks= vf/kfu;e] 1983 31 1983

52 mRrj izns"k foHkkxh; tk¡p ¼lkf{k;kas dks gkftj gksus vkSj nLrkost is"k djus 4 1976

ds fy, ck/; djuk½ vf/kfu;e] 1976

53 Lka;qDr izkUr ftyk cksMZ izkjfEHkd f"k{kk vf/kfu;e] 1926 1 1926 54 mÙkj izns"k ftyk ;kstuk lfefr vf/kfu;e] 1999 32 1999

55 mRrj izns”k nwdku vkSj okf.kT;&vf/k’Bku vf/kfu;e] 1962 26 1962
56 mRrj izns”k Mk0 Hkhejko vEcsMdj fo”ofo|ky; vf/kfu;e] 1989 25 1989

57 nw/kh jkcVZxat ¼ftyk fetkZiqj½ d’̀kd _.k m)kj vf/kfu;e] 1951 32 1951
58 mŸkj izns”k “kSf{kd laLFkk;s a ¼vkfLr;ks a ds viO;; dk fuokj.k½ vf/kfu;e] 1974 3 1975

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59 mÙkj izns”k f”k{kk laLFkk ¼izcU/k gkFk es a yus k½ vf/kfu;e] 1976 18 1976
60 mÙkj izns”k fctyh ds rkj vkSj VªaklQkeZj ¼pksjh dk fuokj.k vkSj n.M½ vf/kfu;e] 1976 42 1976

61 mÙkj izns"k byfs DVªflVh ¼M~;wVh½ vf/kfu;e] 1952 33 1952

62 mÙkj izns”k fo|qr lq/kkj vf/kfu;e] 1999 24 1999
63 mRrj izns”k izfrLFkkuh etnwj fu;kstu vf/kfu;e] 1978 4 1978
64 la;qDr izkUr bUdEcMZ bLVsV~l ,sDV] 1934 25 1934
65 mÙkj izns”k vkeksn vkSj i.kdj vf/kfu;e] 1979 1979
66 mÙkj izns”k vR;ko”;d lsokvks a dk vuqj{k.k vf/kfu;e] 1966 30 1966
67 la;qDr izkUr bLVsV~l ,sDV] 1920 7 1920
68 mRrj izns”k boSdqbZ ¼lsisjs”ku½ vuqiqjd vf/kfu;e] 1961 5 1961

69 mRrj izns"k boSdqbZ bUVjsLV ¼lsijs"ku½ iwjd vf/kfu;e] 1953 13 1953

70 la;qDr izkUr vkcdkjh vf/kfu;e] 1910 4 1910

71 Lku~ 1948 bZ0 dk la;qDr izkUr ds lekIr gksus okys ,sDVks a dks tkjh j[kus 13 1948 dk ,sDV

72 Lka;qDr izkUr nqfHkZ{k lgk;rk fuf/k vf/kfu;e] 1936 10 1936 73 la;qDr izkar vfXu"keu lsok vf/kfu;e] 1944 3 1944 74 la;qDr izkar izFke vijkf/k;kas dh ifjoh{kk vf/kfu;e] 1938 6 1938 75 la;qDr izkarh; eNyh ,sDV] 1948 45 1948

76 mRrj izns"k ck<+ laca/kh vkR;kf/kd vf/kdkj ¼[kkyh djkus vkSj vf/kx̀ghr 9 1952 djus dk vf/kfu;e 1951 bZ0½

77 mÙkj izn s"k ou fuxe vf/kfu;e] 1974 4 1975

78 mÙkj izns"k Qy ikS/k"kkyk ¼fofu;eu½ vf/kfu;e] 1976 21 1976 79 mŸkj izns"k fxjksgcUn vkSj lekt fojks/kh fdz;kdyki ¼fuokj.k½ vf/kfu;e] 7 1986

1986

80 mÙkj izns"k lk/kkj.k [k.M vf/kfu;e] 1904 1 1904 81 la;qDr izkUr xksj[kiqj xksjbr ,sDV] 1919 1 1919 82 mÙkj izns"k xks&lsok vk;kxs vf/kfu;e] 1999 15 1999 83 mRrj izns"k xks"kkyk vf/kfu;e] 1964 10 1964 84 mÙkj izns"k ljdkjh fctyh&O;olk;&laLFkk ¼ns; dh olwyh½ vf/kfu;e] 16 1958

1958

85 mÙkj izns"k ljdkjh vkLFkku Bsdsnkjh fouk"k vf/kfu;e] 1958 1 1959 86 mRrj izns"k vH;LFk vijk/kh izfrjks/k vf/kfu;e] 1952 38 1952 87 mÙkj izns"k LokLF; dk;dZ rkZ vkSj LokLF; Ik;Zos{kd ¼osru dk fofu;eu½ 2 1996 vf/kfu;e] 1996

88 mŸkj izns”k gkbZ Ldwy rFkk baVjehfM,V dkWyst ¼v/;kidks a rFkk vU; deZpkfj;ks a ds osru dk Hkqxrku½ vf/kfu;e] 1971 24 1971
89 mŸkj izns”k mPprj f”k{kk vuqnku vk;ksx vf/kfu;e] 1974 5 1975

5

90 mÙkj izns"k mPprj f"k{kk lsok vk;kxs vf/kfu;e] 1980 16 1980 91 fgUnh lkfgR; lEesyu ¼iqu% laxBu½ vf/kfu;e] 1956 36 1956 92 mRrj izns"k fgUnw lkoZtfud /kkfeZd laLFkk ¼lEifRr viO;; fuokj.k½ 31 2000 vf/kfu;e] 2000

93 la;qDr izkUr fgUnw vksesUl jkbV~l Vw izkiVhZ ¼,D”kVs”a ku Vw ,xzhdYpjy y.S M½ ,sDV] 1942 11 1942
94 mRrj izns”k gkse&xkMZ~l vf/kfu;e] 1963 29 1963

95 mÙkj izns"k gksE;ksi SfFkd fpfdRlk egkfo|ky; ¼vtZu vkSj izdh.kZ micU/k½ 21 1981

vf/kfu;e] 1981

96 mRrj izns"k gksE;ksiSfFkd fpfdRlk egkfo|ky; ¼izcU/k xzg.k½ vf/kfu;e] 20 1979

1979

97 mŸkj izns"k gksE;ksiSfFkd esfMflu vf/kfu;e] 1951 bZ0 8 1952 98 ;wukbVsM izkfoUlst vkujsjh eqfUl¶l ,sDV] 1896 2 1896 99 mÙkj izns"k x̀g&LFky ¼ck<+ ihf<+r {ks=½ ¼vLFkk;h vf/kdkj½ vf/kfu;e] 3 1958

1957

100 mÙkj izns"k vf/kdre tksr lhek vkjksi.k vf/kfu;e] 1960 1 1961 101 mŸkj izns"k Hkkjrh; fpfdRlk laLFkk ¼vtZu vkSj izdh.kZ micU/k½ 18 1982 vf/kfu;e] 1982

102 mÙkj izns"k vkS|ksfxd {ks= fodkl vf/kfu;e] 1976 6 1976

103 Lka;qDr izkUrh; vkS|ksfxd >xM+ksa dk ,sDV lu~ 1947 bZ0 28 1947
104 mRrj izns”k vkS|ksfxd vf/k’Bku ¼jk’Vªh; NVq ~Vh½ vf/kfu;e] 1961 18 1961
105 mRrj izns”k vkS|ksfxd x̀g&O;oLFkk vf/kfu;e] 1955 23 1955
106 mÙkj izns”k vkS|ksfxd “kkfUr ¼etnwjh dk ;Fkkle; lank;½ vf/kfu;e] 1978 5 1978

107 mRrj izns"k vkS|ksfxd midze ¼csjkstxkjh jksdus ds fy, fo"ks'k micU/k½ 25 1966

