Finance Act, 1996
ACTNO. 5 OF 1996
03 March, 1998
An Act to continue the existing rates of income-tax for the financial year 1996-97
Be it enacted by Parliament in the Forty-seventh Year of the Republic of India as follows:
Section 1. Short title and commencement
(1) This Act may be called the Finance Act, 1996.
(2) It shall come into force on the 1st day of April, 1996.