| [Act 5 of 1915] | [22nd March, 1915] |
An Act further to amend temporarily the Indian Paper Currency Act, 1910
Whereas it is temporarily expedient further to amend the Indian Paper Currency Act, 1910; It is hereby enacted as follows:-
1. Short title.-This Act may be called the Indian Paper Currency (Temporary Amendment) Act, 1915.
2. Amendment of Section 22 of the Indian Paper Currency Act.-During the continuance of the present war and for a period of six months thereafter, Section 22 of the Indian Paper Currency Act, 1910, shall be construed as if for the words "one hundred and forty millions" in that section the words "two hundred millions" were substituted.
3. Repeal of Ordinance 1 of 1915.-The Indian Paper Currency Amendment Ordinance, 1915, is repealed.