110 tkSulkj ckoj HkkSfed vf/kdkj lqj{kk rFkk HkkSfed vfHkys[k vf/kfu;e] 1952 6 1953
111 TkkSulkj ckoj&ijxuk ¼ftyk nsgjknwu½ jktLo in/kkfj;ks a dk ¼fo”ks’kkf/kdkj½ vf/kfu;e] 1958 27 1958

112 tkSulkj Hkkcj tehankjh&fouk”k vkSj Hkwfe&O;oLFkk vf/kfu;e] 1956 11 1956
113 mŸkj izns”k twfu;j gkbZ Ldwy ¼v/;kidkas vkSj vU; deZpkfj;ks a ds osru dk Hkqxrku½ vf/kfu;e] 1978 6 1979

114 mÙkj izns"kh; twV dh cuh oLrqvks a ds fu;a=.k dk vf/kfu;e] 1950 15 1950

115 mRrj izns”k dkal mRikVu vf/kfu;e] 1951 22 1951
116 mÙkj izns”k dslkjh ¼izfr’ks/k½ vf/kfu;e] 1983 22 1983
117 mÙkj izns”k [kknh xzke m|ksx cksMZ vf/kfu;e] 1960 10 1960

6

118 fdax tktZ esfMdy dkWyts vkSj xka/kh eseksfj;y Q.M ,lksfl;sVsM gkfLiVy 10 1983 ¼xzg.k djuk½ vf/kfu;e] 1983

119 mÙkj izns”k df̀’k ,oa izkS|ksfxd fo”ofo|ky; vf/kfu;e] 1958 45 1958
120 mÙkj izns”k df̀’k mRiknu e.Mh lfefr ¼vYidkfyd O;oLFkk½ vf/kfu;e] 1972 7 1972

121 mÙkj izns”k df̀"k mRiknu e.Mh vf/kfu;e] 1964 25 1964
122 mRrj izns”k {ks= iapk;r rFkk ftyk iapk;r vf/kfu;e] 1961 33 1961
123 dqek;aw rFkk x<+oky ty ¼laxzg] lap; rFkk forj.k½ vf/kfu;e] 1975 46 1975
124 dqek;aw rFkk mÙkjk[k.M tehankjh fouk”k rFkk Hkwfe&O;oLFkk vf/kfu;e] 1960 17 1960

125 dqek;wa i"kq ifjogu fu;a=.k vf/kfu;e] 1947 15 1947

126 mRrj izns"k Je dY;k.k fuf/k vf/kfu;e] 1965 14 1965

127 Lka;qDr izkUr "kj.kkfFkZ;ks a dks clkus ds fy, Hkwfe izkIr djus dk vf/kfu;e] 26 1948

1948

128 mÙkj izns"k Hkwfe fodkl dj ¼fujlu½ vf/kfu;e] 1972 35 1972 129 mÙkj izns"k Hkwfe O;oLFkk ¼fu'ØkUr Hkwfe½ vf/kfu;e] 1957 20 1957 130 mÙkj izns"k Hkwfe O;oLFkk ¼vuqiwjd½ vf/kfu;e] 1952 31 1952 131 la;qDr izkUr Hkw&jktLOk vf/kfu;e] 1901 3 1901 132 mÙkj izns"k HkkSfed vf/kdkj ¼laØke.k fofu;e½ ¼iqu% vf/kfu;eu rFkk 12 1972 oS/khdj.k½ vf/kfu;e] 1972

133 Vsgjh x<+oky jktLo inkf/kdkfj;ks a dk ¼fo"ks'kkf/kdkj½ vf/kfu;e] 1956 25 1956 134 mRrj izns"k Hkwfe&ghu df̀'k&Jfed _.k vuqrks'k vf/kfu;e] 1975 12 1975 135 mŸkj izns"k Hkk'kk ¼fo/ks;d rFkk vf/kfu;e½ vf/kfu;e] 1950 1 1950 136 mŸkj izns"k fof/k;kas dk ¼lekfIr lEcU/kh½ vf/kfu;e] 1974 31 1974 137 mÙkj izns"k mÙkj izns"k fof/k;kas d s izof̀Ùk ds izlkj dk vf/kfu;e] 1951 14 1951 138 mŸkj izns"k fof/k ¼fcgkj ls vUrfjr jkT; {ks=ks a ij foLrkj½ vf/kfu;e] 1976 52 1976 139 mRrj izns"k fof/k ¼gfj;k.kk ls vUrfjr jkT; {ks=ks a ij foLrkj½ vf/kfu;e] 18 1992

1989

140 mŸkj izns"k fof/k ¼u;h nk"kfed flDdk iz.kkyh }kjk iqjkuh flDdk iz.kkyh ds 20 1963 funs"Z kks a dk izfrLFkkiu½ vf/kfu;e] 1963

141 mŸkj izns"k fo/kku lHkk v/;{k dh isU"ku vf/kfu;e] 1974 10 1974 142 mRrj izns"k yksdy vFkkfjVht ¼tu&x.kuk laca/kh O;; nsus dk½ vf/kfu;e] 18 1950

1950

143 mRrj izns”k LFkkfud fudk; ¼iz”kkld dh fu;qfDr½ vf/kfu;e] 1961 20 1961
144 mŸkj izns”k LFkkuh; fudk; ¼vugZrk fuokj.k½ vf/kfu;e] 1975 32 1975

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145 mŸkj izns"k LFkkuh; fuf/k ys[kk&ijh{kk vf/kfu;e] 1984 12 1984 146 mRrj izns"k fVM~Mh fouk"k vf/kfu;e 1951 20 1951 147 mŸkj izns"k yksd vk;Dq r rFkk mi&yksd vk;Dq r vf/kfu;e] 1975 42 1975

148 mÙkj izns”k ekyxqtkjh rFkk yxku ij vkikfrd vf/kHkkj ¼fujlu½ vf/kfu;e] 1963 22 1965
149 mÙkj izns”k esVjfuVh csfufQV ¼fujlu½ vf/kfu;e] 1974 4 1974

150 Lka;qDr izkUr fpfdRlk vf/kfu;e] 1917 3 1917
151 la;qDr izkar esyk vf/kfu;e] 1938 16 1938
152 1950 bZ0 dk mŸkj izns”k foyhu fj;k;rks a dk ¼fof/k;kas dk ykxw djus dk½ vf/kfu;e 8 1950

153 mÙkj izns”k nw/k vf/kfu;e] 1976 7 1976
154 mRrj izns”k ea=h ¼osru] HkRrk vkSj izdh.kZ micU/k½ vf/kfu;e] 1981 14 1981

155 mŸkj izns”k ea=h rFkk fo/kk;d ¼vkfLr;ks a rFkk nkf;Roks a dk izdk”ku½ vf/kfu;e] 1975 29 1975
156 la;qDr izkUr vo;Ld ckfydk laj{k.k vf/kfu;e] 1929 8 1929
157 la;qDr izkUr y?kq flapkbZ fuekZ.k&dk; Z vf/kfu;e] 1920 1 1920
158 1 mRrj izns”k eksVj xkM+h ¼;k=hdj½ vf/kfu;e] 1962 8 1962
159 mRrj izns”k eksVj xkM+h ¼eky&dj½ vf/kfu;e] 1964 15 1964
160 mŸkj izns”k eksVj ifjogu xkM+h ¼iFk&dj½ vf/kfu;e] 1979 18 1979
161 mŸkj izns”k eksVj osfgdYl ¼fo”ks’k micU/k½ vf/kfu;e] 1976 27 1976

162 mRrj izns”k eksVj ;ku djk/kku vf/kfu;e] 1997 21 1997
163 mRrj izns”k E;qfufliSfyVh] uksVhQkbM ,fj;k vkSj Vkmu ,fj;k ¼vYidkfyd O;oLFkk½ vf/kfu;e] 1977 13 1977

164 mŸkj izns”k uxjikfydk vf/kfu;e] 1916 2 1916
165 mRrj izns”k eqfLye oDQ vf/kfu;e] 1960 16 1960

