Preamble
Dhirubhai Ambani Institute of Information and Communication Technology (Amendment) Act, 2006*
| [Gujarat Act No. 27 of 2006] | [21st September, 2006] |
An Act further to amend the Dhirubhai Ambani Institute of Information and Communication Technology Act, 2003.
It is hereby enacted in the Fifty-seventh Year of the Republic of India as follows:-
Section 1. Short title
1. Short title.- This Act may be called the Dhirubhai Ambani Institute of Information and Communication Technology (Amendment) Act, 2006.
Section 2. Amendment of section 10 of Guj. 6 of 2003
2. Amendment of section 10 of Guj. 6 of 2003.- In the Dhirubhai Ambani Institute of Information and Communication Technology Act, 2003 (Guj. 6 of 2003), in section 10, in sub-section (1), after clause (iv), the following clause shall be inserted, namely:-
"(iv-a) Secretary to Government (Higher and Technical Education). Education Department, Government of Gujarat.".