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Acts
Himachal Pradesh
E
Himachal Pradesh Acts Starting With E
Punjab act 003 of 1944 : Epidemic Diseases (Punjab Amendment) Act, 1944
State:
Himachal Pradesh
Punjab act 014 of 1947 : East Punjab Evacuees' (Administration of Property) Act, 1947
State:
Himachal Pradesh
Himachal pradesh act 011 of 1948 : East Punjab Molasses (Control) Act, 1948
State:
Himachal Pradesh
Punjab act 043 of 1948 : East Punjab Refugees Rehabilitation (House-Building Loans) Act, 1948
State:
Himachal Pradesh
Punjab act 042 of 1948 : East Punjab Refugees Rehabilitation (Buildings and Building Sites) Act, 1948
State:
Himachal Pradesh
Punjab act 039 of 1949 : East Punjab Children Act, 1949
State:
Himachal Pradesh
Punjab act 021 of 1953 : Evacuee Interest (Separation) Supplementry Act, 1953
State:
Himachal Pradesh
Himachal Pradesh act 010 of 1955 : The Essential Commodities Act, 1955
State:
Himachal Pradesh
Date:
1 Apr 1955
Ministry:
Ministry of Food, Civil Supplies and Consumer Affairs
Punjab act 009 of 1959 : Electricity (Supply) (Punjab Amendment) Act, 1959
State:
Himachal Pradesh
Himachal pradesh act 002 of 1961 : Electricity (Supply) (Punjab Amendment) Act, 1961
State:
Himachal Pradesh
himachal pradesh act 011 of 1968 : Entertainments Tax (Cinematograph Shows) Act, 1968
State:
Himachal Pradesh
himachal pradesh act 005 of 1973 : Essential Services (Maintenance) Act, 1973
State:
Himachal Pradesh
himachal pradesh act 011 of 1975 : Electricity (Duty) Act, 1975
State:
Himachal Pradesh
himachal pradesh act 041 of 1976 : Enumeration of Dwellings Act, 1976
State:
Himachal Pradesh
Himachal pradesh act 015 of 1984 : Epidemic Diseases (Himachal Pradesh Amendment) Act, 1984
State:
Himachal Pradesh
Himachal pradesh act 010 of 1990 : Electricity (Supply) (Himachal Pradesh Amendment) Act, 1990
State:
Himachal Pradesh
Himachal pradesh act 004 of 2000 : Electricity (Supply) Himachal Pradesh Amendment Act, 1999
State:
Himachal Pradesh
Himachal Pradesh act 036 of 2003 : The Electricity Act, 2003
State:
Himachal Pradesh
Date:
26 May 2003
Ministry:
Ministry of MPP and Power
Himachal Pradesh act 003 of 2009 : The Eternal University (Establishment and Regulation) Act, 2008
State:
Himachal Pradesh
Date:
27 Jan 2009
Ministry:
Ministry of Education
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