166 mÙkj izns”k uxj fuxe vf/kfu;e] 1959 2 1959
167 Lka;qDr izkUr ulsa]Z /kkf=;k¡] lgk;d /kkf=;k¡] lgk;d ulZ&/kkf=;ka rFkk LokLF; ifjn”kZd jftLVªhdj.k vf/kfu;e] 1934 15 1934
168 mÙkj izns”k jk’Vªh; ikdZ vf/kfu;e] 1935 1 1935
169 mÙkj izns”k jktHkk’kk vf/kfu;e] 1951 26 1951
170 Lka;qDr izkUr vQhe /kweziku vf/kfu;e 1934 3 1934

171 mÙkj izns"k ¶yVS ks a dk LokfeRo vf/kfu;e] 1975 50 1975

172 la;qDr izkar iapk;r jkt vf/kfu;e] 1947 26 1947
173 mÙkj izns”k ikd]Z [kys dk eSnku vkSj [kyq h txg ¼laj{k.k vkSj fofu;eu½ vf/kfu;e] 1975 55 1975
174 mRrj izns”k Ik”kq/ku lq/kkj vf/kfu;e] 1964 18 1964
175 mÙkj izns”k IykfLVd vkSj vU; tho vukf”kr dwM+k&dpjk ¼mi;ksx vkSj fuLrkj.k dk fofu;eu½ vf/kfu;e] 2000 29 2000

8

176 mRrj izns"k LukrdksÙkj fpfdRlk f"k{kk ¼vuqlwfpr tkfr;ks]a vuqlwfpr 14 1997 tu&tkfr;ks a vkSj vU; fiNMs + oxksZ a ds fy, vkj{k.k½ vf/kfu;e] 1997 177 la;qDr izkar dk izknsf"kd vkEMZ dkUlVscqyjh ,sDV] 1948 40 1948 178 izns"kh; f"k{kk ny vf/kfu;e] 1958 39 1958

179 mÙkj izns"k izkfof/kd f"k{kk vf/kfu;e] 1962 17 1962 180 mRrj izns"k xkso/k fuokj.k vf/kfu;e] 1955 1 1956

181 Lka;qDr izkUr izkjfEHkd f"k{kk vf/kfu;e] 1919 7 1919 182 la;qDr izkar cfUn;ka s dks ifjoh{kk ij NksM+uk vf/kfu;e] 1938 8 1938

183 mRrj izns”k fHk{kkof̀Rr izfr’ks/k vfufu;e] 1975 36 1975
184 mRrj izns”k cfU/kr Je izfr’ks/k vf/kfu;e] 1975 44 1975

185 mÙkj izns”k /kweziku fu’ks/k ¼flusek?kj½ vf/kfu;e] 1952 30 1952
186 mÙkj izns”k Qynkj ò{kks a dk lao)Zu vkSj laj{k.k ¼gkfuizn vf/k’Bku vkSj vkokl ;kstuk fofu;eu½ vf/kfu;e] 1985 18 1985

187 mÙkj izns"k xzkeh.k vkSj ioZrh; {ks= es a o{̀k laj{k.k vf/kfu;e 1976 45 1976

188 Lka;qDr izkUr fpfdRlky; izkUrh;dj.k vf/kfu;e] 1947 8 1947 189 mÙkj izns"k vufUre dj&laxzg.k vf/kfu;e] 1980 14 1980 190 mRrj izns"k lkoZtfud ijh{kk ¼vuqfpr lk/kuks a dk fuokj.k½ vf/kfu;e] 25 1992

1992

191 mÙkj izns"k lkoZtfud ijh{kk ¼vuqfpr lk/kuks a dk fuokj.k½ vf/kfu;e] 13 1998

1998

192 mÙkj izns”k yksd&/ku ¼ns;ks a dh olwyh½ vf/kfu;e] 1972 23 1972
193 mRrj izns”k yksd lsok ¼vf/kdj.k½ vf/kfu;e] 1976 17 1976
194 mÙkj izns”k yksd lsok ¼fiNM+ s oxksaZ d s fy;s vkj{k.k½ vf/kfu;e] 1989 21 1989
195 mÙkj izns”k yksd lsok ¼”kkjhfjd :i ls fodykax] Lora=rk laxzke lsukfu;ks a ds vkfJr vkSj HkwriwoZ lSfudks a ds fy;s vkj{k.k½ vf/kfu;e] 1993 4 1993

197 mRrj izns"k yksd lsok ¼vuqlwfpr tkfr;ks]a vuqlwfpr tu&tkfr;ks a vkSj vU; 4 1994

fiNMs + oxksaZ ds fy, vkj{k.k½ vf/kfu;e] 1994

198 mRrj izns'k jktf"kZ V.Mu eqDr fo'ofo|ky; vf/kfu;e] 1999 10 1999

199 mRrj izns"k jkT; fo|qr~ mRiknu fuxe fyfeVsM ¼miØe dk vtZu vkSj 12 1992

vUrj.k½ vf/kfu;e] 1992

200 la;qDr izkarh; j{kd ny vf/kfu;e] 1948 38 1948

201 mÙkj izns"k fofu;ksx ¼1968&69 dh c<+rh O;; dk fofu;eu½ vf/kfu;eu] 33 1975

1975

202 mÙkj izns”k lkgwdkjh fofu;eu vf/kfu;e] 1976 29 1976
203 mÙkj izns”k dksYM LVksjst fofu;eu vf/kfu;e] 1976 11 1976

9

204 mRrj izns"k Hkou vkSj Hkwfe mi;ksx fofu;eu ¼ukfHkdh; izfr'Bku {ks=½ 19 1992 vf/kfu;e] 1992

205 mÙkj izns"k ¼fuekZ.k&dk; Z fofu;eu½ vf/kfu;e] 1958 34 1958 206 mÙkj izns"k yhlk rFkk vU; ou mit ¼O;kikj fofu;eu½ vf/kfu;e] 1976 13 1976

207 mÙkj izns”k lM+d ifjogu ;kstuk ¼fof/kekU;dj.k½ vf/kfu;e] 1990 21 1990
208 mÙkj izns”k lM+d ik”oZ Hkwfe fu;a=.k vf/kfu;e] 1945 10 1945

209 :M+dh fo”ofo|ky; vf/kfu;e] 1947 9 1948
210 mÙkj izns”k xzkeh.k vkokl ifj’kn~ vf/kfu;e] 1982 27 1983

211 mÙkj izns"k xzkeh.k fucZy oxZ ¼_.k dh olwyh dk vf/kLFkxu½ vf/kfu;e] 51 1975

1975

212 mRrj izns”k lgdkjh xzkEk fodkl cSad vf/kfu;e] 1964 16 1964
213 mRrj izns”k jkT; lM+d ifjogu fuxe deZpkjh ¼vf/kdkfj;ks a ls fHkUu½ ¼fu;qfDr izkf/kdkjh½ vf/kfu;e] 1987 15 1987
214 mRrj izns”k lQkbZ etnwj laj{k.k vf/kfu;e] 1976 46 1976

215 Lka;qDr izkUr eksVj fLizV rFkk Mhty vk;y fcdzh djk/kku vf/kfu;e] 1 1939

1939

216 mÙkj izns"k O;kikj dj vf/kfu;e] 1948 15 1948 217 lat; xka/kh LukrdksRrj vk;fq oZKku laLFkku vf/kfu;e] 1983 30 1983 218 mRrj izns"k ek/;fed f"k{kk lsok p;u cksMZ vf/kfu;e] 1982 5 1982

219 mÙkj izns”k “kkfUr lqj{kk cy ¼fujlu½ vf/kfu;e] 1994 14 1994
220 mÙkj izns”k “khjk fu;a=.k vf/kfu;e] 1964 24 1964

221 la;qDr izkUr Jh cnzhukFk rFkk Jh dsnkjukFk efUnj vf/kfu;e] 1939 16 1939
222 mÙkj izns”k efyu cLrh {ks= ¼lq/kkj vkSj fuikru½ vf/kfu;e] 1962 18 1962

