New Capital (Periphery) Control (Repeal) Act, 2003
GUJARAT ACT 001 OF 2003
01 March, 2003
An Act to repeal the Gujarat New Capital (Periphery) Control (Repeal) Act, 2003
It is hereby enacted in the Fifty-fourth Year of the Republic of India as follows:
Section 1. Short title and commencement
(1) This Act may be called the Gujarat New Capital (Periphery) Control (Repeal) Act, 2003.
(2) It shall be deemed to have come into force on the 1st July, 2002.
Section 2. Repeal of Guj. X of 1960
The Gujarat New Capital (Periphery) Control (Repeal) Act, 2003 (Guj. X of 1960) is hereby repealed.
Section 3. Repeal
The Gujarat New Capital (Periphery) Control (Repeal) Ordinance, 2003 (Guj. Ord. 1 of 2003) is hereby repealed.