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Acts
Uttar Pradesh
A
Uttar Pradesh Acts Starting With A
Uttar Pradesh act 024 of 1958 : The Ancient Monuments and archaelogical sites and remains act, 1958
State:
Uttar Pradesh
Date:
28 Aug 1958
Department:
Department of Culture
Uttar Pradesh act 052 of 1961 : The The Apprentices Act, 1961
State:
Uttar Pradesh
Date:
12 Dec 1961
Department:
Department of Vocational Education & Skill Development
Application of u.p. urban buildings regulation of letting rent and eviction act 1972 to cantonments in uttar pradesh : Application of U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 to Cantonments in Uttar Pradesh
State:
Uttar Pradesh
Uttar Pradesh act 052 of 1972 : The Antiquities and Art Treasures Act, 1972
State:
Uttar Pradesh
Department:
Department of Culture
Uttar Pradesh act 14 of 1981 : The AMENDMENT OF THE UTTAR PRADESH MINISTERS (SALARIES, ALLOWANCES AMD MISCELLANEOUS PROVISIONS) ACT, 1981
State:
Uttar Pradesh
Date:
26 Feb 1981
Department:
Department of Parliamentary Affairs
Uttar Pradesh act 11 of 2005 : The AMITY UNIVERSITY UTTAR PRADESH ACT, 2005
State:
Uttar Pradesh
Date:
23 Mar 2005
Department:
Department of Higher Education
Uttar Pradesh act 16 of 2010 : The Apartment Act,-2010
State:
Uttar Pradesh
Date:
17 Mar 2010
Department:
Department of Housing
Uttar Pradesh act 18 of 2011 : The ADMINISTRATORS-GENERAL (UTTAR PRADESH AMENDMENT) ACT, 2010
State:
Uttar Pradesh
Date:
6 Sep 2011
Department:
Department of Law
Uttar Pradesh act 013 of 2011 : The AXIS UNIVERSITY UTTAR PRADESH ACT, 2011
State:
Uttar Pradesh
Date:
6 Apr 2011
Department:
Department of Higher Education
Uttar Pradesh act 36 of 2016 : The ALLOTMENT OF HOUSES UNDER CONTROL OF THE ESTATE DEPARTMENT (AMENDMENT) ACT, 2016
State:
Uttar Pradesh
Date:
26 Dec 2016
Department:
Department of Estate
Uttar Pradesh act 023 of 2016 : The ALLOTMENT OF HOUSES UNDER CONTROL OF THE ESTATE DEPARTMENT ACT, 2016
State:
Uttar Pradesh
Date:
16 Sep 2016
Department:
Department of Estate
Uttar Pradesh act 018 of 2016 : The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016.
State:
Uttar Pradesh
Date:
25 Mar 2016
Department:
Department of Planning
Uttar Pradesh act 042 of 2018 : The Atal Bihari VajpayeeMedical University Uttar Pradesh Act 2018
State:
Uttar Pradesh
Department:
Department of Medical Education
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 02 of 2020 : The ALLOTMENT OF HOUSES UNDER CONTROL OF THE ESTATE DEPARTMENT (AMENDMENT) ACT, 2020
State:
Uttar Pradesh
Date:
5 Mar 2020
Department:
Department of Estate
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