223 mRrj izns'k fo'ks"k {ks= fodkl izkf/kdj.k vf/kfu;e] 1986 9 1986
224 Jh gj izlkn f”k{kk fuf/k cukjl ¼le>kSrk iq’Vhdj.k½ ¼lEifÙk ladzke.k½ vf/kfu;e] 1954 12 1954

227 mÙkj izns”k fiNM+ s oxksaZ d s fy, jkT; vk;kxs vf/kfu;e] 1996 1 1996
228 mÙkj izns”k jkT; efgyk vk;kxs vf/kfu;e] 1997 7 1997
229 mÙkj izns”k jkT; efgyk vk;kxs vf/kfu;e] 1999 19 1999
230 mÙkj izns”k lkoZtfud fuxeks a ij fu;a=.k vf/kfu;e] 1975 41 1975

231 mÙkj izns"k jkT; mPp f"k{kk ifj'kn~ vf/kfu;e] 1995 22 1995

232 mŸkj izns"k jkT; fo/kku e.My ¼lnL;ks a dh miyfC/k;k¡ vkSj isU"ku½ 23 1980

vf/kfu;e] 1980

10

233 mŸkj izns"k jkT; fo/kku e.My ¼vf/kdkfj;ks a ds osru rFkk HkŸks½ vf/kfu;e] 11 1952 1952 bZ0

234 mŸkj izns"k jkT; fo/kku e.My ¼vugZrk fuokj.k½ vf/kfu;e] 1971 15 1971 235 mŸkj izns"k jkT; fo/kku e.My ds vf/kdkfj;ks a vkSj lnL;ks]a eaf=;ks]a 8 1956 mieaf=;ks a vkSj lHkk lfpoks a ¼ds osru rFkk HkŸkks a vkSj izdh.kZ micU/kks½a dk vf/kfu;e] 1956

236 mŸkj izns”k jkT; fo/kku e.My dh dk;oZ kfg;ka ¼izdk”ku dk laj{k.k½ vf/kfu;e] 1977 10 1977
237 mÙkj izns”k jkT; yksd lsok vk;kxs ¼izfØ;k dk fofu;eu rFkk dk;Z lapkyu½ vf/kfu;e] 1974 26 1974

238 mRrj izns"k jkT; yksd lsok vk;kxs ¼izfØ;k dk fofu;eu½ vf/kfu;e] 1985 23 1985

239 la;qDr izkar jktdh; uydwi vf/kfu;e] 1936 12 1936
240 mŸkj izns”k jkT; fo”ofo|ky; vf/kfu;e] 1973 10 1973

241 mÙkj izns"k jkT; fo"ofo|ky; ¼fu;qfDr;ks a dh fof/kekU;rk½ vf/kfu;e] 18 1984

1984

242 mÙkj izns"k LVsV v/khuLFk lsok p;u vk;ksx vf/kfu;e] 1988 7 1988 243 mRrj izns"k "kDdj vkSj pkyd e|lkj m|ksx Jfed dY;k.k vkSj fodkl 16 1951 fuf/k vf/kfu;e ¼,sDV½] 1950

244 mRrj izns"k xUuk ¼Ø;&dj½ vf/kfu;e] 1961 9 1961

245 mÙkj izns"k xUuk ¼iwfrZ rFkk [kjhn fofu;eu½ vf/kfu;e] 1953 24 1953 246 mRrj izns"k lq[k&lk/ku dj vf/kfu;e] 1995 11 1995 247 mÙkj izns"k eky ds izos"k ij dj vf/kfu;e] 2000 12 2000 248 mÙkj izns"k djk/kku rFkk Hkw&jktLo fof/k vf/kfu;e] 1975 8 1975 249 mRrj izns"k izkfof/kd fo"ofo|ky; vf/kfu;e] 2000 23 2000 250 mÙkj izns"k rsUnw iÙkk ¼O;kikj fofu;eu½ vf/kfu;e] 1972 19 1972

251 la;qDr izkUr Vkmu ,fj;k vf/kfu;e] 1914 2 1914
252 mÙkj izns”k izf”k{k.k egkfo|ky; ¼v/;kidks a vkSj vU; deZpkfj;ks a ds osru dk Hkqxrku½ vf/kfu;e] 1978 4 1979

253 mŸkj izns”k vizkf/kdr̀ ykVjh ¼fuokj.k½ vf/kfu;e] 1995 24 1995
254 mŸkj izns”k vizkf/kdr̀ fpfdRlk f”k{k.k laLFkk ¼fuokj.k½ vf/kfu;e] 1973 5 1973
255 mŸkj izns”k fo”ofo|ky; ¼ijh{kk lapkyu lEcU/kh micU/k½ vf/kfu;e] 1965 24 1965

256 mRrj izns"k "kgjh Hkou ¼fdjk; s ij nsus] fdjk; s rFkk csn[kyh dk fofu;eu½ 13 1972

vf/kfu;e] 1972

257 mÙkj izns"k uxj ;kstuk vkSj fodkl vf/kfu;e] 1973 30 1974

258 Lka;qDr izkUr Ik”kq&fpfdRlk ifj’kn~ vf/kfu;e] 1947 20 1947
259 mRrj izns”k lrdZrk vf/k’Bku vf/kfu;e] 1965 7 1965
260 mÙkj izns”k og̀r~ tksrdj ¼fujlu½ vf/kfu;e] 1979 31 1979
261 mÙkj izns”k xksnke vf/kfu;e] 1958 3 1959

11

262 mRrj izns”k ty lEHkj.k rFkk lhoj&O;oLFkk vf/kfu;e] 1975 43 1975
263 mÙkj izns”k ckV vkSj eki ¼izpyu½ vf/kfu;e] 1959 5 1959
264 mRrj izns”k tehankjh fouk”k vkSj Hkwfe O;oLFkk vf/kfu;e] 1950 1 1951
265 mÙkj izns”k ftyk ifj’kn~ ¼vYidkfyd O;oLFkk½ vf/kfu;e] 1977 15 1977

lpw h ^^[k**

dsUnzh; vf/kfu;e ¼mÙkj izns"k l"a kks/ku½

dze vf/kfu;e dk uke vf/kfu;e o'kZ

la0 la[;k

1 2 3 4
1 d’̀kd m/kkj ¼la;qDr izkUr la”kks/ku½ vf/kfu;e] 1934 12 1934
2 caxky] vkxjk ,.M vklke flfoy dksVZ~l ¼vo/k ea s izlkj½ vf/kfu;e] 1955 2 1956
3 ckj dkmafly ¼m0 iz0 la”kks/ku½ vf/kfu;e] 1950 24 1950

6 la;qDr izkUr flfoy U;k;k/kh"k ¼inkfHk/kku½ vf/kfu;e] 1936 4 1936

7 mRrj izns”k flfoy ykt ¼lq/kkj vkSj la”kks/ku½ vf/kfu;e] 1954 24 1954
8 dksM vkQ flfoy izkslhM~;ksj ¼;wukbVsM izkfoalst vesUMesUV½ vf/kfu;e] 1948 bZ0 35 1948

9 n.M izfØ;k lafgrk ¼mRrj izns"k la"kks/ku½ vf/kfu;e] 1976 16 1976

10 mÙkj izns"k U;k;ky; Qhl ¼udn lank;½ vf/kfu;e] 1975 9 1975

11 n.M fof/k ¼vijk/kka s ds iz"keu½ ¼mRrj izns"k la"kks/ku½ vf/kfu;e] 1956 12 1957

12 Hkkjrh; fookg&foPNsn ¼mRrj izns”k la”kks/ku½ vf/kfu;e] 1957 30 1957
13 fo|qr~ fof/k ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1974 36 1974

14 egkekjh ¼mRrj izns”k la”kks/ku½ vf/kfu;e] 1962 5 1962
15 vko”;d oLrq ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1974 9 1974

16 ljdkjh vuqnku ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1960 13 1960
17 mÙkj izns”k mPp U;k;ky; ¼yVs lZ isVsUV vihy lekfIr½ vf/kfu;e] 1962 14 1962

