Constitution (67th amendment) act 1990 : Constitution ( 67th Amendment) Act, 1990

Preamble

An Act further to amend the Constitution of India

Be it enacted by Parliament in the Forty-first Year of the Republic of India as follows:-

Section 1. Short title

1. Short title.-This Act may be called the Constitution (Sixty-seventh Amendment) Act, 1990.

Section 2. Amendment of Article 356

2. Amendment of Article 356.-In Article 356 of the Constitution, in clause (4), in the third proviso, for the words "three years and six months", the words "four years" shall be substituted.