Tamil Nadu Societies Registration (Amendment) Act, 2000*
| [Tamil Nadu Act No. 19 of 2000] | [31st May, 2000] |
An Act further to amend the Tamil Nadu Societies Registration Act, 1975
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-first Year of the Republic of India as follows:-
* Received the assent of the Governor on the 31st May, 2000 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Societies Registration (Amendment) Act, 2000.
(2) It shall come into force at once.
2. Amendment of section 15.- In section 15 of the Tamil Nadu Societies Registration Act, 1975, (Tamil Nadu Act 27 of 1975) sub-section (6) shall be omitted.