Kerala act 001 of 1973 : Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1972

Department
  • Department of Law
Summary

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Preamble

[Kerala Act No. 1 of 1973]

An Act further to continue the Kerala Essential Articles Control (Temporary Powers) Act, 1961

Preamble.- Whereas it is expedient to continue the Kerala Essential Articles Control (Temporary Powers) Act, 1961, for a further period;

Be it enacted in the Twenty-third Year of the Republic of India as follows:-

Section 1. Short title

1. Short title.- This Act may be called the Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1972.

Section 2. Amendment of section 1

2. Amendment of section 1.- In sub-section (3) of section 1 of the Kerala Essential Articles Control (Temporary Powers) Act, 1961 (3 of 1962), for the words "eleven years", the words "fourteen years" shall be substituted.

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