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Acts
Arunachal Pradesh
C
Arunachal Pradesh Acts Starting With C
Arunachal Pradesh act 001 of 1978 : Contingency Fund of the Union Territory of Arunachal Pradesh (Determination of Amount) Act, 1977
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Health and Family Welfare
arunachal pradesh act 005 of 2002 : Control of Organised Crime Act, 2002
State:
Arunachal Pradesh
arunachal pradesh act 006 of 2003 : Control of Organised Crime Repeal Act, 2003
State:
Arunachal Pradesh
Arunachal Pradesh act 003 of 2019 : The Criminal Law(Aunachal Pradesh Amendment) Act 2018
State:
Arunachal Pradesh
Date:
2 Apr 2019
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 010 of 2020 : The Contract labour ( Regulation and Abolistion) ( Arunachal Pradesh Amendment) Act, 2020
State:
Arunachal Pradesh
Date:
8 Jun 2021
Department:
Department of Law And Judicial
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