18 fgUnw fookg ¼mÙkj izns"k la"kks/ku½ vf/kfu;e] 1962 13 1962

12

19 Hkkjrh; fo|qr ¼mÙkj izns"k la"kks/ku½ vf/kfu;e] 1961 30 1961

20 Hkkjrh; ou ¼mRrj izns”k la”kks/ku½ vf/kfu;e] 1951 18 1951
21 Hkkjrh; n.M lafgrk ¼mRrj izns”k la”kks/ku½ vf/kfu;e] 1970 29 1970
22 Hkkjrh; LVkEi ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1975 49 1975
23 Hkkjrh; iFkdj ¼mÙkj izns”k la”kks/ku½ vf/kfu;e 1995 8 1995

24 Hkwfe vtZu ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1954 22 1954
25 dq’B jksxh ¼mŸkj izns”k fujlu½ vf/kfu;e] 1986 7 1987

26 LFkkuh; izkf/kdj.k m/kkj ¼la;qDr izkarh; l”a kks/ku½ vf/kfu;e] 1948 48 1948
27 U;uw re etnwjh ¼mRrj izns”k la”kks/ku½ vf/kfu;e] 1960 20 1960

28 eksVj ;ku ¼mÙkj izns”k la”kks/ku½ vf/kfu;e 1978 32 1978
29 mÙkjh Hkkjr ugj vkSj ty fudkl ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1979 22 1979
30 vQhe ¼mRrj izns”k la”kks/ku½ vf/kfu;e] 1963 13 1963
31 Hkkjrh; Hkkxhnkjh ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1979 34 1979
32 iqfyl ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1984 10 1984
33 [kk|] vkS’kf/k rFkk izlk/ku lkexzh vifeJ.k fuokj.k ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1974 47 1975

30 vQhe ¼mRrj izns"k la"kks/ku½ vf/kfu;e] 1963 13 1963

31 Hkkjrh; Hkkxhnkjh ¼mÙkj izns"k la"kks/ku½ vf/kfu;e] 1979 34 1979 32 iqfyl ¼mÙkj izns"k la"kks/ku½ vf/kfu;e] 1984 10 1984 33 [kk|] vkS'kf/k rFkk izlk/ku lkexzh vifeJ.k fuokj.k ¼mÙkj izns"k la"kks/ku½ 47 1975

35 Hkz’Vkpkj fuokj.k ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1991 4 1991
36 Hkfo’; fuf/k ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1953 19 1953
37 izkUrh; fnokyk ¼mÙkj izns”k la”kks/ku½ vf/kfu;e 1974 53 1976
38 jftLVªhdj.k ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1970 14 1971

35 Hkz'Vkpkj fuokj.k ¼mÙkj izns"k la"kks/ku½ vf/kfu;e] 1991 4 1991

36 Hkfo'; fuf/k ¼mÙkj izns"k la"kks/ku½ vf/kfu;e] 1953 19 1953 37 izkUrh; fnokyk ¼mÙkj izns"k la"kks/ku½ vf/kfu;e 1974 53 1976 38 jftLV ªhdj.k ¼mÙkj izns"k la"kks/ku½ vf/kfu;e] 1970 14 1971 39 /kkfeZd foU;kl ¼mÙkj izns"k la"kks/ku½ vf/kfu;e] 1951 29 1951

40 izkUrh; y?kqokn U;k;ky; ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1966 17 1966
41 lkslkbVh jftLVªhdj.k ¼mÙkj izns”k la”kks/ku½ vf/kfu;e] 1975 52 1975

***********************

13

The Uttarakhand Miscellaneous Act Validation Act, 2013 [Uttarakhand Act No. 18 of 2013]

An

Act

for alteration the name of Laws in force prior to 09 November, 2000 as applicable to the State of Uttarakhand.

Be it enacted by the Uttarakhand Legislative Assembly in the Sixty-fourth Year of the Republic of India as follows :-

Short title and 1. (1) This Act may be called the Uttarakhand Miscellaneous Act Validation

Commencement Act, 2013.

(2) It shall come into force at once.

Validation of 2. (1) In miscellaneous Laws mentioned in Scheduled 'A' and 'B' of this Act,

Miscellaneous the words "Uttarakhand" shall be substituted in place of words "Uttar

Act Pradesh" to the context of State of Uttarakhand.

(2) Notwithstanding such repeal anything done or any action taken under the Miscellaneous Act as mentioned in Scheduled 'A' and 'B' shall be deemed to have been done or taken under this Act as if this Act were in force at all material times.

****************

14

SCHEDULE "A"

LIST OF ACTS IN ALPHABATICAL

S. No. Name of Act Act No. Year
1 2 3 4
1 The United Provinces Abatement of Rent Suits Act, 1938 13 1938
2 The Uttar Pradesh Abolition of Zare Chaharum Act, 1951 30 1951
3 The Uttar Pradesh Accommodation Requisition Act, 1947 25 1947
4 The United Provinces Acquisition of Property (Flood Relief) Act, 1948 39 1948
5 The Uttar Pradesh Advertisements Tax Act, 1981 16 1981
6 The Uttar Pradesh Advocates Welfare Fund Act, 1974 6 1974
7 The United Provinces Aerial Ropeways Act, 1922 1 1922
8 The Uttar Pradesh Agricultural Credit Act, 1973 19 1973
9 The Uttar Pradesh Agricultural Diseases and Pests Act, 1954 15 1855
10 The Agricultural Tenants (Acquisition of Privileges) Act, 1949 10 1949
11 The United Provinces Agriculturists' Relief Act, 1934 27 1934
12 Almora Honorary Assistant Collector’s Decrees and Orders Validating Act, 1938 11 1938
13 The United Provinces Anatomy Act, 1956 6 1957
14 The Uttar Pradesh Ancient and Historical Monuments and Archaeological Sites and Remains Preservation Act, 1956 7 1957
15 The Uttar Pradesh Area Development Act, 1976 51 1976
16 The Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 1 1966
17 The United Provinces Ayurvedic and Unani Tibbi Systems of Medicine Act, 1939 10 1939
18 The United Provinces Badrinath (Sanitation and Improvement) (Repeal) Act, 1975 27 1975
19 Banaras Family Domains Act, 1904 3 1904
20 The Uttar Pradesh Basic Education Act, 1972 34 1972
21 Bengal Regulations Repealing Act, 1938 12 1938
22 The Uttar Pradesh Bhagirathi River Valley Authority Act, 1999 14 1999
23 The Uttar Pradesh Bhoomi Evam Jal Sanrakshan Adhiniyam, 1963 16 1963
24 The Uttar Pradesh Bhooden Yagna Act, 1952 10 1953
25 The Bist Industrial Corporation Limited (Acquisition of Undertaking) Act, 1970 7 1971
26 The United Provinces Board of Revenue Act, 1922 12 1922
27 The Uttar Pradesh Board of Secondary Sanskrit Act, 2000 32 2000

