Orissa act 010 of 1992 : Orissa University of Agriculture and Technology (Amendment) Act, 1991

Preamble

*Orissa University of Agriculture and Technology (Amendment) Act, 1991**

[Orissa Act No. 10 of 1992][4th February, 1992]

An Act further to Amend the Orissa University of Agriculture and Technology Act, 1965.

Be it enacted by the Legislature of the State of Orissa in the Forty second Year of the Republic of India, as follows:-

* For the Bill, see Orissa Gazette, Extraordinary, dated the 17th December, 1991 (No. 1518).

** [Received the assent of the Governor on the 4th February, 1992, first published in an extraordinary issue of the Orissa Gazette, dated the 4th February, 1992]

Section 1. Short title

1. Short title.- This Act may be called the Orissa University of Agriculture and Technology (Amendment) Act, 1991.

Section 2. Amendment of section 9

2. Amendment of section 9.- In section 9 of the Orissa University of Agriculture and Technology Act, 1965 (Orissa Act 17 of 1965), in sub-section (3),-

(i) for the words "five years", the words "three years" shall be substituted; and

(ii) for the existing proviso, the following proviso shall be substituted, namely:-

"Provided that the term of Office of the person holding the Office of the Vice-Chancellor for a period of not less than three years as on the date of commencement of the Orissa University of Agriculture and Technology (Amendment) Act, 1991 shall expire on the date of such commencement."

SECTIONS