Carriage of Goods Taxation (Repeal) Act, 1997
GUJARAT ACT 013 OF 1997
22 March, 1997
An Act to repeal the Gujarat Carriage of Goods Taxation Act, 1962.
It is hereby enacted in the Fifty-eighth Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Gujarat Carriage of Goods Taxation (Repeal) Act, 1997.
Section 2. Repeal of Guj. XXXIII of 1962
On and from the 1st April, 1997, the Gujarat Carriage of Goods Taxation Act, 1962 shall stand repealed.