15

28 The Uttar Pradesh Board of Revenue (Regulation of Procedure) Act, 1966 32 1966
29 The Uttar Pradesh Bricks (Regulation of Supply) Act, 1990 6 1991
30 Canning College Act, 1922 7 1922
31 The Uttar Pradesh Cattle Purchase Tax Act, 1976 36 1976
32 The Uttar Pradesh Ceiling on Property (Temporary restriction on Transfer) Act, 1972 33 1972
33 The Uttar Pradesh Children Act, 1951 1 1952
34 The Uttar Pradesh Chit Funds Act, 1975 (U. P) 53 1975
35 The Uttar Pradesh Cinemas (Regulation) Act, 1955 3 1956
36 Collection of Taxes by Railway Administrations Act, 1899 2 1899
37 The Uttar Pradesh Commission for Minority Act, 1994 22 1994
38 The Uttar Pradesh Commission for the SC and ST Act, 1995 16 1995
39 The Uttar Pradesh Consolidation of Holdings Act, 1953 5 1954
40 The Uttar Pradesh Contingency Fund Act, 1950 19 1950
41 The Uttar Pradesh Control of Goondas Act, 1970 8 1971
42 The Uttar Pradesh Co-operative Societies Act, 1965 11 1966
43 The Uttar Pradesh Corneal Grafting Act, 1964 23 1964
44 The United Provinces Cotton (Statistics) Act, 1947 5 1947
45 The United Provinces Cotton Ginning and Pressing Factories Act, 1948 9 1949
46 The United Provinces Cotton Pest Control Act, 1936 11 1936
47 The Uttar Pradesh Course Books Act, 1978 7 1979
48 The Uttar Pradesh Court Fees (Remission) Act, 1950 9 1950
49 The United Provinces Debt Redemption Act, 1940 13 1940
50 The Uttar Pradesh Debt Relief Act, 1977 4 1977
51 The Uttar Pradesh Decoity Affected Area Act, 1983 31 1983
52 The Uttar Pradesh Departmental Inquiries (Enforcement of Attendance of witnesses and Production of Documents) Act, 1976 4 1976
53 The United Provinces District Boards Primary Education Act, 1926 1 1926
54 The Uttar Pradesh District Planning Committee Act, 1999 32 1999
55 The Uttar Pradesh Dookan Aur Vanijya Adhisthan Adhisthan Adhiniyam, 1962. 26 1962
56 The Uttar Pradesh Dr. Bhim Rao Ambedkar University Act, 1989 25 1989
57 Dudhi Robertsganj (District Mirzapur) Agriculturist's Debts Relief Act, 1951 32 1951
58 The Uttar Pradesh Educational Institutions (Prevention of Dissipation of Asset) Act, 1975 3 1975

16

59 The Uttar Pradesh Educational Institutions (Taking over of Management) Act, 1976 18 1976
60 The Uttar Pradesh Electric Wire and Transformers (Prevention and Punishment of Theft) Act, 1976 42 1976
61 The Uttar Pradesh Electricity (Duty) Act, 1952 33 1952
62 The Uttar Pradesh Electricity Reforms Act, 1999 24 1999
63 The Uttar Pradesh Employment of Substitute Workmen Act, 1978 4 1978
64 The United Provinces Encumbered Estates Act, 1934 25 1934
65 The Uttar Pradesh Entertainment and Betting Tax Act, 1979 1979
66 The Uttar Pradesh Essential Services Maintenance Act, 1966 30 1966
67 The United Provinces Estates Act, 1920 7 1920
68 The Uttar Pradesh Evacuee Interest (Separation) Supplementary Act, 1961 5 1961
69 The Uttar Pradesh Evacuee Interest (Separation) Supplementary Act, 1953 13 1953
70 The United Provinces Excise Act, 1910 4 1910
71 The United Provinces Expiring Laws Continuance Act, 1948 13 1948
72 The United Provinces Famine Relief Fund Act, 1936 10 1936
73 The United Provinces Fire service Act, 1944 3 1944
74 The United Provinces First Offender’s Probation Act, 1938 6 1938
75 The United Provinces Fisheries Act, 1948 45 1948
76 The Uttar Pradesh Flood Emergency Powers (Evacuation and Requisition) Act, 1951 9 1952
77 The Uttar Pradesh Forest Corporation Act, 1974 4 1975
78 The Uttar Pradesh Fruit Nurseries (Regulation) Act, 1976 21 1976
79 The Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 7 1986
80 The Uttar Pradesh General Clauses Act, 1904 1 1904
81 The United Provinces Gorakhpur Goraits Act, 1919 1 1919
82 The Uttar Pradesh Go-Seva Aayog Adhiniyam, 1999 15 1999
83 The Uttar Pradesh Goshala Adhiniyam, 1964 10 1964
84 The Uttar Pradesh Government Electrical Under takings (Dues Recovery) Act, 1958. 16 1958
85 The Uttar Pradesh Government Estates Thekedari Abolition Act, 1958 1 1959
86 The Uttar Pradesh Habitual Offender’s Restriction Act, 1952 38 1952
87 The Uttar Pradesh Health Workers and Health Supervisors (Regulation of Pay) Act, 1996 2 1996
88 The Uttar Pradesh High School and Intermediate College (Payment of Salaries of Teachers and other Employees) Act, 1971 24 1971
89 The Uttar Pradesh Higher Education Grants Commission Act, 1974 5 1975

17

90 The Uttar Pradesh Higher Education Services Commission Act, 1980 16 1980
91 Hindi, Sahitya Sammelan (Re-organization) Act, 1956 36 1956
92 The Uttar Pradesh Hindu Religion Institution (Prevention of dissipation of Properties) (Repeal) Act, 2000 31 2000
93 The United Provinces Hindu Women's Right to Property (Extension to Agricultural Land) Act, 1942 11 1942
94 The Uttar Pradesh Home Guards Adhiniyam, 1963 29 1963
95 The Uttar Pradesh Homeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981 21 1981
96 The Uttar Pradesh Homeopathic Medical Colleges (Taking over of Management) Act, 1979 20 1979
97 The Uttar Pradesh Homoeopathic Medicine Act, 1951 8 1952
98 The United Provinces Honorary Munsifs Act, 1896 2 1896
99 The Uttar Pradesh House Sites (Flood Affected Areas) (Temporary Powers) Act, 1957 3 1958
100 The Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 1 1961
101 The Uttar Pradesh Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982 18 1982
102 The Uttar Pradesh Industrial Area Development Act, 1976 6 1976
103 The United Provinces Industrial Disputes Act, 1947 28 1947
104 The Uttar Pradesh Industrial Establishments (National Holidays) Act, 1961 18 1961
105 The Uttar Pradesh Industrial Housing Act, 1955 23 1955
106 The Uttar Pradesh Industrial Peace (Timely Payment of Wages) Act, 1978 5 1978
107 The Uttar Pradesh Industrial Undertakings (Special Provisions for Prevention of Unemployment) Act, 1966 25 1966
108 The United Provinces Intermediate Education Act, 1921 2 1921
109 The Uttar Pradesh Intoxicating Liquor (Objectionable Advertisements) Act, 1976 3 1976
110 Jaunsar Bawar Security of Tenures and Land Records Act, 1952 6 1953
111 Jaunsar Bawar Pargana (District Dehradun) Revenue Officials (Special Powers) Act, 1958 27 1958
112 Jaunsar Bawar Zamindari Abolition and Land Reforms Act, 1956 11 1956
113 The Uttar Pradesh Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978 6 1979
114 The Uttar Pradesh Jute Goods (Control) Act, 1950 15 1950
115 The Uttar Pradesh Kans Eradication Act, 1951 22 1951
116 The Uttar Pradesh Kesari Gram (Prohibition) Act, 1983 22 1983
117 The Uttar Pradesh Khadi and Vi1lage Industries Board Act, 1960 10 1960

