Preamble
Andhra Pradesh Agricultural Indebtedness (Relies) (Amendment) Act, 19901
| [Andhra Pradesh Act No. 2 of 1990] | [24th February, 1990] |
An Act to amend the Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987
Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty first Year of the Republic of India, as follows:-
Section 1. Short title
1. Short title.- This Act may be called the Andhra Pradesh Agricultural indebtedness (Relies) (Amendment) Act, 1990.
Section 2. Amendment of section 3
2. Amendment of section 3.- In section 3, of the Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987 (Act 45 of 1987):-
(a) in sub-section (1), for the words "the date of such commencement", the expression "the 31st May, 1989" shall be substituted;
(b) in sub-section (2), in clause (b) for the wards "at the commencement of this Act", the expression "as on the 31st May, 1989" shall be substituted.