Nagaland act 009 of 1964 : Nagaland State Legislature (Continuance of the English Language) Act, 1964

Department
  • Department of FINANCE
Ministry
  • Ministry of FINANCE
Enforcement Date

18 Dec 2000

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Preamble

Nagaland State Legislature (Continuance of the English Language) Act, 19641

[Nagaland Act No. 9 of 1964][29th December, 1964]

An Act to provide for the continuance of the Eaglish language for the transaction of business in the Legislature, of the State of Nagaland.

Preamble.- Whereas it is expedient to provide for the continuance of the English language for the transaction of business in the Legislature of the State of Nagaland;

It is hereby enacted in the Fifteenth Year of the Republic of India as follows:-

1 Received the assent of the Governor on the 29th December, 1964.

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may be called the Nagaland State Legislature (Continuance of the English Language) Act, 1964.

(2) It shall come into force on the 26th day of January, 1965.

Section 2. Continuance of the English language for the transaction of business in the Legislature of the State

2. Continuance of the English language for the transaction of business in the Legislature of the State.- Notwithstanding the expiration of the period of fifteen years from the commencement of the Constitution, the English language may continue to be used for the transaction of business in the Legislature of the State of Nagaland.

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