Act 036 of 1961 : Newspaper (Price and Page) Continuance Act, 1961

Preamble

[Act 36 of 1961, Repealed by Act 23 of 2016, S. 2 and Sch. I]

[5th September, 1961]

An Act to continue the Newspaper (Price and Page) Act, 1956

Be it enacted by Parliament in the Twelfth Year of the Republic of India as follows:-

Section 1. Short title

1. Short title.-This Act may be called the Newspaper (Price and Page) Continuance Act, 1961.

Section 2. Amendment of Section 1

2. Amendment of Section 1.-In Section 1 of the Newspaper (Price and Page) Act, 1956 (45 of 1956), sub-section (3) shall be omitted.