Goa act 007 of 1990 : Goa Contingency Fund (First Amendment) Act, 1990

Preamble

[Goa Act No. 7 of 1990][1st August, 1990]

An Act to amend the Goa Contingency Fund Act, 1988.

Be it enacted by the Legislative Assembly of Goa in the Forty-first Year of the Republic of India as follows:-

Section 1. Short title, extent and commencement

1. Short title, extent and commencement.- (1) This Act may be called the Goa Contingency Fund (First Amendment) Act, 1990.

(2) It shall come into force at once.

Section 2. Amendment of section 2

2. Amendment of section 2.- In section 2 of the Goa Contingency Fund Act, 1988 (Act 4 of 1988), for the words "twenty five lakh", the words "three corers" shall be substituted.

SECTIONS