Act 016 of 1950 : Prevention of Corruption (Amendment) Act, 1950

Preamble

[Act 16 of 1950][10th March, 1950]

An Act to amend the Prevention of Corruption Act, 1947.

Be it enacted by Parliament as follows:-

Section 1. Short title

1. Short title.- This Act may be called the Prevention of Corruption (Amendment) Act, 1950.

Section 2. Amendment of Section 1, Act II of 1947

2. Amendment of Section 1, Act II of 1947.- In sub-section (3) of Section 1 of the Prevention of Corruption Act, 1947, for the words "three years", the words "five years" shall be substituted.