Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Amendment Act, 1999*
| [Tamil Nadu Act No. 33 of 1999] | [17th June, 1999] |
An Act to amend the Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fiftieth Year of the Republic of India as follows:-
* Received the assent of the Governor on the 17th June, 1999 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Amendment Act, 1999.
(2) It shall come into force at one.
2. Amendment of section 8.- In section 8 of the Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997 (Tamil Nadu Act 46 of 1997), in sub-section (2), in clause (a), for the words "six months" occurring in two places, the words "nine months" shall be substituted.