Preamble
Gujarat Tribal Development Corporation (Amendment) Act, 1995*
| [Gujarat Act No. 5 of 1995] | [3rd July, 1995] |
AN ACT further to amend the Gujarat Tribal Development Corporation Act, 1972.
It is hereby enacted in the Forty-sixth Year of the Republic of India as follows:-
Section 1. Short title
1. Short title.- This Act may be called the Gujarat Tribal Development Corporation (Amendment) Act, 1995.
Section 2. Amendment of section 5 of Guj. 5 of 1972
2. Amendment of section 5 of Guj. 5 of 1972.- In the Gujarat Tribal Development Corporation Act, 1972 (Guj. 5 of 1972) in section 5, in sub-section (1), for the words "fifteen crores of rupees", where they occur at three places, the words "twenty crores of rupees" shall be substituted.