Gujarat act 004 of 2001 : Gujarat Sales Tax (Amendment) Act, 2001

Preamble

Gujarat Sales Tax (Amendment) Act, 2001*

[Gujarat Act No. 4 of 2001][30th March, 2001]

AN ACT Further to amend the Gujarat sales Tax Act, 1969.

It is hereby enacted in the Fifty-second Year of the Republic of India as follows:-

* Received the Assent of the Governor on the 30th March, 2001, is hereby published for general information.

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may be called the Gujarat Sales Tax (Amendment) Act, 2001.

(2) It shall come into force on the 1st, April, 2001.

Section 2. Amendment of section 4-A of Guj. 1 of 1970

2. Amendment of section 4-A of Guj. 1 of 1970.- In the Gujarat Sales lax Act, 1969, in section 4A, in sub-section (1), for the words "one year", the words "two years" shall be substituted.

SECTIONS