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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. N. Manokaran
  • Mr. R. Ravichandran, Govt. Adv. (Crl. Side)
Judges
  • P. Velmurugan, J.
Acts
  • Section 5(j)(ii) r/w.6, 5(l) r/w.6 and 5(n) r/w.(6) of Protection of Children from Sexual Offences Act, 2012,
  • Sections 5(j)(ii), (l), (n) r/w.6 of the Protection of Children from Sexual offences Act 2012.3.
  • Sections 5(j)(ii), (l), (n) r/w.6 of the Protection of Children from Sexual Offences Act, 2012.
  • Section 5(j)(ii), (l), (n) r/w.6 of the Protection of Children from Sexual offences Act 2012,
  • Section 65(B)(4) of the Indian Evidence Act,
  • Section 374(2) of Criminal Procedure Code
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. N. Manokaran
  • Mr. R. Ravichandran, Govt. Adv. (Crl. Side)
Judges
  • P. Velmurugan, J.
Acts
  • Section 5(j)(ii) r/w.6, 5(l) r/w.6 and 5(n) r/w.(6) of Protection of Children from Sexual Offences Act, 2012,
  • Sections 5(j)(ii), (l), (n) r/w.6 of the Protection of Children from Sexual offences Act 2012.3.
  • Sections 5(j)(ii), (l), (n) r/w.6 of the Protection of Children from Sexual Offences Act, 2012.
  • Section 5(j)(ii), (l), (n) r/w.6 of the Protection of Children from Sexual offences Act 2012,
  • Section 65(B)(4) of the Indian Evidence Act,
  • Section 374(2) of Criminal Procedure Code
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K. Dhandapani v. State By The Inspector Of Police .
(Feb 13, 2019)