Preamble
Goa School Education (Amendment) Act, 1999*
| [Goa Act No. 9 of 1999] | [28th September, 1999] |
An Act further to amend the Goa, Daman and Diu School Education Act, 1984.
Be it enacted by the Legislative Assembly of Goa in the Fiftieth Year of the Republic of India as follows:
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Goa School Education (Amendment) Act, 1999.
(2) It shall come into force at once.
Section 2. Amendment of section 18
2. Amendment of section 18.- In section 18 of the Goa, Daman and Diu School Education Act, 1984 Act 15 of 1985).
(i) in sub-section (1), for the expression "1st day of June". the expression "5th day of September" shall be substituted:
(ii) in the first proviso, for the expression,-
(a) "31st day of May of the year two thousand" the expression "5th day of September of the year two thousand and one" shall be substituted;
(b) "31st day of May", the expression "5th day of September" shall be substituted;
(iii) second proviso shall be omitted.