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118 King George's Medical College and the Gandhi Memorial and Associated Hospitals (Taking over) Act, 1983 10 1983
119 The Uttar Pradesh Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 45 1958
120 The Uttar Pradesh Krishi Utpadan Mandi (Alpakalik Vyawastha) Adhiniyam, 1972 7 1972
121 The Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 25 1964
122 The Uttar Pradesh Kshettra Panchayat and Zila Panchayat Adhiniyam, 1961 33 1961
123 Kumaun and Garhwal Water Collection, Retention and Distribution) Act, 1975 46 1975
124 Kumaun and Uttarakhand Zarnindari Abolition and Land Reforms Act, 1960 17 1960
125 Kumaun Animal Transport Control Act, 1947 15 1947
126 The Uttar Pradesh Labour Welfare Fund Act, 1965 14 1965
127 The United Provinces Land Acquisition (Rehabilitation of Refugees) Act, l948 26 1948
128 The Uttar Pradesh Land Development Tax Act, 1972 (Repeal) 35 1972
129 The Uttar Pradesh Land Reforms (Evacuee Land) Act, 1957 20 1957
130 The Uttar Pradesh Land Reforms (Supplementary) Act, 1952 31 1952
131 The United Provinces Land Revenue Act, 1901 3 1901
132 The Uttar Pradesh Land Tenures (Regulation of Transfers) (Re-enactment and Validation) Act, 1972 12 1972
133 Tehri Garhwal Pargana (Special Powers) Act, 1956 25 1956
134 The Uttar Pradesh Landless Agricultural Labours Debt Relief Act, 1975 12 1975
135 The Uttar Pradesh Language (Bills and Acts) Act, 1950 1 1950
136 The Uttar Pradesh Laws (Expiration) Act, 1974 31 1974
137 The Uttar Pradesh Laws (Extension of Application) Act, 1951 14 1951
138 The Uttar Pradesh Laws (Extension to Territories Transferred from Bihar) Act, 1976 52 1976
139 The Uttar Pradesh Laws (Extension to territories transferred from Hariyana) Act, 1989 18 1992
140 The Uttar Pradesh Laws (Replacement of References to old Coinage by New Decimal Coinage) Act, 1963 20 1963
141 The Uttar Pradesh Legislative Assembly Speaker's Pension Act, 1974 10 1974
142 The Uttar Pradesh Local Authorities (Payment of Census Expenses) Act, 1950 18 1950
143 The Uttar Pradesh Local Bodies (Appointment of Administrator) Act, 1961 20 1961
144 The Uttar Pradesh Local Bodies (Prevention of Disqualifications) Act, 1975 32 1975

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145 The Uttar Pradesh Local Funds Audit Act, 1984 12 1984
146 The Uttar Pradesh Locusts Destruction Act, 1951 20 1951
147 The Uttar Pradesh Lokayukta and Up-Lokayuktas Act, 1975 42 1975
148 The Uttar Pradesh Malguzari Tatha Lagan Par Apatik Adhibhar Act, 1965 22 1965
149 The Uttar Pradesh Maternity Benefit (Repeal) Act, 1974 4 1974
150 The United Provinces Medical Act, 1917 3 1917
151 The United Provinces Melas Act, 1938 16 1938
152 The Uttar Pradesh Merged States (Application of Laws) Act, 1950 8 1950
153 The Uttar Pradesh Milk Act, 1976 7 1976
154 The Uttar Pradesh Ministers (Salaries, Allowances and Miscellaneous Provisions) Act, 1981 14 1981
155 The Uttar Pradesh Ministers and Legislators (Publication of assets and Liabilities) Act, 1975 29 1975
156 The United Provinces Minor Girls Protection Act, 1929 8 1929
157 The United Provinces Minor Irrigation Works Act, 1920 1 1920
158 The Uttar Pradesh Motor Cadi (Yatri-kar) Adhiniyam, 1962 8 1962
159 The Uttar Pradesh Motor Gadi (Mal-kar) Adhiniyam, 1964 15 1964
160 The Uttar Pradesh Motor Transport Vehicles (Toll) Act, 1979 18 1979
161 The Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976 27 1976
162 The Uttar Pradesh Motor Vehicles Taxation Act, 1997 21 1997
163 The Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyavastha) Adhiniyam, 1977 13 1977
164 The Uttar Pradesh Municipalities Act, 1916 2 1916
165 The Uttar Pradesh Muslim Waqfs Act, 1960 16 1960
166 The Uttar Pradesh Nagar Nigam Adhiniyam, 1959 2 1959
167 The United Provinces Nurses, Midwives, Assistant Midwives, Auxiliary Nurse Midwives and Health visitors Registration Act, 1934 15 1934
168 The Uttar Pradesh National Parks Act, 1935 1 1935
169 Official Language Act, 1951 26 1951
170 The United Provinces Opium Smoking Act, 1934 3 1934
171 The Uttar Pradesh Ownership of Flats Act, 1975 50 1975
172 The United Provinces Panchayat Raj Act, 1947 26 1947
173 The Uttar Pradesh Parks Playground and Open Space (Prevention and Regularization) Act, 1975 55 1975
174 The Uttar Pradesh Pashudan Sudhar Adhiniyam, 1964 18 1964
175 The Uttar Pradesh Plastic and Other Non-biodegradable Garbage (Regulation of Use and Disposal) Act, 2000 29 2000

20

176 The Uttar Pradesh Post Graduate Medical Education (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1997 14 1997
177 The United Provinces Pradeshik Armed Constabulary Act,1948 40 1948
178 Pradeshiya Shiksha Dal Act, 1958 39 1958
179 The Uttar Pradesh Pravidhik Shiksha Adhiniyam, 1962 17 1962
180 The Uttar Pradesh Prevention of Cow Slaughter Act, 1955 1 1956
181 The United Provinces Primary Education Act, 1919 7 1919
182 The United Provinces Prisoners release on Probation Act, 1938 8 1938
183 The Uttar Pradesh Prohibition of Beggary Act, 1975 36 1975
184 The Uttar Pradesh Prohibition of Bonded Labor Act, 1975 44 1975
185 The Uttar Pradesh Prohibition of Smoking (Cinema Houses) Act, 1952 30 1952
186 The Uttar Pradesh Promotion and Protection of Fruit Trees (Regulation of Harmful Establishment and Housing Scheme) Act, 1985 18 1985
187 The Uttar Pradesh Protection of Trees in Rural and Hill Areas Act, 1976 45 1976
188 The United Provinces Provincialization of Hospitals Act, 1947 8 1947
189 The Uttar Pradesh Provisional Collection of Tax Act, 1980 14 1980
190 The Uttar Pradesh Public Examination (Prevention of Unfair means) Act, 1992 25 1992
191 The Uttar Pradesh Public Examination (Prevention of unfair means) Act, 1998 13 1998
192 The Uttar Pradesh Public Money (Recovery of Dues) Act, 1972 23 1972
193 The Uttar Pradesh Public Service (Tribunal) Act, 1976 17 1976
194 The Uttar Pradesh Public Services (Reservation for Backward Classes) Act, 1989 21 1989
195 The Uttar Pradesh Public Services (Reservation for Physically Handicapped, Dependent of Freedom Fighter and Ex- Servicemen) Act, 1993 4 1993
196 The Uttar Pradesh Public Services (Reservation for SC and ST) Act, 1993 3 1993
197 The Uttar Pradesh Public Services (Reservation for SC, ST and Other Backward Classes) Act, 1994 4 1994
198 The Uttar Pradesh Rajashree Tandan Open University Act, 1999 10 1999
199 The Uttar Pradesh Rajya Vidhyut Utpadan Nigam Ltd. (Acquisition and Transfer of undertaking) Act, 1992 12 1992
200 The United Provinces Rakshak Dal Act, 1948 38 1948
201 The Uttar Pradesh Regularization of Excess expenditure, 1968-69 Act, 1975 33 1975
202 The Uttar Pradesh Regulating of Money Lending Act, 1976 29 1976
203 The Uttar Pradesh Regulation of Cold Storages Act, 1976 11 1976

