Preamble
Tamil Nadu General Sales Tax (Second Amendment) Act, 2005*
| [Tamil Nadu Act No. 13 of 2005] | [12th October, 2005] |
An Act further to amend the Tamil Nadu General Sales Tax Act, 1959
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in, the Fifty-sixth Year of the Republic of India as follows:-
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu General Sales Tax (Second Amendment) Act, 2005.
(2) It shall be deemed to have come into force on the 20th day of June, 2005.
Section 2. Amendment of First Schedule
2. Amendment of First Schedule.- In the First Schedule to the Tamil Nadu General Sales Tax Act, 1959 (Tamil Nadu Act 1 of 1959), in Part-B, in item 44, for sub-item (iv), the following sub-item shall be substituted, namely:-
"(iv) HDPE/PP woven strips, HDPE/PP circular strips, woven fabrics, HDPE/LDPE sheets, films and flat strips."