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ITEM NO.24 Court 6 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).273/2014 ALL INDIA MEAT & LIVESTOCK EXP. ASS. Appellant(s)
VERSUS
AKHIL BHARAT GOSEVA SANGH & ORS. Respondent(s) (IA No. 2/2013 - STAY APPLICATION)
WITH
C.A. No. 11351/2013 (XVII) IA No. 2/2013 - STAY APPLICATION) Date : 12-07-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE ANIRUDDHA BOSE For Appellant(s) M/S. J S Wad And Co, AOR Mr Rishad A Chowdhury, Adv
Ms Madhurika Ray, Adv
Mr.Kunal Chatterji, AOR
For Respondent(s) Mr. Jitendra Mohan Sharma,Sr.Adv. Mr. C.S.N.Mohan Rao, AOR
Mr. Mukesh Verma, Adv.
Mr. Vivek Vishnoi, Adv.
Mr. Anurag Agarwal, Adv.
Mr. Tariq Ahmed Abbasi, Adv.
Mr. Yash Pal Dhingra, AOR
M/S. J S Wad And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. Jitendra Mohan Sharma, learned senior counsel submits that AOR for R-1 Mr.C.S.N.Mohan Rao,
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has been designated as senior advocate. He also submitted that the affidavit filed on behalf of Maharashtra Pollution Control Board has not been served.
The learned counsel for the respondent No.2 is directed to serve a copy of the affidavit on respondent No.1 within a period of one week from today. List after two weeks.
(B.Parvathi) (Beena Jolly)
Court Master Court Master
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