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204 The Uttar Pradesh Regulation of Building of use of Land (Nuclear Instillation Area)Act, 1992 19 1992
205 The Uttar Pradesh (Regulation of Building Operations) Act, 1958 34 1958
206 The Uttar Pradesh Resin and other Forest Produce (Regulation of Trade) Act, 1976 13 1976
207 The Uttar Pradesh Road Transport Scheme (Validation) Act, 1990 21 1990
208 The Uttar Pradesh Road Side Land Control Act, 1945 10 1945
209 Roorkee University Act, 1947 9 1948
210 The Uttar Pradesh Rural Housing Board Act, 1982 27 1983
211 The Uttar Pradesh Rural weaker Section (Moratoriums on recovery of debt) Act, 1975 51 1975
212 The Uttar Pradesh Sahkari Gram Vikas Bank Act, 1964 16 1964
213 The Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Appointing Authority Act, 1987 15 1987
214 The Uttar Pradesh Safai Mazdoor Protection Act, 1976 46 1976
215 The United Provinces Sales of Motor Spirit and Diesel Oil Taxation Act, 1939 1 1939
216 The Uttar Pradesh Sales Tax Act, 1948 15 1948
217 Sanjay Gandhi Post Graduate Institute of Medical Sciences Act, 1983 30 1983
218 The Uttar Pradesh Secondary Education Services Selection Board Act, 1982 5 1982
219 The Uttar Pradesh Shanti Suraksha Bal Act, 1994 14 1994
220 Sheera Niyantran Adhiniyam, 1964 24 1964
221 The United Provinces Shri Badrinath and Shri Kedarnath Temple Act, 1939 16 1939
222 The Uttar Pradesh Slum Area (Improvement and Clearance) Act, 1962 18 1962
223 The Uttar Pradesh Special Area Development Authority Act, 1986 9 1986
224 Sri Har Prasad Shiksha Nidhi Banaras (Confirmation of Compromise) (Transfer of Property) Act, 1954 12 1954
225 The Uttar Pradesh Sri Kashi Vishwanath Temple Act, 1983 29 1983
226 The Uttar Pradesh State Cement Corporation Ltd. (Acquisition of shares) Act, 1992 4 1992
227 The Uttar Pradesh State Commission for Backward Classes Act, 1996 1 1996
228 The Uttar Pradesh State Commission for Women Act, 1997 7 1997
229 The Uttar Pradesh State Commission for Women Act, 1999 19 1999
230 The Uttar Pradesh State Control over Public Corporation Act, 1975 41 1975
231 The Uttar Pradesh State Council or Higher Education Act, 1995 22 1995
232 The Uttar Pradesh State Legislature (Members Emoluments and Pension Act, 1980 23 1980

22

233 The Uttar Pradesh State Legislature (Officers Salaries and Allowances) Act, 1952 11 1952
234 The Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971 15 1971
235 The Uttar Pradesh State Legislature Officers, Ministers, Deputy Ministers, Parliamentary Secretaries and Members (Salaries) and Miscellaneous Provisions) Act, 1956 8 1956
236 The Uttar Pradesh State Legislature Proceedings (Protection of Publication) Act, 1977 10 1977
237 The Uttar Pradesh State Public Service Commission (Regulation of Procedure and Conduct of Business) Act, 1974 26 1974
238 The Uttar Pradesh State Public Service Commission (Regulation of Procedure) Act, 1985 23 1985
239 The United Provinces State Tube-Wells Act, 1936 12 1936
240 The Uttar Pradesh State Universities Act, 1973 10 1973
241 The Uttar Pradesh State University (Validation of Appointment) Act, 1984 18 1984
242 The Uttar Pradesh Subordinate Services Selection Commission Board Act, 1988 7 1988
243 The Uttar Pradesh Sugar and Power Alcohol (Industries Labour Welfare and Development Fund) Act, 1950. 16 1951
244 The Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 9 1961
245 The Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953. 24 1953
246 The Uttar Pradesh Tax of Luxuries Act, 1995 11 1995
247 The Uttar Pradesh Tax on Entry of Goods Act, 2000 12 2000
248 The Uttar Pradesh Taxation and Land Revenue Laws Act, 1975 8 1975
249 The Uttar Pradesh Technical University Act, 2000 23 2000
250 The Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 19 1972
251 The United Provinces Town Areas Act, 1914 2 1914
252 The Uttar Pradesh Training Colleges (Payment of Salary of Teachers and other Employee) Act, 1978 4 1979
253 The Uttar Pradesh Un-authorized Lottery (Prevention) Act, 1995 24 1995
254 The Uttar Pradesh Un-authorized Medical Educational Institutions (Prevention) Act, 1973 5 1973
255 The Uttar Pradesh Universities (Provisions regarding Conduct of Examinations) Act, 1965 24 1965
256 The Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 13 1972
257 The Uttar Pradesh Urban Planning and Development Act, 1973 30 1974

23

258 The United Provinces Veterinary Council Act, 1947 20 1947
259 The Uttar Pradesh Vigilance Establishment Act, 1965 7 1965
260 The Uttar Pradesh Vrihat Jotkar (Nirsan) Adhiniyam, 1979 31 1979
261 The Uttar Pradesh Warehouse Corporation Act, 1958 3 1959
262 The Uttar Pradesh Water Supply and Sewerage Act, 1975 43 1975
263 The Uttar Pradesh Weights and Measures (Enforcement) Act, 1959 5 1959
264 The Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 1 1951
265 The Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) Adhiniyam, 1977 15 1977

SCHEDULE "B"

THE CENTRAL ACT (UTTAR PRADESH AMENDMENT)

S.No. Name of Act Act No. Year
1 2 3 4
1 Agriculturists Loans (United Provinces Amendment) Act, 1934 12 1934
2 The Bengal, Agra And Assam Civil Courts (Extension to Oudh) Act, 1955 2 1956
3 Bar Councils (U. P Amendment) Act, 1950 24 1950
4 Cattle Trespass (U. P. Amendment) Act, 1954 7 1954
5 Charitable Endowments (Extension of powers) Act, 1950 20 1950
6 Civil Judges (Designation) Act, 1936. 4 1936
7 Civil Laws (Reforms and Amendment) Act, 1954 24 1954
8 Code of Civil Procedure (United Provinces Amendment) Act,1948 35 1948
9 Code of Criminal Procedure (U. P. Amendment) Act, 1976 16 1976
10 Court Fees (Payment in Cash) Act, 1976 9 1975
11 Criminal Law (Composition Of Offences) (U.P. Amendment) Act, 1956 12 1957
12 Divorce (U. P. Amendment) Act, 1957 30 1957
13 The Electricity Laws (Uttar Pradesh) Amendment Act, 1974 36 1974
14 Epidemic Diseases (U. P. Amendment) Act, 1962 5 1962
15 Essential Commodities (U. P. Amendment) Act, 1974 9 1974
16 Government Grants (Uttar Pradesh Amendment) Act, 1960 13 1960
17 High Court (Abolition of Letters Patent Appeals) Act, 1962 14 1962
18 Hindu Marriage (U.P. Sanshodhan) Adhiniyam, 1962 13 1962

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19 Indian Electricity (U. P. Sanshodhan) Adhiniyam, 1961 30 1961
20 Indian Forest (U. P. Amendment ) Act, 1951 18 1951
21 Indian Penal Code (U.P. Amendment) Act, 1970 29 1970
22 Indian Stamp (Uttar Pradesh Amendment) Act, 1975 49 1975
23 Indian Tolls (U. P. Amendment) Act, 1995 8 1995
24 Land Acquisition (Uttar Pradesh Amendment) Act, 1954 22 1954
25 Lepers (Uttar Pradesh Amendment) 1987 7 1987
26 Local Authorities Loans (United Provinces Amendment) Act, 1948 48 1948
27 Minimum Wages (U.P. Amendment) Act 1960 20 1960
28 Motor Vehicles (U.P. Amendment) Act, 1978 32 1978
29 Northern India Cannel and Drainage (U.P. Amendment) Act, 1979 22 1979
30 Opium (U.P. Amendment) Act, 1963 13 1963
31 Indian Partnership (Amendment) Act, 1979 34 1979
32 Police (U.P. Amendment) Act, 1984 10 1984
33 Prevention of Adulteration of Drugs and Cosmetics (Uttar Pradesh Amendment) Act, 1974 47 1975
34 Prevention of Food Adulteration (U.P. Amendment) Act, 1976 43 1976
35 Prevention of Corruption (U. P. Amendment) Act, 1991 4 1991
36 Provident Funds (Uttar Pradesh Amendment) Act, 1953 19 1953
37 Provincial Insolvency (U.P. Amendment) Act, 1976 53 1976
38 Registration (U.P. Amendment) Act, 1970 14 1971
39 Religious Endowments (Uttar Pradesh) Amendment Act, 1951 29 1951
40 Small Cause Courts (Uttar Pradesh Sanshodhan) Adhiniyam, 1966 17 1966
41 Society Registration (Uttar Pradesh Amendment) Act, 1975 52 1975

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SECTIONS