St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 20021
| [Act 21 of 2002] | [23rd May, 2002] |
2[Repealed by Act 2 of 2018, S. 2 and Sch. I]
An Act to repeal the St. John Ambulance Association (India) Transfer of Funds Act, 1956
Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:-
1 Received the assent of the President on May 23, 2002 and published in the Gazette of India, Extra., Part II, Section I
2 Repealed by Act 2 of 2018, S. 2 and Sch. I, dated 8-1-2018.
1. Short title.- This Act may be called the St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002.
2. Repeal of Act 21 of 1956.- The St. John Ambulance Association (India) Transfer of Funds Act, 1956 is hereby repealed.