All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
US
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Supreme Court
High Courts
All High Courts
Allahabad High Court
Andhra Pradesh High Court
Bombay High Court
Calcutta High Court
Chhattisgarh High Court
Delhi High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu and Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Madras High Court
Manipur High Court
Meghalaya High Court
Orissa High Court
Patna High Court
Punjab & Haryana High Court
Rajasthan High Court
Sikkim High Court
Telangana High Court
Tripura High Court
Uttarakhand High Court
Home
Acts
Uttar Pradesh
O
Uttar Pradesh Acts Starting With O
Uttar Pradesh act 005 of 1917 : The OUDH SETTLED ESTATES ACT, 1917
State:
Uttar Pradesh
Date:
11 Aug 1917
Department:
Department of Revenue
Uttar Pradesh act 003 of 1918 : The OUDH AMANATI NOTES ACT, 1918
State:
Uttar Pradesh
Date:
5 Jun 1918
Department:
Department of Revenue
Uttar Pradesh act 010 of 1960 : The Orphanages and other Charitable Homes (Supervision and Control) Act, 1960
State:
Uttar Pradesh
Date:
9 Apr 1960
Department:
Department of Women Welfare
Uttar Pradesh act 28 of 1982 : The OPIUM (UTTAR PRADESH AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
3 Nov 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 0762 of 2001 : The Optical Fiber
State:
Uttar Pradesh
Date:
28 Mar 2001
Department:
Department of Information Technology & Electronics
×