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Acts
Uttar Pradesh
I
Uttar Pradesh Acts Starting With I
Uttar Pradesh act 013 of 1885 : The Indian Telegraph Act, 1885
State:
Uttar Pradesh
Date:
22 Jul 1885
Department:
Department of Information Technology & Electronics
Uttar Pradesh act 002 of 1899 : The Indian Stamp Act, 1899
State:
Uttar Pradesh
Date:
27 Jan 1899
Department:
Department of Information Technology & Electronics
Uttar Pradesh act 2 of 1921 : The Intermediate Education Act, 1921
State:
Uttar Pradesh
Department:
Department of Secondary Education
Ministry:
Ministry of Govt of Maharashtra
Uttar Pradesh act 002 of 1921 : The Intermediate Education Act, 1921
State:
Uttar Pradesh
Department:
Department of Secondary Education
Ministry:
Ministry of Govt of Maharashtra
u p act 016 of 1927 : Indian Forest Act, 1927
State:
Uttar Pradesh
Uttar Pradesh act 016 of 1927 : The Indian Forest Act, 1927
State:
Uttar Pradesh
Date:
21 Sep 1927
Department:
Department of Environment,Forest & Climate Change
Uttar Pradesh act 20 of 1946 : The Industrial Employmnet (Standing Orders) Act, 1946
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 014 of 1947 : The Industrial Disputes Act, 1947
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 0104 of 1956 : The Immoral Traffic (Prevention) Act, 1956
State:
Uttar Pradesh
Date:
30 Dec 1956
Department:
Department of Women Welfare
Uttar Pradesh act 11 of 1975 : The IN pursuance of the provisions of clause (3) of Article 348 of the Constitution of India the Governoris pleased to order the publication of the following English translation of the UttaliPradesh Hindu Sarvajanik Dharmik Sanstha (Sampatti ApavyaV,Niwaran) (Asthai Adhi-kar (Jarf,Raklitie Ka) Adhiniyarri, 1975 (Uttar Pradesh Adhiniyam Sankhya 11 of 1975)as passed by thetttar Pradesh Legislature- 8.bd assented to by the President on March 25, 1975:
State:
Uttar Pradesh
Date:
28 Mar 1975
Department:
Department of Parliamentary Anubhag - 1
Ministry:
Ministry of Parliamentary Affairs
Uttar Pradesh act 10 of 1975 : The IN pursuance of the provisions of clause (3) of Article 348 of the Constitution of India, the Governor is pleased to order the publication of the following English translation of the Uttar Pradesh Ethoodan Yagna (Sanshodhan) Adhiniyam, 1975 (Uttar Pradesh Adhiniyam .oSna nMkhayrac h1 02 6o,f 11997755): , as passed by the Uttar Pradesh Legislature and assented to by the Governor
State:
Uttar Pradesh
Date:
28 Mar 1975
Department:
Department of Parliamentary Anubhag - 1
Ministry:
Ministry of Parliamentary Affairs
Uttar Pradesh act 14 of 1976 : The INDIAN ELECTRICITY (UTTAR PRADESH AMENDMENT). ACT. 1976
State:
Uttar Pradesh
Date:
30 Apr 1976
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 34 of 1979 : The INDIAN PARTNERSHIP (UTTAR PRADESH ANENDMENI) ACT, 1979
State:
Uttar Pradesh
Date:
21 Oct 1979
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 030 of 1979 : The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 9 of 1981 : The INTERMEDIATE EDUCATION (AMENDMENT) ACT, 1981
State:
Uttar Pradesh
Date:
13 Apr 1981
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 19 of 1982 : The INDIAN STAMP (UTTAR PRADESH AMENDMENT) ACT, 1982
State:
Uttar Pradesh
Date:
25 Apr 1982
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
U.p. act 006 of 1984 : Intermediate Education (Amendment) Act, 1984
State:
Uttar Pradesh
Uttar Pradesh act 052 of 1984 : The Indian Veterinary Council Act, 1984
State:
Uttar Pradesh
Date:
18 Aug 1984
Department:
Department of Animal Husbandary
Uttar Pradesh act 060 of 1986 : The Indecent Representation of Women (Prohibition) Act, 1986
State:
Uttar Pradesh
Date:
23 Dec 1986
Department:
Department of Women Welfare
U p act 001 of 2016 : Indian Stamp (Uttar Pradesh Amendment) Act, 2015
State:
Uttar Pradesh
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