Land Acquisition (Industrial Areas) (Repeal) Act, 1966
GUJARAT ACT 011 OF 1966
14 May, 1966
An act to repeal the Gujarat Land Acquisition (Industrial Areas) (Repeal) Act, 1966.
It is hereby enacted in the Seventeenth Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Gujarat Land Acquisition (Industrial Areas) (Repeal) Act, 1966.
Section 2. Repeal of Guj. XLVI of 1961
The Gujarat Land Acquisition (Industrial Areas) (Repeal) Act, 1966 (Guj. XLVI of 1961) is hereby repealed.