Gujarat act 034 of 1963 : Gujarat State Guarantees (Amendment) Act, 1963

Preamble

Gujarat State Guarantees (Amendment) Act, 1963*

[Gujarat Act No. 34 of 1963][17th September, 1963]

An Act further to amend the Gujarat State Guarantees Act, 1963.

It is hereby enacted in the Fourteenth Year of the Republic of India as follows:-

* (Received the assent of the Governor on 17th September, 1963 and published in the "Gujarat Government Gazette" on the 20th September 1963)

Section 1. Short title

1. Short title.- This Act may be called the Gujarat State Guarantees (Amendment) Act, 1963.

Section 2. Amendment of section 2 of Guj. XXII of 1963

2. Amendment of section 2 of Guj. XXII of 1963.- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963), for the letters and figures "Rs. 60,00,00,000" the letters and figures "Rs. 1,00,00,00,000" shall be substituted.

SECTIONS